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Supreme Court - Daily Orders

Aveek Sarkar vs The State Of West Bengal on 31 October, 2022

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

     ITEM NO.1701 to 1710         COURT NO.8                   SECTION II-B
     1712 to 1757, 1759 to 1805,
     1807 to 1811, 1814 to 1841 & 1843,
     1845 to 1898, 1900 to 1930, 1933 to 1936 & 1938
     1940 to 1941, 1943 to 1948,
     1950 to 1968, 1970 to 2034 &
     2036 to 2121

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL)……….. Diary No(s).30228/2019

     AVEEK SARKAR                                             Petitioner(s)

                                          VERSUS

     THE STATE OF WEST BENGAL                                 Respondent(s)

     WITH

     Diary No(s). 30231/2019, Diary No(s). 39076/2019, Diary No(s).
     40715/2019, Diary No(s). 41895/2019, Diary No(s). 42902/2019, Diary
     No(s).    42979/2019,    Diary    No(s).    43404/2019,    Diary   No(s).
     44397/2019, Diary No(s). 44569/2019, Diary No(s). 279/2020, Diary
     No(s). 761/2020, Diary No(s). 2649/2020, Diary No(s). 3554/2020,
     Diary No(s). 3632/2020, Diary No(s). 4669/2020, Diary No(s).
     4701/2020, Diary No(s). 5095/2020, Diary No(s). 5136/2020, Diary
     No(s). 5289/2020, Diary No(s). 5293/2020, Diary No(s).5297/2020,
     Diary No(s).5300/2020, T. P.(Civil) No(s). 941/2020, Diary No(s).
     6056/2020, Diary No(s). 6996/2020, Diary No(s). 7003/2020, W. P.(s)
     (Criminal) No(s). 100/2021, Diary No(s). 7079/2020, Diary No(s).
     7080/2020, Diary No(s). 7244/2020, Diary No(s). 7263/2020, Diary
     No(s). 7274/2020, Diary No(s). 7275/2020, Diary No(s). 7280/2020,
     SLP (Crl.) No(s). 7308/2021, SLP(Crl.) No(s). 6067/2020, SLP(C)
     No(s).    10357/2020, SLP (C)       No(s).    9133/2020, SLP(C)    No(s).
     10803/2020, SLP(C)      No(s).     11106/2020, Diary No(s). 8414/2020,
     Diary No(s). 8629/2020, Diary No(s). 8724/2020, T.P(Civil) No(s).
     1457-1474/2020, SLP(C) No(s). 10936/2020, W. P.(s)(Civil) No(s).
     380/2021, Diary No(s). 9359/2020, Diary No(s). 9365/2020, W. P.(s)
     (Civil) No(s). 958/2021, W. P.(s)(Civil) No(s). 357/2021, Diary
     No(s). 9519/2020, SLP(C)         No(s).     14700-14701/2021, SLP(Crl.)
     No(s).   904/2021, Diary No(s). 10124/2020, W.P.(s)(Civil)         No(s).
     844/2020, Diary No(s). 10431/2020, SLP(Crl.)          No(s).   2600/2021,
     SLP(C)     No(s).    17954/2021, Diary No(s). 10781/2020, SLP(Crl.)
     No(s).    3983-3985/2020, SLP(C)      No(s).    14834/2020, Diary No(s).
     12887/2020, T P(s)(Civil)         No(s).    681-692/2021, Diary No(s).
     13927/2020, Diary No(s). 14129/2020, Diary No(s). 14135/2020, Diary
     No(s). 14576/2020, SLP(Crl.)
Signature Not Verified
                                         No(s).   505/2021, SLP (C)     No(s).
     9246/2020, C. A.
Digitally signed by
ARJUN BISHT
Date: 2022.11.03
                           No(s).   146/2021, Diary No(s). 15934/2020, SLP
     (C)
14:57:54 IST
Reason:     No(s).     21031/2021, Diary No(s). 16739/2020, Diary No(s).
     16814/2020, SLP(C)      No(s).     3108/2021, Diary No(s). 17306/2020,
     SLP(C)   No(s).     11604/2022, SLP(C)     No(s).   9861/2020, SLP(Crl.)

                                           1
No(s).     5672/2021, SLP (Crl.)           No(s).       5477/2020, W. P.(s)
(Criminal) No(s). 369/2020, W. P.(s)(Criminal) No(s). 282/2020,
SLP(C)    No(s).     15620/2020, SLP(C)        No(s).      21247/2021, SLP(C)
No(s).    12818-12819/2020, W. P.(s)(Criminal)              No(s).    60/2021,
SLP(C)    No(s).      14747-14748/2020, SLP(C)          No(s).     14124/2020,
SLP(C)    No(s).     568/2021, SLP(C)        No(s).      15186/2020, SLP (C)
No(s).    1897/2021, Diary No(s). 27359/2020, SLP (Crl.)                No(s).
1221/2022, SLP(C)      No(s).    5357/2022, SLP(C)        No(s).    6010/2022,
SLP(Crl.)     No(s).    9656/2021, Diary No(s). 27741/2020, W. P.(s)
(Civil) No(s). 42/2021, SLP(C) No(s). 49/2021, W. P.(s)(Civil)
No(s).    201/2021, SLP(Crl.)        No(s).      8853/2021, SLP(C)      No(s).
2219/2021, SLP(C)      No(s).    1128/2021, SLP(C)        No(s).    2824/2021,
SLP(C)   No(s).    1943/2021, SLP(C)        No(s).     2067/2021, SLP (Crl.)
No(s).   2027/2021, SLP(Crl.)        No(s).     2301/2021, SLP (C)      No(s).
4839/2021, SLP(C)        No(s).     2402/2022, Diary No(s). 2737/2021,
SLP(C)    No(s).      7426/2021, SLP(C)         No(s).      4114/2021, SLP(C)
No(s).   6015/2022, SLP(C)        No(s).     4416/2021, SLP(Crl.)       No(s).
2368/2021, SLP(Crl.)       No(s).     6098/2022, Diary No(s). 7041/2021,
SLP(C)    No(s).     6219/2021, T. P.(s)(Civil)            No(s).    802/2021,
SLP(C)    No(s).      6330/2021, SLP(C)         No(s).      6721/2021, SLP(C)
No(s).    7699/2021, SLP(Crl.)          No(s).      3049/2022, Diary No(s).
15209/2021, SLP(C) No(s). 15286/2021, SLP(C) No(s). 11135/2021,
SLP(C) No(s). 15554/2021, Diary No(s). 18862/2021, SLP(C) No(s).
16038/2021, SLP(C) No(s). 14997/2021, SLP(C) No(s). 13572/2021,
SLP(C)    No(s).     15387/2021, SLP(C)        No(s).      14371/2021, SLP(C)
No(s).     14992-14993/2021, SLP(Crl.)           No(s).      7014/2021, Diary
No(s).   22810/2021,      Diary    No(s).      22813/2021,      Diary   No(s).
22814/2021, SLP(C)          No(s).       15992/2021, SLP(Crl.)          No(s).
7677/2021, SLP(C)          No(s).       9756-9757/2022, SLP(C)          No(s).
5622/2022, Diary No(s). 23859/2021, Diary No(s). 23988/2021,
SLP(Crl.) No(s). 8365/2021, SLP(Crl.) No(s). 9524/2021, SLP(C)
No(s).     5342/2022, SLP(C)          No(s).       7334/2022, Diary No(s).
25769/2021, SLP (C) No(s). 5665/2022, SLP(C) No(s). 3893/2022,
SLP(C)   No(s).    21193/2021, SLP(C)        No(s).     10210/2022, W. P.(s)
(Civil) No(s). 114/2022, SLP(Crl.) No(s). 9157/2021, W. P.(s)
(Civil)    No(s).    1303/2021, SLP (C)         No(s).     11818/2022, SLP(C)
No(s).    20830/2021, SLP(C)       No(s).      20828/2021, SLP(C)       No(s).
20829/2021, SLP(C) No(s). 21093/2021, SLP(C) No(s). 21163/2021,
SLP(C)    No(s).     21173/2021, SLP(C)        No(s).      21076/2021, SLP(C)
No(s).     21174/2021, SLP(C)          No(s).      6159/2022, Diary No(s).
29838/2021, C. A. No(s). 1536/2022, Diary No(s). 30485/2021, Diary
No(s).   30486/2021,      Diary    No(s).      30489/2021,      Diary   No(s).
30496/2021, SLP (Crl.)          No(s).       10039/2021, SLP(C)         No(s).
3817/2022, SLP(C)      No(s).    4064/2022, SLP(C)        No(s).    3875/2022,
SLP (C)     No(s).    3823/2022, SLP (C)         No(s).     4897/2022, SLP(C)
No(s).     3394/2022, SLP(C)          No(s).       3522/2022, Diary No(s).
31131/2021, SLP(C) No(s). 11273/2022, SLP(C) No(s). 7272/2022,
SLP(C)    No(s).      4802/2022, SLP(C)         No(s).      1137/2022, SLP(C)
No(s). 1103/2022, SLP(C) No(s). 11996-12001/2022, SLP(C) No(s).
11802/2022, SLP(C) No(s). 3790/2022, SLP (C) No(s). 3314/2022,
SLP(C) No(s). 10059/2022, Diary No(s). 2928/2022, SLP (C) No(s).
9219/2022, Diary No(s). 5532/2022, Diary No(s). 5822/2022, W. P.(s)
(Civil)     No(s).     255/2022, SLP(C)       No(s).       11279/2022, SLP(C)

