Supreme Court - Daily Orders
Aveek Sarkar vs The State Of West Bengal on 31 October, 2022
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.1701 to 1710 COURT NO.8 SECTION II-B
1712 to 1757, 1759 to 1805,
1807 to 1811, 1814 to 1841 & 1843,
1845 to 1898, 1900 to 1930, 1933 to 1936 & 1938
1940 to 1941, 1943 to 1948,
1950 to 1968, 1970 to 2034 &
2036 to 2121
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL)……….. Diary No(s).30228/2019
AVEEK SARKAR Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL Respondent(s)
WITH
Diary No(s). 30231/2019, Diary No(s). 39076/2019, Diary No(s).
40715/2019, Diary No(s). 41895/2019, Diary No(s). 42902/2019, Diary
No(s). 42979/2019, Diary No(s). 43404/2019, Diary No(s).
44397/2019, Diary No(s). 44569/2019, Diary No(s). 279/2020, Diary
No(s). 761/2020, Diary No(s). 2649/2020, Diary No(s). 3554/2020,
Diary No(s). 3632/2020, Diary No(s). 4669/2020, Diary No(s).
4701/2020, Diary No(s). 5095/2020, Diary No(s). 5136/2020, Diary
No(s). 5289/2020, Diary No(s). 5293/2020, Diary No(s).5297/2020,
Diary No(s).5300/2020, T. P.(Civil) No(s). 941/2020, Diary No(s).
6056/2020, Diary No(s). 6996/2020, Diary No(s). 7003/2020, W. P.(s)
(Criminal) No(s). 100/2021, Diary No(s). 7079/2020, Diary No(s).
7080/2020, Diary No(s). 7244/2020, Diary No(s). 7263/2020, Diary
No(s). 7274/2020, Diary No(s). 7275/2020, Diary No(s). 7280/2020,
SLP (Crl.) No(s). 7308/2021, SLP(Crl.) No(s). 6067/2020, SLP(C)
No(s). 10357/2020, SLP (C) No(s). 9133/2020, SLP(C) No(s).
10803/2020, SLP(C) No(s). 11106/2020, Diary No(s). 8414/2020,
Diary No(s). 8629/2020, Diary No(s). 8724/2020, T.P(Civil) No(s).
1457-1474/2020, SLP(C) No(s). 10936/2020, W. P.(s)(Civil) No(s).
380/2021, Diary No(s). 9359/2020, Diary No(s). 9365/2020, W. P.(s)
(Civil) No(s). 958/2021, W. P.(s)(Civil) No(s). 357/2021, Diary
No(s). 9519/2020, SLP(C) No(s). 14700-14701/2021, SLP(Crl.)
No(s). 904/2021, Diary No(s). 10124/2020, W.P.(s)(Civil) No(s).
844/2020, Diary No(s). 10431/2020, SLP(Crl.) No(s). 2600/2021,
SLP(C) No(s). 17954/2021, Diary No(s). 10781/2020, SLP(Crl.)
No(s). 3983-3985/2020, SLP(C) No(s). 14834/2020, Diary No(s).
12887/2020, T P(s)(Civil) No(s). 681-692/2021, Diary No(s).
13927/2020, Diary No(s). 14129/2020, Diary No(s). 14135/2020, Diary
No(s). 14576/2020, SLP(Crl.)
Signature Not Verified
No(s). 505/2021, SLP (C) No(s).
9246/2020, C. A.
Digitally signed by
ARJUN BISHT
Date: 2022.11.03
No(s). 146/2021, Diary No(s). 15934/2020, SLP
(C)
14:57:54 IST
Reason: No(s). 21031/2021, Diary No(s). 16739/2020, Diary No(s).
16814/2020, SLP(C) No(s). 3108/2021, Diary No(s). 17306/2020,
SLP(C) No(s). 11604/2022, SLP(C) No(s). 9861/2020, SLP(Crl.)
1
No(s). 5672/2021, SLP (Crl.) No(s). 5477/2020, W. P.(s)
(Criminal) No(s). 369/2020, W. P.(s)(Criminal) No(s). 282/2020,
SLP(C) No(s). 15620/2020, SLP(C) No(s). 21247/2021, SLP(C)
No(s). 12818-12819/2020, W. P.(s)(Criminal) No(s). 60/2021,
SLP(C) No(s). 14747-14748/2020, SLP(C) No(s). 14124/2020,
SLP(C) No(s). 568/2021, SLP(C) No(s). 15186/2020, SLP (C)
No(s). 1897/2021, Diary No(s). 27359/2020, SLP (Crl.) No(s).
1221/2022, SLP(C) No(s). 5357/2022, SLP(C) No(s). 6010/2022,
SLP(Crl.) No(s). 9656/2021, Diary No(s). 27741/2020, W. P.(s)
(Civil) No(s). 42/2021, SLP(C) No(s). 49/2021, W. P.(s)(Civil)
No(s). 201/2021, SLP(Crl.) No(s). 8853/2021, SLP(C) No(s).
2219/2021, SLP(C) No(s). 1128/2021, SLP(C) No(s). 2824/2021,
SLP(C) No(s). 1943/2021, SLP(C) No(s). 2067/2021, SLP (Crl.)
No(s). 2027/2021, SLP(Crl.) No(s). 2301/2021, SLP (C) No(s).
4839/2021, SLP(C) No(s). 2402/2022, Diary No(s). 2737/2021,
SLP(C) No(s). 7426/2021, SLP(C) No(s). 4114/2021, SLP(C)
No(s). 6015/2022, SLP(C) No(s). 4416/2021, SLP(Crl.) No(s).
2368/2021, SLP(Crl.) No(s). 6098/2022, Diary No(s). 7041/2021,
SLP(C) No(s). 6219/2021, T. P.(s)(Civil) No(s). 802/2021,
SLP(C) No(s). 6330/2021, SLP(C) No(s). 6721/2021, SLP(C)
No(s). 7699/2021, SLP(Crl.) No(s). 3049/2022, Diary No(s).
15209/2021, SLP(C) No(s). 15286/2021, SLP(C) No(s). 11135/2021,
SLP(C) No(s). 15554/2021, Diary No(s). 18862/2021, SLP(C) No(s).
16038/2021, SLP(C) No(s). 14997/2021, SLP(C) No(s). 13572/2021,
SLP(C) No(s). 15387/2021, SLP(C) No(s). 14371/2021, SLP(C)
No(s). 14992-14993/2021, SLP(Crl.) No(s). 7014/2021, Diary
No(s). 22810/2021, Diary No(s). 22813/2021, Diary No(s).
22814/2021, SLP(C) No(s). 15992/2021, SLP(Crl.) No(s).
7677/2021, SLP(C) No(s). 9756-9757/2022, SLP(C) No(s).
5622/2022, Diary No(s). 23859/2021, Diary No(s). 23988/2021,
SLP(Crl.) No(s). 8365/2021, SLP(Crl.) No(s). 9524/2021, SLP(C)
No(s). 5342/2022, SLP(C) No(s). 7334/2022, Diary No(s).
25769/2021, SLP (C) No(s). 5665/2022, SLP(C) No(s). 3893/2022,
SLP(C) No(s). 21193/2021, SLP(C) No(s). 10210/2022, W. P.(s)
(Civil) No(s). 114/2022, SLP(Crl.) No(s). 9157/2021, W. P.(s)
(Civil) No(s). 1303/2021, SLP (C) No(s). 11818/2022, SLP(C)
No(s). 20830/2021, SLP(C) No(s). 20828/2021, SLP(C) No(s).
20829/2021, SLP(C) No(s). 21093/2021, SLP(C) No(s). 21163/2021,
SLP(C) No(s). 21173/2021, SLP(C) No(s). 21076/2021, SLP(C)
No(s). 21174/2021, SLP(C) No(s). 6159/2022, Diary No(s).
29838/2021, C. A. No(s). 1536/2022, Diary No(s). 30485/2021, Diary
No(s). 30486/2021, Diary No(s). 30489/2021, Diary No(s).
30496/2021, SLP (Crl.) No(s). 10039/2021, SLP(C) No(s).
3817/2022, SLP(C) No(s). 4064/2022, SLP(C) No(s). 3875/2022,
SLP (C) No(s). 3823/2022, SLP (C) No(s). 4897/2022, SLP(C)
No(s). 3394/2022, SLP(C) No(s). 3522/2022, Diary No(s).
31131/2021, SLP(C) No(s). 11273/2022, SLP(C) No(s). 7272/2022,
SLP(C) No(s). 4802/2022, SLP(C) No(s). 1137/2022, SLP(C)
No(s). 1103/2022, SLP(C) No(s). 11996-12001/2022, SLP(C) No(s).
