Bombay High Court
Unon Of India Thr.Deputy Salt ... vs Hanumanbux Lalchand Mumdra,Since ... on 31 July, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 343 OF 2017
Unon Of India Thr.deputy Salt ....Appellant
Commissioner.mumbai
V/S
Hanumanbux Lalchand Mumdra,since Deceased ....Respondent
Thr.lrs.jugalkishore H.mundra.and Ors.
Bharat H Mehta For Appellant Wadia Ghandy & Co. For Respondent No.1(a) 1(b) Government Pleader For Respondent No.4 Rajesh Sudhakar Datar For Respondent No.2(f) (i),,2(f)(ii), And 2(f) (v) Rajesh Sudhakar Datar For Respondent No.2(f) (iii) And 2 (f) (iv) Rajesh Sudhakar Datar For Respondent No.1(a) And 1 (b) For Respondent CORAM : K.K. TATED, J DATE : 31st July, 2019 P.C. :
Not before the bench of which K K TATED J. is a member.
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