                                      2
No(s).     11373/2022, SLP(C)        No(s).      9700/2022, Diary No(s).
8130/2022, SLP(C)     No(s).    6964/2022, SLP(C)       No(s).    6948/2022,
SLP (C)    No(s).    7046/2022, SLP (C)      No(s).     7129/2022, SLP (C)
No(s). 6077/2022, SLP (C) No(s). 10993-11008/2022, Civil Appeal
No(s).   3467/2022, SLP(Crl.)      No(s).    3480/2022, Writ Petition(s)
(Civil)    No(s).    241/2022, Diary No(s). 9641/2022, Diary No(s).
9742/2022, SLP(C)       No(s).    7322/2022, SLP(C)         No(s).    11345-
11349/2022, SLP(C)       No(s).     10209/2022, Civil Appeal          No(s).
3612/2022, Diary No(s). 10608/2022, SLP (C)             No(s).    6931/2022,
Diary No(s). 11308/2022, SLP (C) No(s). 7372/2022, Diary No(s).
11528/2022, SLP (C) No(s). 9578/2022, SLP (C) No(s). 8268/2022,
Diary No(s). 13145/2022, SLP(C) No(s). 10072/2022, SLP(C) No(s).
10301/2022, Diary No(s). 14608/2022, Diary No(s). 14615/2022, SLP
(C)   No(s).    11442-11443/2022, SLP (C)        No(s).    9633/2022, Diary
No(s).    15066/2022,     Diary   No(s).    15161/2022,       Diary   No(s).
15423/2022, Diary No(s). 15830/2022, Diary No(s). 16408/2022, SLP
(C)    No(s).    11917/2022, Diary No(s). 16674/2022, Diary No(s).
16810/2022, Diary No(s). 16813/2022, Diary No(s). 16818/2022,
SLP(C)     No(s).     12073-12075/2022, SLP (C)            No(s).     12185-
12187/2022, Diary No(s). 17128/2022, Diary No(s). 17397/2022, Diary
No(s).    17414/2022,     Diary   No(s).    17471/2022,       Diary   No(s).
17769/2022, SLP (C)      No(s).   11560/2022, Diary No(s). 17927/2022,
Diary No(s). 17946/2022, SLP (Crl.)            No(s).     6327/2022, Diary
No(s). 18541/2022, SLP(C)          No(s).      12367/2022, Diary No(s).
18681/2022, Diary No(s). 18682/2022, SLP (C)           No(s).    12520/2022,
SLP (C) No(s). 12440/2022, SLP(Crl.) No(s). 6089/2022, SLP (C)
No(s).    12568-12571/2022, Diary No(s). 19370/2022, Diary No(s).
19374/2022,    SLP    (C)        No(s).        13285-13287/2022,      SLP(C)
No.13701/2022, SLP (C)         No(s).    13853/2022, SLP (C)          No(s).
13697/2022, Diary No(s). 19550/2022, Diary No(s). 19572/2022,
SLP(Crl.)     No(s).     6158/2022, Diary No(s). 20354/2022, SLP(C)
No(s).      12830/2022, Diary No(s). 20835/2022, Diary No(s).
20864/2022, SLP(Crl.) No(s). 7190/2022, Diary No(s). 21191/2022,
Diary No(s). 21358/2022, Diary No(s). 21697/2022, Diary No(s).
21823/2022, Diary No(s). 21846/2022, Diary No(s). 21915/2022, Writ
Petition(s)(Civil)      No(s).     659/2022, Diary No(s). 22281/2022,
Diary No(s). 22452/2022, SLP (C)        No(s).     13556-13557/2022, Diary
No(s). 22602/2022, Diary No(s). 22764/2022, SLP (C)                   No(s).
14201/2022, Diary No(s). 22962/2022,            Diary No(s). 23094/2022,
Diary No(s). 23119/2022, Diary No(s). 23221/2022, Diary No(s).
23310/2022, Diary No(s). 23333/2022, SLP (C)           No(s).    14353/2022,
SLP (C)     No(s).     14393/2022, Diary No(s). 23427/2022, SLP (C)
No(s).    14846-14847/2022, Diary No(s). 23669/2022, Diary No(s).
23718/2022, Diary No(s). 23819/2022, Diary No(s). 23829/2022, Diary
No(s). 23876/2022,Diary No(s). 24119/2022, Diary No(s). 24136/2022,
SLP(C)    No(s).    14992/2022, SLP(C)        No(s).     15088/2022, Diary
No(s).    24700/2022,     Diary   No(s).    24885/2022,       Diary   No(s).
24905/2022,Diary No(s). 25112/2022, Diary No(s). 25131/2022,
Transfer Petition(s)(Civil) No(s). 1955/2022, CIVIL APPEAL Diary
No(s).    25388/2022,     Diary   No(s).    25487/2022,       Diary   No(s).
25522/2022, Diary No(s). 25747/2022, Diary No(s). 25785/2022,
Transfer Petition(s)(Criminal)        No(s).     630/2022,     Diary No(s).
25974/2022, Diary No(s). 25999/2022, SLP (C)           No(s).    17051/2022,