11802/2022, SLP(C) No(s). 3790/2022, SLP (C) No(s). 3314/2022,
SLP(C) No(s). 10059/2022, Diary No(s). 2928/2022, SLP (C) No(s).
9219/2022, Diary No(s). 5532/2022, Diary No(s). 5822/2022, W. P.(s)
(Civil) No(s). 255/2022, SLP(C) No(s). 11279/2022, SLP(C)
2
No(s). 11373/2022, SLP(C) No(s). 9700/2022, Diary No(s).
8130/2022, SLP(C) No(s). 6964/2022, SLP(C) No(s). 6948/2022,
SLP (C) No(s). 7046/2022, SLP (C) No(s). 7129/2022, SLP (C)
No(s). 6077/2022, SLP (C) No(s). 10993-11008/2022, Civil Appeal
No(s). 3467/2022, SLP(Crl.) No(s). 3480/2022, Writ Petition(s)
(Civil) No(s). 241/2022, Diary No(s). 9641/2022, Diary No(s).
9742/2022, SLP(C) No(s). 7322/2022, SLP(C) No(s). 11345-
11349/2022, SLP(C) No(s). 10209/2022, Civil Appeal No(s).
3612/2022, Diary No(s). 10608/2022, SLP (C) No(s). 6931/2022,
Diary No(s). 11308/2022, SLP (C) No(s). 7372/2022, Diary No(s).
11528/2022, SLP (C) No(s). 9578/2022, SLP (C) No(s). 8268/2022,
Diary No(s). 13145/2022, SLP(C) No(s). 10072/2022, SLP(C) No(s).
10301/2022, Diary No(s). 14608/2022, Diary No(s). 14615/2022, SLP
(C) No(s). 11442-11443/2022, SLP (C) No(s). 9633/2022, Diary
No(s). 15066/2022, Diary No(s). 15161/2022, Diary No(s).
15423/2022, Diary No(s). 15830/2022, Diary No(s). 16408/2022, SLP
(C) No(s). 11917/2022, Diary No(s). 16674/2022, Diary No(s).
16810/2022, Diary No(s). 16813/2022, Diary No(s). 16818/2022,
SLP(C) No(s). 12073-12075/2022, SLP (C) No(s). 12185-
12187/2022, Diary No(s). 17128/2022, Diary No(s). 17397/2022, Diary
No(s). 17414/2022, Diary No(s). 17471/2022, Diary No(s).
17769/2022, SLP (C) No(s). 11560/2022, Diary No(s). 17927/2022,
Diary No(s). 17946/2022, SLP (Crl.) No(s). 6327/2022, Diary
No(s). 18541/2022, SLP(C) No(s). 12367/2022, Diary No(s).
18681/2022, Diary No(s). 18682/2022, SLP (C) No(s). 12520/2022,
SLP (C) No(s). 12440/2022, SLP(Crl.) No(s). 6089/2022, SLP (C)
No(s). 12568-12571/2022, Diary No(s). 19370/2022, Diary No(s).
19374/2022, SLP (C) No(s). 13285-13287/2022, SLP(C)
No.13701/2022, SLP (C) No(s). 13853/2022, SLP (C) No(s).
13697/2022, Diary No(s). 19550/2022, Diary No(s). 19572/2022,
SLP(Crl.) No(s). 6158/2022, Diary No(s). 20354/2022, SLP(C)
No(s). 12830/2022, Diary No(s). 20835/2022, Diary No(s).
20864/2022, SLP(Crl.) No(s). 7190/2022, Diary No(s). 21191/2022,
Diary No(s). 21358/2022, Diary No(s). 21697/2022, Diary No(s).
21823/2022, Diary No(s). 21846/2022, Diary No(s). 21915/2022, Writ
Petition(s)(Civil) No(s). 659/2022, Diary No(s). 22281/2022,
Diary No(s). 22452/2022, SLP (C) No(s). 13556-13557/2022, Diary
No(s). 22602/2022, Diary No(s). 22764/2022, SLP (C) No(s).
14201/2022, Diary No(s). 22962/2022, Diary No(s). 23094/2022,
Diary No(s). 23119/2022, Diary No(s). 23221/2022, Diary No(s).
23310/2022, Diary No(s). 23333/2022, SLP (C) No(s). 14353/2022,
SLP (C) No(s). 14393/2022, Diary No(s). 23427/2022, SLP (C)
No(s). 14846-14847/2022, Diary No(s). 23669/2022, Diary No(s).
23718/2022, Diary No(s). 23819/2022, Diary No(s). 23829/2022, Diary
No(s). 23876/2022,Diary No(s). 24119/2022, Diary No(s). 24136/2022,
SLP(C) No(s). 14992/2022, SLP(C) No(s). 15088/2022, Diary
No(s). 24700/2022, Diary No(s). 24885/2022, Diary No(s).
24905/2022,Diary No(s). 25112/2022, Diary No(s). 25131/2022,
Transfer Petition(s)(Civil) No(s). 1955/2022, CIVIL APPEAL Diary
No(s). 25388/2022, Diary No(s). 25487/2022, Diary No(s).
25522/2022, Diary No(s). 25747/2022, Diary No(s). 25785/2022,
Transfer Petition(s)(Criminal) No(s). 630/2022, Diary No(s).
25974/2022, Diary No(s). 25999/2022, SLP (C) No(s). 17051/2022,
3
SLP (C) No(s). 16420/2022, Diary No(s). 26317/2022, Diary No(s).
26322/2022, Diary No(s). 26471/2022, SLP (C) No(s). 16322/2022,
Diary No(s). 26623/2022, Diary No(s). 26725/2022, SLP (C) No(s).
16535/2022, Diary No(s). 26728/2022, Diary No(s). 26757/2022,
Diary No(s). 26759/2022, Diary No(s). 26762/2022, Diary No(s).
27011/2022, Transfer Petition(s)(Civil) No(s). 2073/2022, SLP (C)
No(s). 16439/2022, SLP (C) No(s). 16623/2022, Diary No(s).
27362/2022, Diary No(s). 27544/2022, Diary No(s). 27628/2022, Civil
Appeal No(s). 7329-7330/2022, Diary No(s). 28188/2022, Diary
No(s). 28218/2022, Diary No(s). 28221/2022, Diary No(s).
28360/2022, Diary No(s). 28658/2022, Diary No(s). 28745/2022, SLP
(Crl.) No(s). 9770/2022, Writ Petition(s)(Civil) No(s).
823/2022, Diary No(s). 28966/2022, Diary No(s). 29123/2022, SLP(C)
No(s). 17441/2022, Diary No(s). 29154/2022, SLP (Crl.) No(s).
9885/2022, Diary No(s). 29286/2022, Diary No(s). 29293/2022, Diary
No(s). 29312/2022, Writ Petition(s)(Civil) No(s). 875/2022, Diary
No(s). 29350/2022, Diary No(s). 29533/2022, Transfer Petition(s)
(Civil) No(s). 2205/2022, SLP(C) No(s). 18279/2022, Diary
No(s). 29656/2022, Diary No(s). 29657/2022, SLP (C) No(s).
17684/2022, Diary No(s). 29772/2022, Diary No(s). 29775/2022,
Transfer Petition(s)(Civil) No(s). 2315/2022, Diary No(s).
30040/2022, SLP (C) No(s). 17994/2022, Transfer Petition(s)
(Civil) No(s). 2340/2022, Transfer Petition(s)(Civil) No(s).
2356/2022, Diary No(s). 30202/2022, W.P.(Crl.) No.409/2022, SLP (C)
No(s). 18184/2022, Diary No(s). 30475/2022, Diary No(s).
30552/2022, Diary No(s). 30589/2022, SLP(C) No(s). 17767-
17770/2022, SLP (Crl.) No(s). 9201/2022, Diary No(s). 30656/2022,
SLP(C) No(s). 18365/2022, Diary No(s). 30754/2022, Diary No(s).
30771/2022, Diary No(s). 30775/2022, Diary No(s). 30807/2022,
Diary No(s). 30910/2022, Diary No(s). 30913/2022, Diary No(s).
30920/2022, Diary No(s). 30983/2022, SLP (C) No(s). 18382/2022,
SLP (C) No(s). 18049/2022, SLP (C) No(s). 17996/2022, Transfer
Petition(s)(Civil) No(s). 2331/2022, SLP(C) No(s). 18194/2022,
Transfer Petition(s)(Civil) No(s). 2355/2022, Transfer
Petition(s)(Civil) No(s). 2269/2022, Transfer Petition(s)
(Criminal) No(s). 667/2022, SLP (Crl.) No(s). 9757-9767/2022,
Diary No(s). 31424/2022, Diary No(s). 31439/2022, SLP (C) No(s).