                                     3
SLP (C) No(s). 16420/2022, Diary No(s). 26317/2022, Diary No(s).
26322/2022, Diary No(s). 26471/2022, SLP (C)      No(s).   16322/2022,
Diary No(s). 26623/2022, Diary No(s). 26725/2022, SLP (C)       No(s).
16535/2022, Diary No(s). 26728/2022,       Diary No(s). 26757/2022,
Diary No(s). 26759/2022, Diary No(s). 26762/2022, Diary No(s).
27011/2022, Transfer Petition(s)(Civil) No(s). 2073/2022, SLP (C)
No(s).   16439/2022, SLP (C)      No(s).    16623/2022, Diary No(s).
27362/2022, Diary No(s). 27544/2022, Diary No(s). 27628/2022, Civil
Appeal   No(s).    7329-7330/2022, Diary No(s). 28188/2022, Diary
No(s).   28218/2022,    Diary   No(s).   28221/2022,    Diary   No(s).
28360/2022, Diary No(s). 28658/2022, Diary No(s). 28745/2022, SLP
(Crl.)    No(s).     9770/2022, Writ Petition(s)(Civil)         No(s).
823/2022, Diary No(s). 28966/2022, Diary No(s). 29123/2022, SLP(C)
No(s).   17441/2022, Diary No(s). 29154/2022, SLP (Crl.)        No(s).
9885/2022, Diary No(s). 29286/2022, Diary No(s). 29293/2022, Diary
No(s). 29312/2022, Writ Petition(s)(Civil) No(s). 875/2022, Diary
No(s). 29350/2022, Diary No(s). 29533/2022, Transfer Petition(s)
(Civil)   No(s).    2205/2022, SLP(C)     No(s).    18279/2022, Diary
No(s). 29656/2022, Diary No(s). 29657/2022, SLP (C)             No(s).
17684/2022, Diary No(s). 29772/2022, Diary No(s). 29775/2022,
Transfer Petition(s)(Civil)      No(s).     2315/2022, Diary No(s).
30040/2022, SLP (C)      No(s).    17994/2022, Transfer Petition(s)
(Civil)   No(s).    2340/2022, Transfer Petition(s)(Civil)      No(s).
2356/2022, Diary No(s). 30202/2022, W.P.(Crl.) No.409/2022, SLP (C)
No(s).    18184/2022,      Diary No(s). 30475/2022, Diary No(s).
30552/2022, Diary No(s). 30589/2022, SLP(C)           No(s).    17767-
17770/2022, SLP (Crl.) No(s). 9201/2022, Diary No(s). 30656/2022,
SLP(C) No(s). 18365/2022, Diary No(s). 30754/2022, Diary No(s).
30771/2022, Diary No(s). 30775/2022,       Diary No(s). 30807/2022,
Diary No(s). 30910/2022, Diary No(s). 30913/2022, Diary No(s).
30920/2022, Diary No(s). 30983/2022, SLP (C)      No(s).   18382/2022,
SLP (C) No(s). 18049/2022, SLP (C) No(s). 17996/2022, Transfer
Petition(s)(Civil) No(s). 2331/2022, SLP(C) No(s). 18194/2022,
Transfer   Petition(s)(Civil)       No(s).       2355/2022,   Transfer
Petition(s)(Civil)      No(s).     2269/2022, Transfer Petition(s)
(Criminal) No(s). 667/2022, SLP (Crl.) No(s). 9757-9767/2022,
Diary No(s). 31424/2022, Diary No(s). 31439/2022, SLP (C)       No(s).
18380/2022, Diary No(s). 31673/2022, Diary No(s). 31868/2022, SLP
(C) No(s). 18437/2022

Date : 31-10-2022 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE SUDHANSHU DHULIA
                            [IN CHAMBER]

For Parties         Mr. Abhinav Mukerji, AOR
                    Mr. Arijit Mazumdar, Adv.
                    Mr. Shambo Nandy, Adv.
                    Mr. Siddharth Shukla, Adv.

                    Mr. Vinayak Mohan, Adv.
                    Mr. Hemant Kumar Sagar, Adv.

                                  4
Mr. E.C. Vidya Sagar, AOR

Mr. Shashank Bajpai, Adv.

Mr. Omkar Jayant Deshpande, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Pradnya S. Adgaonkar, Adv.

Mr. Aayush Shukla, Adv.
Mr. Hitesh Kumar, Adv.
Mr. Satish Hooda, Adv.
Mr. Vedant Pradhan, Adv.
Mr. Atul, Adv.

Mr. Manoj V. George, Adv.
Ms. Shilpa Liza George, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Kamlendra Mishra, AOR.

Mr. Randhir Kr. Ojha, AOR
Mr. Kaushal Kishore, Adv.
Mr. Noor Ahmad, Adv.

Mr. Randhir Kr. Ojha, AOR
Mr. Kaushal Kishore, Adv.
Mr. Rishipal Singh, Adv.

Mr. Satish Pandey, AOR
Mr. Akbar Ali, Adv.
Mr. Abdul Qadir, Adv.
Ms. Gulfeshan Javed, Adv.

Mr. Vishal Singh, Adv.
Ms. Ruchi Kohli, Adv.

Mr. H.K. Naik, Adv.
Mr. A. Kumar Singh, Adv.
Mr. Sushil Balvada, Adv.

Mr. Sunita Sharma, Adv.
Mr. Raj Bahadur Yadav, Adv.

Mr. Randhir Kr. Ojha, AOR
Mr. Kaushal Kishore, Adv.
Mr. Anil Kumar, Adv.

Mr. Prateek K. Chadha, AOR
Ms. Radhika Dhanotia, Adv.

Mr. Jasbir Singh Malik, Adv.
Ms. Usha Nandini V., AOR

Mr. Asaithambi. MSM, Adv.

             5
Mr. Nizamuddin, Adv.
Mr. Rakesh K. Sharma, Adv.
Mr. S. Sankarasubramanian, Adv.

Mr. Animesh Dubey, Adv.
Mr. C.B. Gururaj, Adv.
Mr. Prakash Ranjan Nayak, Adv.

Mr. Yugal Kishor Prasad, Adv.
Ms. Parul Sharma, Adv.
Mr. Sunil Lala, Adv.

Ms. Sunita Sharma, Adv.
Mr. Raj Bahadur, Adv.

Mr. Shyamal Kumar, AOR
Mr. R.M. Asif, Adv.

Ms. Sunita Sharma, Adv.
Mr. Raj Bahadur, Adv.

Mr. Sharanagouda Patil, Adv.
Mr. Supreeta Patil, Adv.

Mr. Susheel Tomar, Adv.
Mr. Anil Katiyar, AOR

Mr. Aayush Shukla, Adv.
Mr. Hitesh Kumar, Adv.
Mr. Satish Hooda, Adv.
Mr. Vedant Pradhan, Adv.
Mr. Atul, Adv.

Mr. Anjum Parvez, Adv.
Ms. Nilofar Khan, Adv.

Mr. Abhinav Shrivastava, AOR
Ms. Ritu Reniwal, Adv.

Ms. Bharti, Adv.
Mr. Randhir Kumar Ojha, AOR

Mr. Susheel Tomar, Adv.
Mr. Anil Katiyar, AOR

Mr. Susheel Tomar, Adv.
Mr. Anil Katiyar, AOR

Mr. Siddharth Mittal, Adv.
Mr. Prabhat Kumar, Adv.
Mr. Kshitiz Chauhan, Adv.

Mr. Jasbir Singh Malik, Adv.

             6
Mr. Varun Punia, AOR

Mr. Dhirendra Kr. Mishra, Adv.
Mr. P.B. Reddy, Adv.
Mr. Patnam Shyla, Adv.
Mr. C.S. Henna, Adv.
Mr. Rameshwar P. Goyal, Adv.

Mr. C.R. Jaya Sukin, Adv.
Ms. Divya Mishra, Adv.
Ms. Jyoti Zongluju, Adv.

Mr. Anubhav, Adv.
Mr. Vijay Pal, Adv.
Ms. Preeti Yadav, Adv.
Mr. A. Karthik, Adv.
Mr. Ramesh Prasad G., AOR

Mr. Anubhav, Adv.
Mr. Vijay Pal, Adv.
Ms. Preeti Yadav, Adv.
Mr. M. A. Karthik, Adv.
Mr. Yashwant Singh Yadav, Adv.
Mr. Ramesh Prasad G., AOR

Ms. G.S. Mahi, Adv.
Mr. Abhay Singh Yadav, Adv.
Mr. R. Sathish, AOR
Mr. Gurmeet Singh, Adv.

Mr. A. Lakshmi Narayanan, AOR
Mr. Abbas B., Adv.

Mr. Karuppaiah Meyyappan, Adv.
Mr. Raghunatha Sethupathy, AOR
Mrs. Kanika Kalaiyarasan, Adv.
Mr. Alagu Raja Bharathi. B, Adv.

Mr. Manav, Adv.
Ms. Alpana Sharma, Adv.
Ms. Swati Vaibhav, Adv.

Mr. Dhirendra Kr. Mishra, Adv.
Mr. P.B. Reddy, Adv.
Mr. Patnam Shyla, Adv.
Mr. C.S. Hema, Adv.
Mr. Rameshwar P. Goyal, AOR

Mr. Harish Pandey, AOR
Ms. Anjali Tiwari, Adv.

Mr. Abhay Anil Anturkar, Adv.
Ms. Bhavya Pande, Adv.

             7
Mr. Dhruv T., Adv.
Mr. Murti Chowdhary, Adv.

Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR

Mr. P.I. Jose, AOR
Mr. Jenis Francis, Adv.
Mr. James P. Thomas, Adv.
Mr. Ravi Sagar, Adv.

Mr. Chanakya Sharma, Adv.
Mr. Harsh Parashar, AOR

Mr. V. Prabhakar, Adv.
Mr. Jyoti Parashar, Adv.
Mr. N.J. Ramachandar, Adv.
Mr. S. Rajappa, Adv.

Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR

Mr. V. Prabhakar, Adv.
Ms. Jyoti Parashar, Adv.
Mr. N.J. Ramachandar, Adv.
Mr. S. Rajappa, Adv.

Mr. V. Prabhakar, Adv.
Ms. Jyoti Parashar, Adv.
Mr. N.J. Ramachandar, Adv.
Mr. S. Rajappa, Adv.

Mr. M. S. Vishnu Sankar, Adv.
Mr. E.M.S. Anam, AOR

Ms. Anwesha P., Adv.
Mr. Ramesh K., Adv.
Mr. E.C. Agrawala, AOR

Ms. Neha Agrawal, Adv.
Mr. E.C. Agrawala, AOR

Mr. Pijush K. Roy, Adv.
Ms. Kakali Roy, Adv.
Mr. Rajan K. C., AOR

Mr. Somanath P., AOR

Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR

Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR

             8
Mr. Viplav Sharma, AOR
Mr. Ajay Singh, Adv.
Mr. Amit Kumar, Adv.
Mr. Vivek Kumar Singh, Adv.

Mr. A. Lakshminarayanan, AOR
Mr. Abbas B, Adv.

Mr. S.K. Pasi, AOR
Mr. Guru Sharan Maurya, Adv.
Mr. Naresh Kumar, Adv.

Mr. Vivek Kumar Pandey, Adv.
Mr. Naresh Kumar, AOR

Mr. A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.

Mr. Anjan Datta, Adv.
Mr. Rajasmit Mondal, Adv.
Mr. Pawan Kumar, Adv.
Ms. Garima G. Mukherjee, Adv.
Mr. Robin Khokhar, AOR.

Mrs. A. Deepa, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Aftab Ali Khan,   Adv.

Mr. Shanumar V. Mahale, Adv.
Mr. Rajesh Mahale, Adv.

Mr. Sunny Choudhary, AOR
Mr. Ramesh Thakur, Adv.

Mr. Sunny Choudhary, AOR
Mr. Aakash Nandolia, Adv.

Ms. Liza Arora, Adv.
Mr. Himanshu Shekhar, AOR

Mr. Jasbir Singh Malik, Adv.
Mr. Varun Punia, AOR

Mrs. A. Deepa, Adv.
Mr. Arvind Kumar Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR

Ms. Shagun Bhadana, Adv.
Mr. Vinod Kumar Tewari, AOR


             9
Mr. Umesh Babu Chaurasia, Adv.
Mr. Arvind Kumar Sharma, AOR

Mr. A. Selvin Raja, AOR

Mrs. A. Deepa, Adv.
Mr. Raj Bahadur Yadav, AOR

Mrs. A. Deepa, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Dhirendra Kr. Mishra, Adv.
Mr. P.B. Reddy, Adv.
Mr. Patnam Shyla, Adv.
Mr. C.S. Henna, Adv.
Mr. Rameshwar P. Goyal, Adv.

Mr. Pabitra Kumar Biswal, Adv.
Mr. Arvind Kumar Sharma, AOR

Mr. Kamal Mohan Gupta, Adv.
Mr. Amber Shehbaz Ansari, Adv.
Mr. Gorakh Nath Yadav, Adv.

Mr. Raghvendra Shukla, Adv.
Mr. Arvind Kumar Sharma, AOR

Ms. Alka Agrawal, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. A. Lakshminarayanan, AOR
Mr. Abbas. B, Adv.

Mr. Dinesh Kumar Garg, Adv.
Mr. Dhananjay Garg, Adv.
Mr. Abhishek garg, Adv.
Mr. Ishaan Tiwari, Adv.

Ms. Alka Agrawal, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Upendra Mishra, Adv.
Mr. Arvind kumar Sharma, AOR

Ms. Shweta Kapoor, Adv.
Ms. Kheyali Singh, AOR

Mr. Vivek Kumar Pandey, Adv.
Mr. Naresh Kumar, AOR

Mr. M.S. Durgesh Thapa, Adv.
Mr. Rameshwar P. Goyal, AOR


             10
Ms. Alka Agrawal, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Satish Pandey, AOR
Mr. Akbar Ali, Adv.
Mr. Abdul Qadir, Adv.
Ms. Shaziya Ansari, Adv.

Ms. Charanya Lakshmikumaran, AOR
Ms. Apeksha Mehta, Adv.
Ms. Mounica K., Adv.
Mr. Pranav Mundra, Adv.

Mr.   Satish Pandey, AOR
Mr. Akbar Ali, Adv.
Mrs. Seema Patnaha, Adv.

Ms. Charanya Lakshmikumaran, AOR
Ms. Apeksha Mehta, Adv.
Ms. Mounica K., Adv.
Mr. Pranav Mundra, Adv.

Mr. Rutwik Panda, AOR
Ms. Nikhar Berry, Adv.
Ms. Anshu Malik, Adv.

Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.

Mr. T.N. Singh, AOR
Mr. Vikas K. Singh, Adv.
Ms. Rajshree Singh, Adv.

Mr. V. Prabhakar, Adv.
Ms. Jyoti Parasher, Adv.
Mr. N.J. Ramchandar, Adv.

Mr. Karunakaran, Adv.
Mr. Dinesh Kumar, Adv.
Mr. S. Gowthaman, AOR

Mr. Abhisan Thakral, Adv.
Mr. S. Gowthaman, AOR

Mr. Abhisan Thakral, Adv.
Mr. S. Thananjayan, AOR

Mr. Mullapudi Rambabu, Adv.
Mr. N. Eswara Rao, Adv.
M/s. M. Rambabu & Co., AOR

Mr. Vikas Bansal, AOR

             11
Mr. Sunny Choudhary, Adv.

Mr. V. Prabhakar, Adv.
Ms. Jyoti Parasher, Adv.
Mr. N.J. Ramchandar, Adv.

Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.

Mr. A. Lakshminarayanan, AOR
Mr. Abbas B., Adv.

Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.

Mr. Kumar Gaurav, Adv.
Mr. Linto K. B., Adv.
Mr. Arya Krishnan, Adv.
Mr. Tom Joseph, AOR

Mr. K. Krishna Kumar, AOR

Mr. Santosh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. T.A. Khan, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.

Mr. S. Muthukrishnan, Adv.
Mr. S.N. Kishore Hussain, Adv.

Ms. Charanya Lakshmikumaran, AOR
Ms. Apeksha Mehta, Adv.
Ms. Mounica kasturi, Adv.
Mr. Pranav Mundra, Adv.

Mr. B.L. Shivhare, Adv.
Mr. Arvind Kr. Sharma, AOR

Mr. Santosh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Ashish Singh, Adv.
Mr. Bipin Bihari Singh, AOR
Mr. Manoj Kumar Jha, Adv.

Mr. Sandeep kumar, Adv.

             12
Mr. Shashi Bhushan Kumar, AOR
Mr. Rajat Tiwari, Adv.

Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.

Mr. M.A. Chinnasamy, AOR
Mr. C. Rubavathi, Adv.
Mr. C. Raghavendren, Adv.