18380/2022, Diary No(s). 31673/2022, Diary No(s). 31868/2022, SLP
(C) No(s). 18437/2022
Date : 31-10-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
[IN CHAMBER]
For Parties Mr. Abhinav Mukerji, AOR
Mr. Arijit Mazumdar, Adv.
Mr. Shambo Nandy, Adv.
Mr. Siddharth Shukla, Adv.
Mr. Vinayak Mohan, Adv.
Mr. Hemant Kumar Sagar, Adv.
4
Mr. E.C. Vidya Sagar, AOR
Mr. Shashank Bajpai, Adv.
Mr. Omkar Jayant Deshpande, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Pradnya S. Adgaonkar, Adv.
Mr. Aayush Shukla, Adv.
Mr. Hitesh Kumar, Adv.
Mr. Satish Hooda, Adv.
Mr. Vedant Pradhan, Adv.
Mr. Atul, Adv.
Mr. Manoj V. George, Adv.
Ms. Shilpa Liza George, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Kamlendra Mishra, AOR.
Mr. Randhir Kr. Ojha, AOR
Mr. Kaushal Kishore, Adv.
Mr. Noor Ahmad, Adv.
Mr. Randhir Kr. Ojha, AOR
Mr. Kaushal Kishore, Adv.
Mr. Rishipal Singh, Adv.
Mr. Satish Pandey, AOR
Mr. Akbar Ali, Adv.
Mr. Abdul Qadir, Adv.
Ms. Gulfeshan Javed, Adv.
Mr. Vishal Singh, Adv.
Ms. Ruchi Kohli, Adv.
Mr. H.K. Naik, Adv.
Mr. A. Kumar Singh, Adv.
Mr. Sushil Balvada, Adv.
Mr. Sunita Sharma, Adv.
Mr. Raj Bahadur Yadav, Adv.
Mr. Randhir Kr. Ojha, AOR
Mr. Kaushal Kishore, Adv.
Mr. Anil Kumar, Adv.
Mr. Prateek K. Chadha, AOR
Ms. Radhika Dhanotia, Adv.
Mr. Jasbir Singh Malik, Adv.
Ms. Usha Nandini V., AOR
Mr. Asaithambi. MSM, Adv.
5
Mr. Nizamuddin, Adv.
Mr. Rakesh K. Sharma, Adv.
Mr. S. Sankarasubramanian, Adv.
Mr. Animesh Dubey, Adv.
Mr. C.B. Gururaj, Adv.
Mr. Prakash Ranjan Nayak, Adv.
Mr. Yugal Kishor Prasad, Adv.
Ms. Parul Sharma, Adv.
Mr. Sunil Lala, Adv.
Ms. Sunita Sharma, Adv.
Mr. Raj Bahadur, Adv.
Mr. Shyamal Kumar, AOR
Mr. R.M. Asif, Adv.
Ms. Sunita Sharma, Adv.
Mr. Raj Bahadur, Adv.
Mr. Sharanagouda Patil, Adv.
Mr. Supreeta Patil, Adv.
Mr. Susheel Tomar, Adv.
Mr. Anil Katiyar, AOR
Mr. Aayush Shukla, Adv.
Mr. Hitesh Kumar, Adv.
Mr. Satish Hooda, Adv.
Mr. Vedant Pradhan, Adv.
Mr. Atul, Adv.
Mr. Anjum Parvez, Adv.
Ms. Nilofar Khan, Adv.
Mr. Abhinav Shrivastava, AOR
Ms. Ritu Reniwal, Adv.
Ms. Bharti, Adv.
Mr. Randhir Kumar Ojha, AOR
Mr. Susheel Tomar, Adv.
Mr. Anil Katiyar, AOR
Mr. Susheel Tomar, Adv.
Mr. Anil Katiyar, AOR
Mr. Siddharth Mittal, Adv.
Mr. Prabhat Kumar, Adv.
Mr. Kshitiz Chauhan, Adv.
Mr. Jasbir Singh Malik, Adv.
6
Mr. Varun Punia, AOR
Mr. Dhirendra Kr. Mishra, Adv.
Mr. P.B. Reddy, Adv.
Mr. Patnam Shyla, Adv.
Mr. C.S. Henna, Adv.
Mr. Rameshwar P. Goyal, Adv.
Mr. C.R. Jaya Sukin, Adv.
Ms. Divya Mishra, Adv.
Ms. Jyoti Zongluju, Adv.
Mr. Anubhav, Adv.
Mr. Vijay Pal, Adv.
Ms. Preeti Yadav, Adv.
Mr. A. Karthik, Adv.
Mr. Ramesh Prasad G., AOR
Mr. Anubhav, Adv.
Mr. Vijay Pal, Adv.
Ms. Preeti Yadav, Adv.
Mr. M. A. Karthik, Adv.
Mr. Yashwant Singh Yadav, Adv.
Mr. Ramesh Prasad G., AOR
Ms. G.S. Mahi, Adv.
Mr. Abhay Singh Yadav, Adv.
Mr. R. Sathish, AOR
Mr. Gurmeet Singh, Adv.
Mr. A. Lakshmi Narayanan, AOR
Mr. Abbas B., Adv.
Mr. Karuppaiah Meyyappan, Adv.
Mr. Raghunatha Sethupathy, AOR
Mrs. Kanika Kalaiyarasan, Adv.
Mr. Alagu Raja Bharathi. B, Adv.
Mr. Manav, Adv.
Ms. Alpana Sharma, Adv.
Ms. Swati Vaibhav, Adv.
Mr. Dhirendra Kr. Mishra, Adv.
Mr. P.B. Reddy, Adv.
Mr. Patnam Shyla, Adv.
Mr. C.S. Hema, Adv.
Mr. Rameshwar P. Goyal, AOR
Mr. Harish Pandey, AOR
Ms. Anjali Tiwari, Adv.
Mr. Abhay Anil Anturkar, Adv.
Ms. Bhavya Pande, Adv.
7
Mr. Dhruv T., Adv.
Mr. Murti Chowdhary, Adv.
Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR
Mr. P.I. Jose, AOR
Mr. Jenis Francis, Adv.
Mr. James P. Thomas, Adv.
Mr. Ravi Sagar, Adv.
Mr. Chanakya Sharma, Adv.
Mr. Harsh Parashar, AOR
Mr. V. Prabhakar, Adv.
Mr. Jyoti Parashar, Adv.
Mr. N.J. Ramachandar, Adv.
Mr. S. Rajappa, Adv.
Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR
Mr. V. Prabhakar, Adv.
Ms. Jyoti Parashar, Adv.
Mr. N.J. Ramachandar, Adv.
Mr. S. Rajappa, Adv.
Mr. V. Prabhakar, Adv.
Ms. Jyoti Parashar, Adv.
Mr. N.J. Ramachandar, Adv.
Mr. S. Rajappa, Adv.
Mr. M. S. Vishnu Sankar, Adv.
Mr. E.M.S. Anam, AOR
Ms. Anwesha P., Adv.
Mr. Ramesh K., Adv.
Mr. E.C. Agrawala, AOR
Ms. Neha Agrawal, Adv.
Mr. E.C. Agrawala, AOR
Mr. Pijush K. Roy, Adv.
Ms. Kakali Roy, Adv.
Mr. Rajan K. C., AOR
Mr. Somanath P., AOR
Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR
Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR
8
Mr. Viplav Sharma, AOR
Mr. Ajay Singh, Adv.
Mr. Amit Kumar, Adv.
Mr. Vivek Kumar Singh, Adv.
Mr. A. Lakshminarayanan, AOR
Mr. Abbas B, Adv.
Mr. S.K. Pasi, AOR
Mr. Guru Sharan Maurya, Adv.
Mr. Naresh Kumar, Adv.
Mr. Vivek Kumar Pandey, Adv.
Mr. Naresh Kumar, AOR
Mr. A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.
Mr. Anjan Datta, Adv.
Mr. Rajasmit Mondal, Adv.
Mr. Pawan Kumar, Adv.
Ms. Garima G. Mukherjee, Adv.
Mr. Robin Khokhar, AOR.
Mrs. A. Deepa, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Aftab Ali Khan, Adv.
Mr. Shanumar V. Mahale, Adv.
Mr. Rajesh Mahale, Adv.
Mr. Sunny Choudhary, AOR
Mr. Ramesh Thakur, Adv.
Mr. Sunny Choudhary, AOR
Mr. Aakash Nandolia, Adv.
Ms. Liza Arora, Adv.