Mr. Ravi Shankar Jha, Adv.
Ms. Pooja, Adv.
Mr. Purushottam S., Adv.
Ms. Udita Singh, AOR

Mr. T.S. Shanthi, Adv.
Mr. Sanjeev Kumar, Adv
Mr. TRB Sivakumar, AOR

Mr. Omkar Jayant Deshpande, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Pradhya S. Adgaonkar, Adv.

Mr. Praveen Swarup, Adv.
Mrs. Archana Sharma, Adv.
Ms. Payal Sharma, Adv.
Dr. Joginder Singh Berwal, Adv.
Mr. Dawneesh Shaktivats, Adv.
Ms. Mini Gangadharan, Adv.

Mr. V. Balaji, Adv.
Mr. Asaithambi. MSM, Adv.
Mr. Nizamuddin, Adv.
Mr. S. Sankarasubramanian, Adv.

Ms. Charanya Lakshmikumaran, AOR
Ms. Apeksha Mehta, Adv.
Ms. Mounica Kasturi, Adv.
Mr. Pranav Mundra, Adv.

Mr. Santosh Kumar Mishra, Adv.
Mr. Harshvardhan Jha, Adv.
Mrs. Yugandhara Pawar Jha, AOR
Mr. Aman Pathak, Adv.

Mr. Vikrant Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Vikrant Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. A. Lakshminarayanan, AOR

             13
Mr. Abbas B., Adv.

Mr. Randhir Kr. Ojha, AOR

Mr. J.N. Singh, Adv.
Mrs. S.J. Singh, Adv.
Mr. Saurabh Mishra, AOR
Mr. Nirbhay Shankar Tiwari, Adv.

Mr. Parnam Prabhakar, Adv.
Mr. Vijayshree Pattnaik, Adv.
Mr. Shashwat Goel, AOR

Mr. Ashok Anand, AOR

Mr. Poulami Das, Adv.
Ms. Stuti Singh, Adv.
Mr. Krishna Ballabh Thakur, AOR

Mr. Poulami Das, Adv.
Ms. Stuti Singh, Adv.
Mr. Krishna Ballabh Thakur, AOR

Mr. Asaithambi. MSM, Adv.
Mr. Nizamuddin, Adv.
Mr. S. Sankarasubramanian, Adv
Mr. Rakesh K. Sharma, Adv.

Mr. G. Ananda Selvan, Adv.
Mr. Myilsamy K., Adv.
Mr. Sanchit Maheshwari, Adv.

Mr. Vikrant Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Dhirendra Kr. Mishra, Adv.
Mr. P.B. Reddy, Adv.
Mr. Patnam Shyla, Adv.
Mr. C.S. Hema, Adv.
Mr. Rameshwar P. Goyal, AOR

Mr. A. Selvin Raja, AOR

Mr. Rajat Sharma, Adv.
Mr. Subhasish Bhowmide, AOR

Mr. Sunny Choudhary AOR
Mr.Ramesh Thakur Adv.

Mr. Sunny Choudhary AOR
Mr. Aakash Nandolia Adv.



             14
Mr. Umesh Babu Chourasia, Adv.
Mr Arvind Kumar Sharma, AOR

Mr. Sunny Choudhary AOR
Mr. Vikash Bansal Adv.

Mr. Yugansh Mittal, Adv
Mr Arvind Kumar Sharma , AOR

Mr. Raghwendra Shukla, Adv
Mr. Arvind Kumar Sharma, AOR

Mr. Pabitra Kumar Biswal , Adv
Mr. Arvind Kumar Sharma, AOR

Mr. Upendra Mishra, Adv.
Mr. Arvind Kumar Sharma, AOR

Mr. Upendra Nath D., AOR

Mr. B.L. Shivhare , Adv
Mr. Arvind Kumar Sharma, AOR

Ms. A. Deepa, Adv.
Mr. Arvind Kumar Sharma, AOR

Ms. Deepanwita Priyanka, AOR


Mr. T A Khan, Adv.
Mr. Raj Bahadur Yadv, AOR

Mr. Santosh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Vikrant Yadav, Adv.
Mr. Raj Bahadur Yadav

A. Deepa Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Sanjay Kumar Tyagi, AOR
Mr. Sandeep Singh Adv.
Mr. V.V.V.V.Pattabhiram Adv.
Mr. Prabhat Kumar Rai Adv.


Mr. Tarjit Singh, Adv
Mr Sujeet Kumar, Adv
Mr Abhaya Nath Das, Adv
Mr Gulam Rabbani, Adv

             15
Mr Rahul Gupta, Adv
Mr S S Bandyopadhyay, Adv
Ms Riya Soni, Adv
Mr A K Shukla, Adv
Mr V K Shukla, Adv
Mr Sugam Mishra, Adv
Mr. Satish Kumar,AOR


Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Advocate
Mr. Shaik Mohamad Haneef, Advocate
Mr. T. Vijaya Bhaskar Reddy, Advocate
Mr. K.V.Girish Chowdary, Advocate
Ms. Rajeswari Mukherjee, Advocate
Ms. Niti Richhariya, Advocate

Mr. Dhruv Wadhwa, Adv.
Mr. Devashish Tiwari, Adv.
Mr. Sumeer Sodhi, Adv.

Mrs. A.Deepa,Adv
Mr. Arvind Kumar Sharma, AOR

Mrs. A.Deepa,Adv
Mr. Arvind Kumar Sharma, AOR

Mrs. A.Deepa,Adv
Mr. Raj Bahadur Yadav, AOR

Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey Adv.
Mr. Lav Mishra, Adv.
Ms. Kiran Pandey, Adv.
Mr. Alok Pandey, Adv.
Mr. Sudhir S. Rawat, Adv.

Ms. Malavika Jayanth, Adv.

Ch. Leela Sarveswar, Adv.
Mr. S.L. Vaishya, Adv.
Mr. M.K. Aswathi, Adv.

Ms. Sunita Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR

Ms. Parul Shukla Aor
Ms. Shreya Bhojnagarwala Adv

Mr. Shashank Bajpai, Adv
Mr. Raj Bahadur Yadav, AOR


             16
Ms. Alka Agarwal, Adv.
Mr. Raj Bahadur Yadav, AOR

Mr. Mahesh Srivastava, Advocate
Mr. Mukesh Gupta, Advocate.
Mr. Tanpreet Gulati, Advocate
Mr. Vaibhav Manu Srivastava, AOR


Ms. Kheyali Singh, AOR
Mr. A. Selvin Raja, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Varinder Kumar Sharma, AOR
 Mr. Rakesh K. Sharma, AOR
Mr. Krishna Ballabh Thakur, AOR
Mr. Ashok Anand, AOR
Mr. Saurabh Mishra, AOR
Mr. Shashwat Goel, AOR
Mr. Amol Nirmalkumar Suryawanshi, AOR
Ms. Promila, AOR
Mr. Nishe Rajen Shonker, AOR
Mr. Randhir Kumar Ojha, AOR
Mr. Abhijit Sengupta, AOR
Mr. A. Lakshminarayanan, AOR
 Mrs. Anjani Aiyagari, AOR
Mr. Abhinav Mukerji, AOR
Mr. Subhasish Bhowmick, AOR
Ms. Charanya Lakshmikumaran, AOR
Mrs. Yugandhara Pawar Jha, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. S. Thananjayan, AOR
Mr. Rakesh K. Sharma, AOR
Mr. Anish Kumar Gupta, AOR
Mr. Sanjay Kumar Tyagi, AOR
Mr. Devendra Singh, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. T. R. B. Sivakumar, AOR
Mr. Udita Singh, AOR
Ms. Nilofar Khan, AOR
 Mr. Raj Singh Rana, AOR
Mr. Shashi Bhushan Kumar, AOR
Ms. Lakshmi Ramamurthy, AOR
Mr. Bipin Bihari Singh, AOR
Ms. Minakshi Vij, AOR
 Petitioner-in-person
 Ms. Neelam Singh, AOR
Mr. Prateek K Chadha, AOR
M/S. Black & White Solicitors, AOR
Mr. Somanatha Padhan, AOR
Ms. Charanya Lakshmikumaran, AOR