Mr. Himanshu Shekhar, AOR
Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR
Mrs. A. Deepa, Adv.
Mr. Arvind Kumar Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR
Ms. Shagun Bhadana, Adv.
Mr. Vinod Kumar Tewari, AOR
9
Mr. Umesh Babu Chaurasia, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. A. Selvin Raja, AOR
Mrs. A. Deepa, Adv.
Mr. Raj Bahadur Yadav, AOR
Mrs. A. Deepa, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Dhirendra Kr. Mishra, Adv.
Mr. P.B. Reddy, Adv.
Mr. Patnam Shyla, Adv.
Mr. C.S. Henna, Adv.
Mr. Rameshwar P. Goyal, Adv.
Mr. Pabitra Kumar Biswal, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Kamal Mohan Gupta, Adv.
Mr. Amber Shehbaz Ansari, Adv.
Mr. Gorakh Nath Yadav, Adv.
Mr. Raghvendra Shukla, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Alka Agrawal, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. A. Lakshminarayanan, AOR
Mr. Abbas. B, Adv.
Mr. Dinesh Kumar Garg, Adv.
Mr. Dhananjay Garg, Adv.
Mr. Abhishek garg, Adv.
Mr. Ishaan Tiwari, Adv.
Ms. Alka Agrawal, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Upendra Mishra, Adv.
Mr. Arvind kumar Sharma, AOR
Ms. Shweta Kapoor, Adv.
Ms. Kheyali Singh, AOR
Mr. Vivek Kumar Pandey, Adv.
Mr. Naresh Kumar, AOR
Mr. M.S. Durgesh Thapa, Adv.
Mr. Rameshwar P. Goyal, AOR
10
Ms. Alka Agrawal, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Satish Pandey, AOR
Mr. Akbar Ali, Adv.
Mr. Abdul Qadir, Adv.
Ms. Shaziya Ansari, Adv.
Ms. Charanya Lakshmikumaran, AOR
Ms. Apeksha Mehta, Adv.
Ms. Mounica K., Adv.
Mr. Pranav Mundra, Adv.
Mr. Satish Pandey, AOR
Mr. Akbar Ali, Adv.
Mrs. Seema Patnaha, Adv.
Ms. Charanya Lakshmikumaran, AOR
Ms. Apeksha Mehta, Adv.
Ms. Mounica K., Adv.
Mr. Pranav Mundra, Adv.
Mr. Rutwik Panda, AOR
Ms. Nikhar Berry, Adv.
Ms. Anshu Malik, Adv.
Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.
Mr. T.N. Singh, AOR
Mr. Vikas K. Singh, Adv.
Ms. Rajshree Singh, Adv.
Mr. V. Prabhakar, Adv.
Ms. Jyoti Parasher, Adv.
Mr. N.J. Ramchandar, Adv.
Mr. Karunakaran, Adv.
Mr. Dinesh Kumar, Adv.
Mr. S. Gowthaman, AOR
Mr. Abhisan Thakral, Adv.
Mr. S. Gowthaman, AOR
Mr. Abhisan Thakral, Adv.
Mr. S. Thananjayan, AOR
Mr. Mullapudi Rambabu, Adv.
Mr. N. Eswara Rao, Adv.
M/s. M. Rambabu & Co., AOR
Mr. Vikas Bansal, AOR
11
Mr. Sunny Choudhary, Adv.
Mr. V. Prabhakar, Adv.
Ms. Jyoti Parasher, Adv.
Mr. N.J. Ramchandar, Adv.
Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.
Mr. A. Lakshminarayanan, AOR
Mr. Abbas B., Adv.
Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.
Mr. Kumar Gaurav, Adv.
Mr. Linto K. B., Adv.
Mr. Arya Krishnan, Adv.
Mr. Tom Joseph, AOR
Mr. K. Krishna Kumar, AOR
Mr. Santosh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. T.A. Khan, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.
Mr. S. Muthukrishnan, Adv.
Mr. S.N. Kishore Hussain, Adv.
Ms. Charanya Lakshmikumaran, AOR
Ms. Apeksha Mehta, Adv.
Ms. Mounica kasturi, Adv.
Mr. Pranav Mundra, Adv.
Mr. B.L. Shivhare, Adv.
Mr. Arvind Kr. Sharma, AOR
Mr. Santosh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Ashish Singh, Adv.
Mr. Bipin Bihari Singh, AOR
Mr. Manoj Kumar Jha, Adv.
Mr. Sandeep kumar, Adv.
12
Mr. Shashi Bhushan Kumar, AOR
Mr. Rajat Tiwari, Adv.
Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.
Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.
Mr. Ravi Shankar Jha, Adv.
Ms. Pooja, Adv.
Mr. Purushottam S., Adv.
Ms. Udita Singh, AOR
Mr. T.S. Shanthi, Adv.
Mr. Sanjeev Kumar, Adv
Mr. TRB Sivakumar, AOR
Mr. Omkar Jayant Deshpande, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Pradhya S. Adgaonkar, Adv.
Mr. Praveen Swarup, Adv.
Mrs. Archana Sharma, Adv.
Ms. Payal Sharma, Adv.
Dr. Joginder Singh Berwal, Adv.
Mr. Dawneesh Shaktivats, Adv.
Ms. Mini Gangadharan, Adv.
Mr. V. Balaji, Adv.
Mr. Asaithambi. MSM, Adv.
Mr. Nizamuddin, Adv.
Mr. S. Sankarasubramanian, Adv.
Ms. Charanya Lakshmikumaran, AOR
Ms. Apeksha Mehta, Adv.
Ms. Mounica Kasturi, Adv.
Mr. Pranav Mundra, Adv.
Mr. Santosh Kumar Mishra, Adv.
Mr. Harshvardhan Jha, Adv.
Mrs. Yugandhara Pawar Jha, AOR
Mr. Aman Pathak, Adv.
Mr. Vikrant Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Vikrant Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. A. Lakshminarayanan, AOR
13
Mr. Abbas B., Adv.
Mr. Randhir Kr. Ojha, AOR
Mr. J.N. Singh, Adv.
Mrs. S.J. Singh, Adv.
Mr. Saurabh Mishra, AOR
Mr. Nirbhay Shankar Tiwari, Adv.
Mr. Parnam Prabhakar, Adv.
Mr. Vijayshree Pattnaik, Adv.
Mr. Shashwat Goel, AOR
Mr. Ashok Anand, AOR
Mr. Poulami Das, Adv.
Ms. Stuti Singh, Adv.
Mr. Krishna Ballabh Thakur, AOR
Mr. Poulami Das, Adv.
Ms. Stuti Singh, Adv.
Mr. Krishna Ballabh Thakur, AOR
Mr. Asaithambi. MSM, Adv.
Mr. Nizamuddin, Adv.
Mr. S. Sankarasubramanian, Adv
Mr. Rakesh K. Sharma, Adv.
Mr. G. Ananda Selvan, Adv.
Mr. Myilsamy K., Adv.
Mr. Sanchit Maheshwari, Adv.
Mr. Vikrant Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Dhirendra Kr. Mishra, Adv.
Mr. P.B. Reddy, Adv.
Mr. Patnam Shyla, Adv.
Mr. C.S. Hema, Adv.
Mr. Rameshwar P. Goyal, AOR
Mr. A. Selvin Raja, AOR
Mr. Rajat Sharma, Adv.
Mr. Subhasish Bhowmide, AOR
Mr. Sunny Choudhary AOR
Mr.Ramesh Thakur Adv.
Mr. Sunny Choudhary AOR
Mr. Aakash Nandolia Adv.
14
Mr. Umesh Babu Chourasia, Adv.
Mr Arvind Kumar Sharma, AOR
Mr. Sunny Choudhary AOR
Mr. Vikash Bansal Adv.
Mr. Yugansh Mittal, Adv
Mr Arvind Kumar Sharma , AOR
Mr. Raghwendra Shukla, Adv
Mr. Arvind Kumar Sharma, AOR
Mr. Pabitra Kumar Biswal , Adv
Mr. Arvind Kumar Sharma, AOR
Mr. Upendra Mishra, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Upendra Nath D., AOR
Mr. B.L. Shivhare , Adv
Mr. Arvind Kumar Sharma, AOR
Ms. A. Deepa, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Deepanwita Priyanka, AOR
Mr. T A Khan, Adv.
Mr. Raj Bahadur Yadv, AOR
Mr. Santosh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Vikrant Yadav, Adv.
Mr. Raj Bahadur Yadav
A. Deepa Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Sanjay Kumar Tyagi, AOR
Mr. Sandeep Singh Adv.
Mr. V.V.V.V.Pattabhiram Adv.