             17
Mrs. Anjani Aiyagari, AOR
Mr. P. Soma Sundaram, AOR
Petitioner-in-person
Mr. Siddharth Mittal, AOR
Mr. Udita Singh, AOR
 Ms. Ruchi Kohli, AOR
Mr. Tom Joseph, AOR
Mr. Praveen Chaturvedi, AOR
M/S. Bakshi & Associates, AOR
 Mr. Vaibhav Manu Srivastava, AOR
Mr. A. Lakshminarayanan, AOR
Mr. M. A. Chinnasamy, AOR
Mrs. Anjani Aiyagari, AOR
Mr. S. Rajappa, AOR
Mr. Sunny Choudhary, AOR
M/S. M. Rambabu And Co., AOR
Mr. S. Gowthaman, AOR
Mr. S. Rajappa, AOR
Mr. T. N. Singh, AOR
 Mr. M. A. Chinnasamy, AOR
Dr. Meera Agarwal, AOR
Mr. Rutwik Panda, AOR
 Mr. Siddharth Mittal, AOR
Ms. Charanya Lakshmikumaran, AOR
Mrs. Anjani Aiyagari, AOR
Mr. Satish Pandey, AOR
 Mrs. Anjani Aiyagari, AOR
  Ms. Charanya Lakshmikumaran, AOR
Mr. Sanjay Kumar Dubey, AOR
Mr. Satish Pandey, AOR
Mr. Abhisth Kumar, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Naresh Kumar, AOR
Mr. Satyajeet Kumar, AOR
Ms. Minakshi Vij, AOR
Mr. Suvendu Suvasis Dash, AOR
Mr. Somanatha Padhan, AOR
Mr. Prakash Ranjan Nayak, AOR
Mr. Dhananjay Garg, AOR
Mr. A. Lakshminarayanan, AOR
Mr. Bhagabati Prasad Padhy, AOR
Ms. Pratibha Jain, AOR
Petitioner-in-person
 Dr. Vinod Kumar Tewari, AOR
Mr. Kamal Mohan Gupta, AOR
Dr. Sushil Balwada, AOR
M/S. Bakshi & Associates, AOR
Ms. Shilpa Singh, AOR
Mr. Praveen Chaturvedi, AOR
Mr. Arvind Kumar Sharma, AOR
 Mr. Rameshwar Prasad Goyal, AOR
Mr. Raj Bahadur Yadav, AOR
Ms. Minakshi Vij, AOR

             18
M/S. Devasa & Co., AOR
Mrs. Anjani Aiyagari, AOR
Mr. A. Selvin Raja, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Abhijit Sengupta, AOR
Mrs. Revathy Raghavan, AOR
Mr. Deepak Goel, AOR
Mr. Sanjay K. Agrawal, AOR
Mr. Arvind Kumar Sharma, AOR
Petitioner-in-person
Mrs. Malavika Jayanth, AOR
Mr. Varun Punia, AOR
 Petitioner-in-person
 Petitioner-in-person
Mr. Narender Kumar Verma, AOR
Mr. P. N. Puri, AOR
Mr. Himanshu Shekhar, AOR
Mr. Vaibhav Manu Srivastava, AOR
 Mr. Sunny Choudhary, AOR
Mr. Sunny Choudhary, AOR
Ms. Minakshi Vij, AOR
Mr. E. C. Vidya Sagar, AOR
Mr. Raj Kishor Choudhary, AOR
Mr. Aftab Ali Khan, AOR
Mr. Sudhir Mendiratta, AOR
Mr. Shyamal Kumar, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Robin Khokhar, AOR
Mr. Naresh Kumar, AOR
Mr. M. A. Chinnasamy, AOR
Mr. Subhasish Bhowmick, AOR
Mr. Satyapal Khushal Chand Pasi, AOR
Mr. Viplav Sharma, AOR
Mr. A. Lakshminarayanan, AOR
Mr. Varun Punia, AOR
M/S. Devasa & Co., AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Somanatha Padhan, AOR
Mr. Devendra Singh, AOR
Ms. Sonam Gupta, AOR
Mrs. Pragya Baghel, AOR
Mr. Gaurav Goel, AOR
Mr. Rajan K. Chourasia, AOR
Mr. E. C. Agrawala, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. T. V. Ratnam, AOR
Mr. Ganesh Kumar R., AOR
Mr. Suvendu Suvasis Dash, AOR
Mr. Ganesh Kumar R., AOR
 Mr. Amol Nirmalkumar Suryawanshi, AOR
Mr. Abhinav Shrivastava, AOR
Mr. E. M. S. Anam, AOR
Mr. S. Rajappa, AOR

             19
Mr. S. Rajappa, AOR
Mr. P. George Giri, AOR
Mr. Narender Kumar Verma, AOR
Mr. Amit Pawan, AOR
M/S. Devasa & Co., AOR
 Mr. Varun Punia, AOR
Mr. S. Rajappa, AOR
Ms. Aswathi M.k., AOR
Mr. P. N. Puri, AOR
M/S. Mukesh Kumar Singh And Co., AOR
Mr. Abhijit Sengupta, AOR
Mr. Harsh Parashar, AOR
Mr. E. C. Agrawala, AOR
Mr. K. K. Mani, AOR
Mr. Karunakar Mahalik, AOR
Mr. Harish Pandey, AOR
Mr. Varun Punia, AOR
Mr. K. Krishna Kumar, AOR
Petitioner-in-person
Mr. Harish Pandey, AOR
Dr. (mrs. ) Vipin Gupta, AOR
Mr. Arvind S. Avhad, AOR
Mr. Rameshwar Prasad Goyal, AOR
 Ms. Mukti Chowdhary, AOR
 Mr. Narender Kumar Verma, AOR
Mr. Shibashish Misra, AOR
Ms. Swati Vaibhav, AOR
 Petitioner-in-person
Mr. Varinder Kumar Sharma, AOR
Petitioner-in-person
Mr. Bhagabati Prasad Padhy, AOR
Mr. A. Lakshminarayanan, AOR
Mr. P. N. Puri, AOR
Mr. R. Sathish, AOR
M/S. Devasa & Co., AOR
Mr. Vaibhav Manu Srivastava, AOR
 Mr. Narender Kumar Verma, AOR
Mr. Shibashish Misra, AOR
Mr. Ajay Kumar Singh, AOR
Mr. Rameshwar Prasad Goyal, AOR
Gaurav, AOR
 Mr. Ajay Marwah, AOR
 Mr. Shibashish Misra, AOR
 Mr. Varun Punia, AOR
Mr. Siddharth Mittal, AOR
Ms. Deepanwita Priyanka, AOR
Mr. P. N. Puri, AOR
Mr. Pradeep Kumar Jha, AOR
Mrs. Anil Katiyar, AOR
Petitioner-in-person
 Mr. Randhir Kumar Ojha, AOR
 Mr. Ravi Panwar, AOR
 Mr. Varinder Kumar Sharma, AOR

             20
Ms. Shalu Sharma, AOR
Mr. Naresh Kumar, AOR
Mr. Shibashish Misra, AOR
Ms. Anzu. K. Varkey, AOR
Mr. Ritesh Khatri, AOR
Mrs. Anil Katiyar, AOR
Mr. Praveen Swarup, AOR
Mr. Shashi Bhushan Kumar, AOR
M/S. S-legal Associates, AOR

Mr. Abhinav Mukerji, AOR
Mr. E. C. Vidya Sagar, AOR
Mr. S. Gowthaman, AOR
Mrs. Anil Katiyar, AOR
Mrs. Anil Katiyar, AOR
Mr. Rameshwar Prasad Goyal, AOR
 Ms. Shalu Sharma, AOR
Ms. Manju Jetley, AOR
Ms. Anagha S. Desai, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Ms. Aswathi M.k., AOR
Mr. Harsh Parashar, AOR
Mr. Ravi Panwar, AOR
Mr. Harsh Parashar, AOR
Dr. Sushil Balwada, AOR
Mrs. Anil Katiyar, AOR
Mrs. Anil Katiyar, AOR
Ms. Anagha S. Desai, AOR
Mr. Irshad Ahmad, AOR
Mrs. Anil Katiyar, AOR
Mr. Kamlendra Mishra, AOR
Petitioner-in-person
Mr. Ajay Kumar Singh, AOR
Mr. Deepak Goel, AOR
Mr. Rajnish Kumar Jha, AOR
Mr. Yadav Narender Singh, AOR
Mr. Subhro Sanyal, AOR
Mr. Rameshwar Prasad Goyal, AOR
Ms. Seita Vaidyalingam, AOR
 Mr. Ajay Kumar Singh, AOR
Mrs. Anil Katiyar, AOR
Mr. A. Venayagam Balan, AOR
Mr. G. Balaji, AOR
Mr. Anand Dilip Landge, AOR
Mr. Santosh Kumar Tripathi, AOR
M/S Lawfic, AOR
Mr. Harsh Parashar, AOR
 Mr. Randhir Kumar Ojha, AOR
Mr. Atul Sharma, AOR
Mrs. Anil Katiyar, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Sanjay Kumar Visen, AOR
Mr. Siddhartha Jha, AOR

             21
                    Mr. Alok Tripathi, AOR
                    Mr. Rajesh Kumar, AOR
                    Mr. Anand Dilip Landge, AOR
                     Mr. Satish Pandey, AOR
                    Dr. Sushil Balwada, AOR
                    Mrs. Anil Katiyar, AOR
                    Mr. Radha Krishnan, AOR
                    Mr. Sanjay Kumar Tyagi, AOR
                    Ms. Shalu Sharma, AOR
                    Mr. M. M. Kashyap, AOR
                    Mr. Satish Kumar, AOR
                    Ms. Usha Nandini V., AOR
                    Mr. E. C. Vidya Sagar, AOR
                    Mr. Subhro Sanyal, AOR
                    Mr. Arjun Garg, AOR
                    Mr. Ravi Panwar, AOR
                    Ms. Shalu Sharma, AOR
                    Mr. Jinendra Jain, AOR
                    Mr. Vardhman Kaushik , AOR
                    Mr. Rakesh K. Sharma, AOR
                    Petitioner-in-person
                     Mr. Ganesh Kumar R., AOR
                    Petitioner-in-person
                    Mr. Varinder Kumar Sharma, AOR
                    Mrs. Anil Katiyar, AOR
                    Mr. Abhinav Agrawal, AOR
                    Mrs. Anil Katiyar, AOR


For Respondent(s)   Mr. Robin Khokhar, AOR
                    Mr. Abhishek Vikas, AOR
                    Mr. T. R. B. Sivakumar, AOR

                    For Respondent(s)
                      Dr. Vinod Kumar Tewari, AOR
                    Ms. Vandana Sehgal, AOR
                    Mr. Gaurav Goel, AOR
                    Mr. P. S. Sudheer, AOR
                     Mr. Gaurav Goel, AOR
                    Mr. P. I. Jose, AOR
                    Mr. A. Selvin Raja, AOR
                     Mr. K. Paari Vendhan, AOR
                     Mr. Shakti Kanta Pattanaik, AOR
                    Mr. Gunnam Venkateswara Rao, AOR
                    Ms. Parul Shukla, AOR
                                         Mr. K. S. Rana, AOR
                    Ms. Shagufa Salim, AOR
                    Mr. Prakash Ranjan Nayak, AOR
                    Dr. (mrs. ) Vipin Gupta, AOR
                    Mr. Sanjay Kumar Dubey, AOR
                    Mr. Anil Kumar Mishra-i, AOR
                    Mr. Harpreet Singh Ajmani, AOR
                    Mr. Varinder Kumar Sharma, AOR

                                 22
Mr. Manoj K. Mishra, AOR
Mr. Rameshwar Prasad Goyal, AOR
Ms. Bhabna Das, AOR
Mr. Parijat Sinha, AOR
Ms. Mahua Kalra, AOR
Mr. Rajesh Mahale, AOR
Ms. Srishti Agnihotri, AOR
Mr. Rohit Anil Rathi, AOR
Ms. Shalini Kaul, AOR
Mrs. Aarthi Rajan, AOR
Mr. Rajesh Mahale, AOR

Mr. Susheel Tomar, Adv
Mr. Raj Bahadur Yadav, AOR

Mr. Varinder Kumar Sharma, Adv.
Mr. P. Sharma, Adv.
Mr. Shantanu S., Adv.
Mr. Y.K. Prasad, Adv.
Mr. Sanjeev A., Adv.

Mr. Manoj K. Mishra, Adv.
Mr. Umesh Dubey, Adv.
Mr. Lav Mishra, Adv.
Ms. Kiran Pandey, Adv.
Mr. Sudhir S. Rawat, Adv.

Ms. Bhabna Das, AOR
Mr. N. Kaushal, Adv.

Mr. Mayank Nagi, Adv.
Mr. Tarun Singh, Adv.
Mr. M. Kalra, Adv.

Mr. Shanthakumar Mahale, Adv.
Mr. Rajesh Mahale, Adv.
Mr. A. Sharma, Adv.

Mr. Rajesh Kumar, AOR

Mr. A. Selvin Raja, AOR

Mr. Gunnam Venkateshwara Rao, AOR
Ms. Vallabhi Shukla, Adv.

Mr. Ajitesh Dayal Singh, Adv.
Mr. Abhishek Vikas, AOR
Mr. Archit Gupta, Adv.

Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. Archit Gupta, Adv.

             23
                      Mr. Ajitesh Dayal Singh Adv.
                      Mr. Abhishek Vikas, AOR

           UPON hearing the counsel the Court made the following
                              O R D E R

Diary No.27544/2022, C.A. No.146/2021, SLP(C) No.13701/2022, Diary No.30040/2022, T.P.(C) No.2269/2022, T.P(C) No.2355/2022, Diary No.31424/2022, Diary No.31131/2021, T.P(C) No.2331/2022, Diary No.23221/2022, Diary No.21191/2022, Diary No.31868.2022, Diary No.30552/2022, Diary No.25388/2022, Diary No.25785/2022, Diary No.29123/2022, SLP(C) Nos.17767-70/2022, Diary No.24885/2022, T.P. (C) No.2315/2022, C.A. Nos.7329-30/2022, Civil Appeal No(s). 3612/2022, Diary No.30228/2019, Diary No.30231/2019, W.P.(C) No.875/2022, Diary No.17128/2022 These matters were listed today for the reasons that in spite of opportunity, the petitioner(s) had failed to file the soft copy or cure the defects, within the stipulated period of time. Today, however, a statement has been made by the learned counsel that in these cases soft copy has already been filed. The Registry is, therefore, directed to inspect the records and in case the needful is done and the copies have been filed or defects cured as has been stated before this Court, then the matters be listed immediately before the appropriate Court within a period of three weeks. In case, the copy is not furnished or defect is not cured, the matters shall be listed for dismissal immediately after expiry of three weeks.

Delay, if any, in refiling the petition is hereby condoned. In case, there is a caveator already on record a copy shall be 24 served on the caveator as well within a week.