Mr. Prabhat Kumar Rai Adv.
Mr. Tarjit Singh, Adv
Mr Sujeet Kumar, Adv
Mr Abhaya Nath Das, Adv
Mr Gulam Rabbani, Adv
15
Mr Rahul Gupta, Adv
Mr S S Bandyopadhyay, Adv
Ms Riya Soni, Adv
Mr A K Shukla, Adv
Mr V K Shukla, Adv
Mr Sugam Mishra, Adv
Mr. Satish Kumar,AOR
Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Advocate
Mr. Shaik Mohamad Haneef, Advocate
Mr. T. Vijaya Bhaskar Reddy, Advocate
Mr. K.V.Girish Chowdary, Advocate
Ms. Rajeswari Mukherjee, Advocate
Ms. Niti Richhariya, Advocate
Mr. Dhruv Wadhwa, Adv.
Mr. Devashish Tiwari, Adv.
Mr. Sumeer Sodhi, Adv.
Mrs. A.Deepa,Adv
Mr. Arvind Kumar Sharma, AOR
Mrs. A.Deepa,Adv
Mr. Arvind Kumar Sharma, AOR
Mrs. A.Deepa,Adv
Mr. Raj Bahadur Yadav, AOR
Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey Adv.
Mr. Lav Mishra, Adv.
Ms. Kiran Pandey, Adv.
Mr. Alok Pandey, Adv.
Mr. Sudhir S. Rawat, Adv.
Ms. Malavika Jayanth, Adv.
Ch. Leela Sarveswar, Adv.
Mr. S.L. Vaishya, Adv.
Mr. M.K. Aswathi, Adv.
Ms. Sunita Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR
Ms. Parul Shukla Aor
Ms. Shreya Bhojnagarwala Adv
Mr. Shashank Bajpai, Adv
Mr. Raj Bahadur Yadav, AOR
16
Ms. Alka Agarwal, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Mahesh Srivastava, Advocate
Mr. Mukesh Gupta, Advocate.
Mr. Tanpreet Gulati, Advocate
Mr. Vaibhav Manu Srivastava, AOR
Ms. Kheyali Singh, AOR
Mr. A. Selvin Raja, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Varinder Kumar Sharma, AOR
Mr. Rakesh K. Sharma, AOR
Mr. Krishna Ballabh Thakur, AOR
Mr. Ashok Anand, AOR
Mr. Saurabh Mishra, AOR
Mr. Shashwat Goel, AOR
Mr. Amol Nirmalkumar Suryawanshi, AOR
Ms. Promila, AOR
Mr. Nishe Rajen Shonker, AOR
Mr. Randhir Kumar Ojha, AOR
Mr. Abhijit Sengupta, AOR
Mr. A. Lakshminarayanan, AOR
Mrs. Anjani Aiyagari, AOR
Mr. Abhinav Mukerji, AOR
Mr. Subhasish Bhowmick, AOR
Ms. Charanya Lakshmikumaran, AOR
Mrs. Yugandhara Pawar Jha, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. S. Thananjayan, AOR
Mr. Rakesh K. Sharma, AOR
Mr. Anish Kumar Gupta, AOR
Mr. Sanjay Kumar Tyagi, AOR
Mr. Devendra Singh, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. T. R. B. Sivakumar, AOR
Mr. Udita Singh, AOR
Ms. Nilofar Khan, AOR
Mr. Raj Singh Rana, AOR
Mr. Shashi Bhushan Kumar, AOR
Ms. Lakshmi Ramamurthy, AOR
Mr. Bipin Bihari Singh, AOR
Ms. Minakshi Vij, AOR
Petitioner-in-person
Ms. Neelam Singh, AOR
Mr. Prateek K Chadha, AOR
M/S. Black & White Solicitors, AOR
Mr. Somanatha Padhan, AOR
Ms. Charanya Lakshmikumaran, AOR
17
Mrs. Anjani Aiyagari, AOR
Mr. P. Soma Sundaram, AOR
Petitioner-in-person
Mr. Siddharth Mittal, AOR
Mr. Udita Singh, AOR
Ms. Ruchi Kohli, AOR
Mr. Tom Joseph, AOR
Mr. Praveen Chaturvedi, AOR
M/S. Bakshi & Associates, AOR
Mr. Vaibhav Manu Srivastava, AOR
Mr. A. Lakshminarayanan, AOR
Mr. M. A. Chinnasamy, AOR
Mrs. Anjani Aiyagari, AOR
Mr. S. Rajappa, AOR
Mr. Sunny Choudhary, AOR
M/S. M. Rambabu And Co., AOR
Mr. S. Gowthaman, AOR
Mr. S. Rajappa, AOR
Mr. T. N. Singh, AOR
Mr. M. A. Chinnasamy, AOR
Dr. Meera Agarwal, AOR
Mr. Rutwik Panda, AOR
Mr. Siddharth Mittal, AOR
Ms. Charanya Lakshmikumaran, AOR
Mrs. Anjani Aiyagari, AOR
Mr. Satish Pandey, AOR
Mrs. Anjani Aiyagari, AOR
Ms. Charanya Lakshmikumaran, AOR
Mr. Sanjay Kumar Dubey, AOR
Mr. Satish Pandey, AOR
Mr. Abhisth Kumar, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Naresh Kumar, AOR
Mr. Satyajeet Kumar, AOR
Ms. Minakshi Vij, AOR
Mr. Suvendu Suvasis Dash, AOR
Mr. Somanatha Padhan, AOR
Mr. Prakash Ranjan Nayak, AOR
Mr. Dhananjay Garg, AOR
Mr. A. Lakshminarayanan, AOR
Mr. Bhagabati Prasad Padhy, AOR
Ms. Pratibha Jain, AOR
Petitioner-in-person
Dr. Vinod Kumar Tewari, AOR
Mr. Kamal Mohan Gupta, AOR
Dr. Sushil Balwada, AOR
M/S. Bakshi & Associates, AOR
Ms. Shilpa Singh, AOR
Mr. Praveen Chaturvedi, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Raj Bahadur Yadav, AOR
Ms. Minakshi Vij, AOR
18
M/S. Devasa & Co., AOR
Mrs. Anjani Aiyagari, AOR
Mr. A. Selvin Raja, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Abhijit Sengupta, AOR
Mrs. Revathy Raghavan, AOR
Mr. Deepak Goel, AOR
Mr. Sanjay K. Agrawal, AOR
Mr. Arvind Kumar Sharma, AOR
Petitioner-in-person
Mrs. Malavika Jayanth, AOR
Mr. Varun Punia, AOR
Petitioner-in-person
Petitioner-in-person
Mr. Narender Kumar Verma, AOR
Mr. P. N. Puri, AOR
Mr. Himanshu Shekhar, AOR
Mr. Vaibhav Manu Srivastava, AOR
Mr. Sunny Choudhary, AOR
Mr. Sunny Choudhary, AOR
Ms. Minakshi Vij, AOR
Mr. E. C. Vidya Sagar, AOR
Mr. Raj Kishor Choudhary, AOR
Mr. Aftab Ali Khan, AOR
Mr. Sudhir Mendiratta, AOR
Mr. Shyamal Kumar, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Robin Khokhar, AOR
Mr. Naresh Kumar, AOR
Mr. M. A. Chinnasamy, AOR
Mr. Subhasish Bhowmick, AOR
Mr. Satyapal Khushal Chand Pasi, AOR
Mr. Viplav Sharma, AOR
Mr. A. Lakshminarayanan, AOR
Mr. Varun Punia, AOR
M/S. Devasa & Co., AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Somanatha Padhan, AOR
Mr. Devendra Singh, AOR
Ms. Sonam Gupta, AOR
Mrs. Pragya Baghel, AOR
Mr. Gaurav Goel, AOR
Mr. Rajan K. Chourasia, AOR
Mr. E. C. Agrawala, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. T. V. Ratnam, AOR
Mr. Ganesh Kumar R., AOR
Mr. Suvendu Suvasis Dash, AOR
Mr. Ganesh Kumar R., AOR
Mr. Amol Nirmalkumar Suryawanshi, AOR
Mr. Abhinav Shrivastava, AOR
Mr. E. M. S. Anam, AOR
Mr. S. Rajappa, AOR
19
Mr. S. Rajappa, AOR
Mr. P. George Giri, AOR
Mr. Narender Kumar Verma, AOR
Mr. Amit Pawan, AOR
M/S. Devasa & Co., AOR
Mr. Varun Punia, AOR
Mr. S. Rajappa, AOR
Ms. Aswathi M.k., AOR
Mr. P. N. Puri, AOR
M/S. Mukesh Kumar Singh And Co., AOR
Mr. Abhijit Sengupta, AOR
Mr. Harsh Parashar, AOR
Mr. E. C. Agrawala, AOR
Mr. K. K. Mani, AOR
Mr. Karunakar Mahalik, AOR
Mr. Harish Pandey, AOR
Mr. Varun Punia, AOR
Mr. K. Krishna Kumar, AOR
Petitioner-in-person
Mr. Harish Pandey, AOR
Dr. (mrs. ) Vipin Gupta, AOR
Mr. Arvind S. Avhad, AOR
Mr. Rameshwar Prasad Goyal, AOR
Ms. Mukti Chowdhary, AOR
Mr. Narender Kumar Verma, AOR
Mr. Shibashish Misra, AOR
Ms. Swati Vaibhav, AOR
Petitioner-in-person
Mr. Varinder Kumar Sharma, AOR
Petitioner-in-person
Mr. Bhagabati Prasad Padhy, AOR
Mr. A. Lakshminarayanan, AOR
Mr. P. N. Puri, AOR
Mr. R. Sathish, AOR
M/S. Devasa & Co., AOR
Mr. Vaibhav Manu Srivastava, AOR
Mr. Narender Kumar Verma, AOR
Mr. Shibashish Misra, AOR
Mr. Ajay Kumar Singh, AOR
Mr. Rameshwar Prasad Goyal, AOR
Gaurav, AOR
Mr. Ajay Marwah, AOR
Mr. Shibashish Misra, AOR
Mr. Varun Punia, AOR
Mr. Siddharth Mittal, AOR
Ms. Deepanwita Priyanka, AOR
Mr. P. N. Puri, AOR
Mr. Pradeep Kumar Jha, AOR
Mrs. Anil Katiyar, AOR
Petitioner-in-person
Mr. Randhir Kumar Ojha, AOR
Mr. Ravi Panwar, AOR
Mr. Varinder Kumar Sharma, AOR
20
Ms. Shalu Sharma, AOR
Mr. Naresh Kumar, AOR
Mr. Shibashish Misra, AOR
Ms. Anzu. K. Varkey, AOR
Mr. Ritesh Khatri, AOR
Mrs. Anil Katiyar, AOR
Mr. Praveen Swarup, AOR
Mr. Shashi Bhushan Kumar, AOR
M/S. S-legal Associates, AOR
Mr. Abhinav Mukerji, AOR
Mr. E. C. Vidya Sagar, AOR
Mr. S. Gowthaman, AOR
Mrs. Anil Katiyar, AOR
Mrs. Anil Katiyar, AOR
Mr. Rameshwar Prasad Goyal, AOR
Ms. Shalu Sharma, AOR
Ms. Manju Jetley, AOR
Ms. Anagha S. Desai, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Ms. Aswathi M.k., AOR
Mr. Harsh Parashar, AOR
Mr. Ravi Panwar, AOR
Mr. Harsh Parashar, AOR
Dr. Sushil Balwada, AOR
Mrs. Anil Katiyar, AOR
Mrs. Anil Katiyar, AOR
Ms. Anagha S. Desai, AOR
Mr. Irshad Ahmad, AOR
Mrs. Anil Katiyar, AOR
Mr. Kamlendra Mishra, AOR
Petitioner-in-person
Mr. Ajay Kumar Singh, AOR
Mr. Deepak Goel, AOR
Mr. Rajnish Kumar Jha, AOR
Mr. Yadav Narender Singh, AOR
Mr. Subhro Sanyal, AOR
Mr. Rameshwar Prasad Goyal, AOR
Ms. Seita Vaidyalingam, AOR
Mr. Ajay Kumar Singh, AOR
Mrs. Anil Katiyar, AOR
Mr. A. Venayagam Balan, AOR
Mr. G. Balaji, AOR
Mr. Anand Dilip Landge, AOR
Mr. Santosh Kumar Tripathi, AOR
M/S Lawfic, AOR
Mr. Harsh Parashar, AOR
Mr. Randhir Kumar Ojha, AOR
Mr. Atul Sharma, AOR
Mrs. Anil Katiyar, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Sanjay Kumar Visen, AOR
Mr. Siddhartha Jha, AOR
21
Mr. Alok Tripathi, AOR
Mr. Rajesh Kumar, AOR
Mr. Anand Dilip Landge, AOR
Mr. Satish Pandey, AOR
Dr. Sushil Balwada, AOR
Mrs. Anil Katiyar, AOR
Mr. Radha Krishnan, AOR
Mr. Sanjay Kumar Tyagi, AOR
Ms. Shalu Sharma, AOR
Mr. M. M. Kashyap, AOR
Mr. Satish Kumar, AOR
Ms. Usha Nandini V., AOR
Mr. E. C. Vidya Sagar, AOR
Mr. Subhro Sanyal, AOR
Mr. Arjun Garg, AOR
Mr. Ravi Panwar, AOR
Ms. Shalu Sharma, AOR
Mr. Jinendra Jain, AOR
Mr. Vardhman Kaushik , AOR
Mr. Rakesh K. Sharma, AOR
Petitioner-in-person
Mr. Ganesh Kumar R., AOR
Petitioner-in-person
Mr. Varinder Kumar Sharma, AOR
Mrs. Anil Katiyar, AOR
Mr. Abhinav Agrawal, AOR
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Robin Khokhar, AOR
Mr. Abhishek Vikas, AOR
Mr. T. R. B. Sivakumar, AOR
For Respondent(s)
Dr. Vinod Kumar Tewari, AOR
Ms. Vandana Sehgal, AOR
Mr. Gaurav Goel, AOR
Mr. P. S. Sudheer, AOR
Mr. Gaurav Goel, AOR
Mr. P. I. Jose, AOR
Mr. A. Selvin Raja, AOR
Mr. K. Paari Vendhan, AOR
Mr. Shakti Kanta Pattanaik, AOR
Mr. Gunnam Venkateswara Rao, AOR
Ms. Parul Shukla, AOR
Mr. K. S. Rana, AOR
Ms. Shagufa Salim, AOR
Mr. Prakash Ranjan Nayak, AOR
Dr. (mrs. ) Vipin Gupta, AOR
Mr. Sanjay Kumar Dubey, AOR
Mr. Anil Kumar Mishra-i, AOR
Mr. Harpreet Singh Ajmani, AOR
Mr. Varinder Kumar Sharma, AOR
22
Mr. Manoj K. Mishra, AOR
Mr. Rameshwar Prasad Goyal, AOR
Ms. Bhabna Das, AOR
Mr. Parijat Sinha, AOR
Ms. Mahua Kalra, AOR
Mr. Rajesh Mahale, AOR
Ms. Srishti Agnihotri, AOR
Mr. Rohit Anil Rathi, AOR
Ms. Shalini Kaul, AOR
Mrs. Aarthi Rajan, AOR
Mr. Rajesh Mahale, AOR
Mr. Susheel Tomar, Adv
Mr. Raj Bahadur Yadav, AOR
Mr. Varinder Kumar Sharma, Adv.
Mr. P. Sharma, Adv.
Mr. Shantanu S., Adv.
Mr. Y.K. Prasad, Adv.
Mr. Sanjeev A., Adv.
Mr. Manoj K. Mishra, Adv.
Mr. Umesh Dubey, Adv.
Mr. Lav Mishra, Adv.
Ms. Kiran Pandey, Adv.
Mr. Sudhir S. Rawat, Adv.
Ms. Bhabna Das, AOR
Mr. N. Kaushal, Adv.
Mr. Mayank Nagi, Adv.
Mr. Tarun Singh, Adv.
Mr. M. Kalra, Adv.
Mr. Shanthakumar Mahale, Adv.
Mr. Rajesh Mahale, Adv.
Mr. A. Sharma, Adv.
Mr. Rajesh Kumar, AOR
Mr. A. Selvin Raja, AOR
Mr. Gunnam Venkateshwara Rao, AOR
Ms. Vallabhi Shukla, Adv.
Mr. Ajitesh Dayal Singh, Adv.
Mr. Abhishek Vikas, AOR
Mr. Archit Gupta, Adv.
Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. Archit Gupta, Adv.
23
Mr. Ajitesh Dayal Singh Adv.
Mr. Abhishek Vikas, AOR
UPON hearing the counsel the Court made the following
O R D E R
Diary No.27544/2022, C.A. No.146/2021, SLP(C) No.13701/2022, Diary No.30040/2022, T.P.(C) No.2269/2022, T.P(C) No.2355/2022, Diary No.31424/2022, Diary No.31131/2021, T.P(C) No.2331/2022, Diary No.23221/2022, Diary No.21191/2022, Diary No.31868.2022, Diary No.30552/2022, Diary No.25388/2022, Diary No.25785/2022, Diary No.29123/2022, SLP(C) Nos.17767-70/2022, Diary No.24885/2022, T.P. (C) No.2315/2022, C.A. Nos.7329-30/2022, Civil Appeal No(s). 3612/2022, Diary No.30228/2019, Diary No.30231/2019, W.P.(C) No.875/2022, Diary No.17128/2022 These matters were listed today for the reasons that in spite of opportunity, the petitioner(s) had failed to file the soft copy or cure the defects, within the stipulated period of time. Today, however, a statement has been made by the learned counsel that in these cases soft copy has already been filed. The Registry is, therefore, directed to inspect the records and in case the needful is done and the copies have been filed or defects cured as has been stated before this Court, then the matters be listed immediately before the appropriate Court within a period of three weeks. In case, the copy is not furnished or defect is not cured, the matters shall be listed for dismissal immediately after expiry of three weeks.
Delay, if any, in refiling the petition is hereby condoned. In case, there is a caveator already on record a copy shall be 24 served on the caveator as well within a week.
Diary No(s). 39076/2019, Diary No(s). 40715/2019, Diary No(s). 41895/2019, Diary No(s). 42902/2019, Diary No(s). 42979/2019, Diary No(s). 43404/2019, Diary No(s). 44397/2019, Diary No(s). 44569/2019, Diary No(s). 279/2020, Diary No(s). 761/2020, Diary No(s). 2649/2020, Diary No(s). 3554/2020, Diary No(s). 3632/2020, Diary No(s). 4669/2020, Diary No(s). 4701/2020, Diary No(s). 5095/2020, Diary No(s). 5136/2020, Diary No(s). 5289/2020, Diary No(s). 5293/2020, Diary No(s).5297/2020, Diary No(s).5300/2020, T.P.(Civil) No(s). 941/2020, Diary No(s). 6056/2020, Diary No(s). 6996/2020, Diary No(s). 7003/2020, W. P.(s)(Criminal) No(s). 100/2021, Diary No(s). 7079/2020, Diary No(s). 7080/2020, Diary No(s). 7244/2020, Diary No(s). 7263/2020, Diary No(s). 7274/2020, Diary No(s). 7275/2020, Diary No(s). 7280/2020, SLP (Crl.) No(s). 7308/2021, SLP(Crl.) No(s). 6067/2020, SLP(C) No(s). 10357/2020, SLP (C) No(s). 9133/2020, SLP(C) No(s). 10803/2020, SLP(C) No(s). 11106/2020, Diary No(s). 8414/2020, Diary No(s). 8629/2020, Diary No(s). 8724/2020, T.P(Civil) No(s). 1457- 1474/2020, SLP(C) No(s). 10936/2020, W. P.(s)(Civil) No(s). 380/2021, Diary No(s). 9359/2020, Diary No(s). 9365/2020, W. P.(s) (Civil) No(s). 958/2021, W. P.(s)(Civil) No(s). 357/2021, Diary No(s). 9519/2020, SLP(C) No(s). 14700-14701/2021, SLP(Crl.) No(s). 904/2021, Diary No(s). 10124/2020, W.P.(s)(Civil) No(s). 844/2020, Diary No(s). 10431/2020, SLP(Crl.) No(s). 2600/2021, SLP(C) No(s). 17954/2021, Diary No(s). 10781/2020, SLP(Crl.) No(s). 3983-3985/2020, SLP(C) No(s). 14834/2020, Diary No(s). 25 12887/2020, T P(s)(Civil) No(s). 681-692/2021, Diary No(s). 13927/2020, Diary No(s). 14129/2020, Diary No(s). 14135/2020, Diary No(s). 14576/2020, SLP(Crl.) No(s). 505/2021, SLP (C) No(s). 9246/2020, Diary No(s). 15934/2020, SLP (C) No(s). 21031/2021, Diary No(s). 16739/2020, Diary No(s). 16814/2020, SLP(C) No(s). 3108/2021, Diary No(s). 17306/2020, SLP(C) No(s). 11604/2022, SLP(C) No(s). 9861/2020, SLP(Crl.) No(s). 5672/2021, SLP (Crl.) No(s). 5477/2020, W. P.(s)(Criminal) No(s). 369/2020, W. P.(s) (Criminal) No(s). 282/2020, SLP(C) No(s). 15620/2020, SLP(C) No(s). 21247/2021, SLP(C) No(s). 12818-12819/2020, W. P.(s) (Criminal) No(s). 60/2021, SLP(C) No(s). 14747-14748/2020, SLP(C) No(s). 14124/2020, SLP(C) No(s). 568/2021, SLP(C) No(s). 15186/2020, SLP (C) No(s). 1897/2021, Diary No(s). 27359/2020, SLP (Crl.) No(s). 1221/2022, SLP(C) No(s). 5357/2022, SLP(C) No(s). 6010/2022, SLP(Crl.) No(s). 9656/2021, Diary No(s). 27741/2020, W. P.(s)(Civil) No(s). 42/2021, SLP(C) No(s). 49/2021, W. P.(s)(Civil) No(s). 201/2021, SLP(Crl.) No(s). 8853/2021, SLP(C) No(s). 2219/2021, SLP(C) No(s). 1128/2021, SLP(C) No(s). 2824/2021, SLP(C) No(s). 1943/2021, SLP(C) No(s). 2067/2021, SLP (Crl.) No(s). 2027/2021, SLP(Crl.) No(s). 2301/2021, SLP (C) No(s). 4839/2021, SLP(C) No(s). 2402/2022, Diary No(s). 2737/2021, SLP(C) No(s). 7426/2021, SLP(C) No(s). 4114/2021, SLP(C) No(s). 6015/2022, SLP(C) No(s). 4416/2021, SLP(Crl.) No(s). 2368/2021, SLP(Crl.) No(s). 6098/2022, Diary No(s). 7041/2021, SLP(C) No(s). 6219/2021, T. P.
(s)(Civil) No(s). 802/2021, SLP(C) No(s). 6330/2021, SLP(C) No(s). 6721/2021, SLP(C) No(s). 7699/2021, SLP(Crl.) No(s). 26 3049/2022, Diary No(s). 15209/2021, SLP(C) No(s). 15286/2021, SLP(C) No(s). 11135/2021, SLP(C) No(s). 15554/2021, Diary No(s). 18862/2021, SLP(C) No(s). 16038/2021, SLP(C) No(s). 14997/2021, SLP(C) No(s). 13572/2021, SLP(C) No(s). 15387/2021, SLP(C) No(s). 14371/2021, SLP(C) No(s). 14992-14993/2021, SLP(Crl.) No(s). 7014/2021, Diary No(s). 22810/2021, Diary No(s). 22813/2021, Diary No(s). 22814/2021, SLP(C) No(s). 15992/2021, SLP(Crl.) No(s). 7677/2021, SLP(C) No(s). 9756-9757/2022, SLP(C) No(s). 5622/2022, Diary No(s). 23859/2021, Diary No(s). 23988/2021, SLP(Crl.) No(s). 8365/2021, SLP(Crl.) No(s). 9524/2021, SLP(C) No(s). 5342/2022, SLP(C) No(s). 7334/2022, Diary No(s). 25769/2021, SLP (C) No(s). 5665/2022, SLP(C) No(s). 3893/2022, SLP(C) No(s). 21193/2021, SLP(C) No(s). 10210/2022, W. P.(s)(Civil) No(s). 114/2022, SLP(Crl.) No(s). 9157/2021, W. P.(s)(Civil) No(s). 1303/2021, SLP (C) No(s). 11818/2022, SLP(C) No(s). 20830/2021, SLP(C) No(s). 20828/2021, SLP(C) No(s). 20829/2021, SLP(C) No(s). 21093/2021, SLP(C) No(s). 21163/2021, SLP(C) No(s). 21173/2021, SLP(C) No(s). 21076/2021, SLP(C) No(s). 21174/2021, SLP(C) No(s). 6159/2022, Diary No(s). 29838/2021, C. A. No(s). 1536/2022, Diary No(s). 30485/2021, Diary No(s). 30486/2021, Diary No(s). 30489/2021, Diary No(s). 30496/2021, SLP (Crl.) No(s). 10039/2021, SLP(C) No(s). 3817/2022, SLP(C) No(s). 4064/2022, SLP(C) No(s). 3875/2022, SLP (C) No(s). 3823/2022, SLP (C) No(s). 4897/2022, SLP(C) No(s). 3394/2022, SLP(C) No(s). 3522/2022, SLP(C) No(s). 11273/2022, SLP(C) No(s). 7272/2022, SLP(C) No(s). 4802/2022, SLP(C) No(s). 1137/2022, SLP(C) No(s). 1103/2022, SLP(C) 27 No(s). 11996-12001/2022, SLP(C) No(s). 11802/2022, SLP(C) No(s). 3790/2022, SLP (C) No(s). 3314/2022, SLP(C) No(s). 10059/2022, Diary No(s). 2928/2022, SLP (C) No(s). 9219/2022, Diary No(s). 5532/2022, Diary No(s). 5822/2022, W. P.(s)(Civil) No(s). 255/2022, SLP(C) No(s). 11279/2022, SLP(C) No(s). 11373/2022, SLP(C) No(s). 9700/2022, Diary No(s). 8130/2022, SLP(C) No(s). 6964/2022, SLP(C) No(s). 6948/2022, SLP (C) No(s). 7046/2022, SLP (C) No(s). 7129/2022, SLP (C) No(s). 6077/2022, SLP (C) No(s). 10993-11008/2022, Civil Appeal No(s). 3467/2022, SLP(Crl.) No(s). 3480/2022, Writ Petition(s)(Civil) No(s). 241/2022, Diary No(s). 9641/2022, Diary No(s). 9742/2022, SLP(C) No(s). 7322/2022, SLP(C) No(s). 11345-11349/2022, SLP(C) No(s). 10209/2022, Diary No(s). 10608/2022, SLP (C) No(s). 6931/2022, Diary No(s). 11308/2022, SLP (C) No(s). 7372/2022, Diary No(s). 11528/2022, SLP (C) No(s). 9578/2022, SLP (C) No(s). 8268/2022, Diary No(s). 13145/2022, SLP(C) No(s). 10072/2022, SLP(C) No(s). 10301/2022, Diary No(s). 14608/2022, Diary No(s). 14615/2022, SLP (C) No(s). 11442-11443/2022, SLP (C) No(s). 9633/2022, Diary No(s). 15066/2022, Diary No(s). 15161/2022, Diary No(s). 15423/2022, Diary No(s). 15830/2022, Diary No(s). 16408/2022, SLP (C) No(s). 11917/2022, Diary No(s). 16674/2022, Diary No(s). 16810/2022, Diary No(s). 16813/2022, Diary No(s). 16818/2022, SLP(C) No(s). 12073-12075/2022, SLP (C) No(s). 12185-12187/2022, Diary No(s). 17397/2022, Diary No(s). 17414/2022, Diary No(s). 17471/2022, Diary No(s). 17769/2022, SLP (C) No(s). 11560/2022, Diary No(s). 17927/2022, Diary No(s). 17946/2022, SLP (Crl.) No(s). 6327/2022, Diary No(s). 18541/2022, 28 SLP(C) No(s). 12367/2022, Diary No(s). 18681/2022, Diary No(s). 18682/2022, SLP (C) No(s). 12520/2022, SLP (C) No(s). 12440/2022, SLP(Crl.) No(s). 6089/2022, SLP (C) No(s). 12568- 12571/2022, Diary No(s). 19370/2022, Diary No(s). 19374/2022, SLP (C) No(s). 13285-13287/2022, SLP (C) No(s).13853/2022, SLP (C) No(s). 13697/2022, Diary No(s). 19550/2022, Diary No(s). 19572/2022, SLP(Crl.) No(s). 6158/2022, Diary No(s). 20354/2022, SLP(C) No(s). 12830/2022, Diary No(s). 20835/2022, Diary No(s). 20864/2022, SLP(Crl.) No(s). 7190/2022, Diary No(s). 21358/2022, Diary No(s). 21697/2022, Diary No(s). 21823/2022, Diary No(s). 21846/2022, Diary No(s). 21915/2022, Writ Petition(s)(Civil) No(s). 659/2022, Diary No(s). 22281/2022, Diary No(s). 22452/2022, SLP (C) No(s). 13556-13557/2022, Diary No(s). 22602/2022, Diary No(s). 22764/2022, SLP (C) No(s). 14201/2022, Diary No(s). 22962/2022, Diary No(s). 23094/2022, Diary No(s). 23119/2022, Diary No(s). 23310/2022, Diary No(s). 23333/2022, SLP (C) No(s). 14353/2022, SLP (C) No(s). 14393/2022, Diary No(s). 23427/2022, SLP (C) No(s). 14846-14847/2022, Diary No(s). 23669/2022, Diary No(s). 23718/2022, Diary No(s). 23819/2022, Diary No(s). 23829/2022, Diary No(s). 23876/2022,Diary No(s). 24119/2022, Diary No(s). 24136/2022, SLP(C) No(s). 14992/2022, SLP(C) No(s). 15088/2022, Diary No(s). 24700/2022, Diary No(s). 24905/2022,Diary No(s). 25112/2022, Diary No(s). 25131/2022, Transfer Petition(s) (Civil) No(s). 1955/2022, Diary No(s). 25487/2022, Diary No(s). 25522/2022, Diary No(s). 25747/2022, Transfer Petition(s)(Criminal) No(s). 630/2022, Diary No(s). 25974/2022, Diary No(s). 25999/2022, SLP (C) No(s). 17051/2022, SLP (C) No(s). 29 16420/2022, Diary No(s). 26317/2022, Diary No(s). 26322/2022, Diary No(s). 26471/2022, SLP (C) No(s). 16322/2022, Diary No(s). 26623/2022, Diary No(s). 26725/2022, SLP (C) No(s). 16535/2022, Diary No(s). 26728/2022, Diary No(s). 26757/2022, Diary No(s). 26759/2022, Diary No(s). 26762/2022, Diary No(s). 27011/2022, Transfer Petition(s)(Civil) No(s). 2073/2022, SLP (C) No(s). 16439/2022, SLP (C) No(s). 16623/2022, Diary No(s). 27362/2022, Diary No(s). 27628/2022, Diary No(s). 28188/2022, Diary No(s). 28218/2022, Diary No(s). 28221/2022, Diary No(s). 28360/2022, Diary No(s). 28658/2022, Diary No(s). 28745/2022, SLP (Crl.) No(s). 9770/2022, Writ Petition(s)(Civil) No(s). 823/2022, Diary No(s). 28966/2022, SLP(C) No(s). 17441/2022, Diary No(s). 29154/2022, SLP (Crl.) No(s). 9885/2022, Diary No(s). 29286/2022, Diary No(s). 29293/2022, Diary No(s). 29312/2022, Diary No(s). 29350/2022, Diary No(s). 29533/2022, Transfer Petition(s)(Civil) No(s). 2205/2022, SLP(C) No(s). 18279/2022, Diary No(s). 29656/2022, Diary No(s). 29657/2022, SLP (C) No(s). 17684/2022, Diary No(s). 29772/2022, Diary No(s). 29775/2022, SLP (C) No(s). 17994/2022, Transfer Petition(s)(Civil) No(s). 2340/2022, Transfer Petition(s)(Civil) No(s). 2356/2022, Diary No(s). 30202/2022, W.P.(Crl.) No.409/2022, SLP (C) No(s). 18184/2022, Diary No(s). 30475/2022, Diary No(s). 30589/2022, SLP (Crl.) No(s). 9201/2022, Diary No(s). 30656/2022, SLP(C) No(s). 18365/2022, Diary No(s). 30754/2022, Diary No(s). 30771/2022, Diary No(s). 30775/2022, Diary No(s). 30807/2022, Diary No(s). 30910/2022, Diary No(s). 30913/2022, Diary No(s). 30920/2022, Diary No(s). 30983/2022, SLP (C) No(s). 18382/2022, SLP (C) No(s). 30 18049/2022, SLP (C) No(s). 17996/2022, SLP(C) No(s). 18194/2022, Transfer Petition(s)(Criminal) No(s). 667/2022, SLP (Crl.) No(s). 9757-9767/2022, Diary No(s). 31439/2022, SLP (C) No(s). 18380/2022, Diary No(s). 31673/2022, SLP (C) No(s). 18437/2022 These matters were listed today for the reasons that in spite of opportunity, the petitioner(s) had failed to file the soft copy or cure the defects, within the stipulated period of time. At the request of learned counsel, as a last opportunity, six weeks and no more further time is given to the petitioner(s) to furnish the soft copy or cure the defects. In case, the copy is not furnished or defect is not cured within six weeks from today, the matters shall be listed for dismissal immediately after expiry of six weeks.
(NEETA SAPRA) (ARJUN BISHT) (RANJANA SHAILEY)
COURT MASTER (SH) COURT MASTER (SH) COURT MASTER (NSH)
31