Diary No(s). 39076/2019, Diary No(s). 40715/2019, Diary No(s). 41895/2019, Diary No(s). 42902/2019, Diary No(s). 42979/2019, Diary No(s). 43404/2019, Diary No(s). 44397/2019, Diary No(s). 44569/2019, Diary No(s). 279/2020, Diary No(s). 761/2020, Diary No(s). 2649/2020, Diary No(s). 3554/2020, Diary No(s). 3632/2020, Diary No(s). 4669/2020, Diary No(s). 4701/2020, Diary No(s). 5095/2020, Diary No(s). 5136/2020, Diary No(s). 5289/2020, Diary No(s). 5293/2020, Diary No(s).5297/2020, Diary No(s).5300/2020, T.P.(Civil) No(s). 941/2020, Diary No(s). 6056/2020, Diary No(s). 6996/2020, Diary No(s). 7003/2020, W. P.(s)(Criminal) No(s). 100/2021, Diary No(s). 7079/2020, Diary No(s). 7080/2020, Diary No(s). 7244/2020, Diary No(s). 7263/2020, Diary No(s). 7274/2020, Diary No(s). 7275/2020, Diary No(s). 7280/2020, SLP (Crl.) No(s). 7308/2021, SLP(Crl.) No(s). 6067/2020, SLP(C) No(s). 10357/2020, SLP (C) No(s). 9133/2020, SLP(C) No(s). 10803/2020, SLP(C) No(s). 11106/2020, Diary No(s). 8414/2020, Diary No(s). 8629/2020, Diary No(s). 8724/2020, T.P(Civil) No(s). 1457- 1474/2020, SLP(C) No(s). 10936/2020, W. P.(s)(Civil) No(s). 380/2021, Diary No(s). 9359/2020, Diary No(s). 9365/2020, W. P.(s) (Civil) No(s). 958/2021, W. P.(s)(Civil) No(s). 357/2021, Diary No(s). 9519/2020, SLP(C) No(s). 14700-14701/2021, SLP(Crl.) No(s). 904/2021, Diary No(s). 10124/2020, W.P.(s)(Civil) No(s). 844/2020, Diary No(s). 10431/2020, SLP(Crl.) No(s). 2600/2021, SLP(C) No(s). 17954/2021, Diary No(s). 10781/2020, SLP(Crl.) No(s). 3983-3985/2020, SLP(C) No(s). 14834/2020, Diary No(s). 25 12887/2020, T P(s)(Civil) No(s). 681-692/2021, Diary No(s). 13927/2020, Diary No(s). 14129/2020, Diary No(s). 14135/2020, Diary No(s). 14576/2020, SLP(Crl.) No(s). 505/2021, SLP (C) No(s). 9246/2020, Diary No(s). 15934/2020, SLP (C) No(s). 21031/2021, Diary No(s). 16739/2020, Diary No(s). 16814/2020, SLP(C) No(s). 3108/2021, Diary No(s). 17306/2020, SLP(C) No(s). 11604/2022, SLP(C) No(s). 9861/2020, SLP(Crl.) No(s). 5672/2021, SLP (Crl.) No(s). 5477/2020, W. P.(s)(Criminal) No(s). 369/2020, W. P.(s) (Criminal) No(s). 282/2020, SLP(C) No(s). 15620/2020, SLP(C) No(s). 21247/2021, SLP(C) No(s). 12818-12819/2020, W. P.(s) (Criminal) No(s). 60/2021, SLP(C) No(s). 14747-14748/2020, SLP(C) No(s). 14124/2020, SLP(C) No(s). 568/2021, SLP(C) No(s). 15186/2020, SLP (C) No(s). 1897/2021, Diary No(s). 27359/2020, SLP (Crl.) No(s). 1221/2022, SLP(C) No(s). 5357/2022, SLP(C) No(s). 6010/2022, SLP(Crl.) No(s). 9656/2021, Diary No(s). 27741/2020, W. P.(s)(Civil) No(s). 42/2021, SLP(C) No(s). 49/2021, W. P.(s)(Civil) No(s). 201/2021, SLP(Crl.) No(s). 8853/2021, SLP(C) No(s). 2219/2021, SLP(C) No(s). 1128/2021, SLP(C) No(s). 2824/2021, SLP(C) No(s). 1943/2021, SLP(C) No(s). 2067/2021, SLP (Crl.) No(s). 2027/2021, SLP(Crl.) No(s). 2301/2021, SLP (C) No(s). 4839/2021, SLP(C) No(s). 2402/2022, Diary No(s). 2737/2021, SLP(C) No(s). 7426/2021, SLP(C) No(s). 4114/2021, SLP(C) No(s). 6015/2022, SLP(C) No(s). 4416/2021, SLP(Crl.) No(s). 2368/2021, SLP(Crl.) No(s). 6098/2022, Diary No(s). 7041/2021, SLP(C) No(s). 6219/2021, T. P.

(s)(Civil) No(s). 802/2021, SLP(C) No(s). 6330/2021, SLP(C) No(s). 6721/2021, SLP(C) No(s). 7699/2021, SLP(Crl.) No(s). 26 3049/2022, Diary No(s). 15209/2021, SLP(C) No(s). 15286/2021, SLP(C) No(s). 11135/2021, SLP(C) No(s). 15554/2021, Diary No(s). 18862/2021, SLP(C) No(s). 16038/2021, SLP(C) No(s). 14997/2021, SLP(C) No(s). 13572/2021, SLP(C) No(s). 15387/2021, SLP(C) No(s). 14371/2021, SLP(C) No(s). 14992-14993/2021, SLP(Crl.) No(s). 7014/2021, Diary No(s). 22810/2021, Diary No(s). 22813/2021, Diary No(s). 22814/2021, SLP(C) No(s). 15992/2021, SLP(Crl.) No(s). 7677/2021, SLP(C) No(s). 9756-9757/2022, SLP(C) No(s). 5622/2022, Diary No(s). 23859/2021, Diary No(s). 23988/2021, SLP(Crl.) No(s). 8365/2021, SLP(Crl.) No(s). 9524/2021, SLP(C) No(s). 5342/2022, SLP(C) No(s). 7334/2022, Diary No(s). 25769/2021, SLP (C) No(s). 5665/2022, SLP(C) No(s). 3893/2022, SLP(C) No(s). 21193/2021, SLP(C) No(s). 10210/2022, W. P.(s)(Civil) No(s). 114/2022, SLP(Crl.) No(s). 9157/2021, W. P.(s)(Civil) No(s). 1303/2021, SLP (C) No(s). 11818/2022, SLP(C) No(s). 20830/2021, SLP(C) No(s). 20828/2021, SLP(C) No(s). 20829/2021, SLP(C) No(s). 21093/2021, SLP(C) No(s). 21163/2021, SLP(C) No(s). 21173/2021, SLP(C) No(s). 21076/2021, SLP(C) No(s). 21174/2021, SLP(C) No(s). 6159/2022, Diary No(s). 29838/2021, C. A. No(s). 1536/2022, Diary No(s). 30485/2021, Diary No(s). 30486/2021, Diary No(s). 30489/2021, Diary No(s). 30496/2021, SLP (Crl.) No(s). 10039/2021, SLP(C) No(s). 3817/2022, SLP(C) No(s). 4064/2022, SLP(C) No(s). 3875/2022, SLP (C) No(s). 3823/2022, SLP (C) No(s). 4897/2022, SLP(C) No(s). 3394/2022, SLP(C) No(s). 3522/2022, SLP(C) No(s). 11273/2022, SLP(C) No(s). 7272/2022, SLP(C) No(s). 4802/2022, SLP(C) No(s). 1137/2022, SLP(C) No(s). 1103/2022, SLP(C) 27 No(s). 11996-12001/2022, SLP(C) No(s). 11802/2022, SLP(C) No(s). 3790/2022, SLP (C) No(s). 3314/2022, SLP(C) No(s). 10059/2022, Diary No(s). 2928/2022, SLP (C) No(s). 9219/2022, Diary No(s). 5532/2022, Diary No(s). 5822/2022, W. P.(s)(Civil) No(s). 255/2022, SLP(C) No(s). 11279/2022, SLP(C) No(s). 11373/2022, SLP(C) No(s). 9700/2022, Diary No(s). 8130/2022, SLP(C) No(s). 6964/2022, SLP(C) No(s). 6948/2022, SLP (C) No(s). 7046/2022, SLP (C) No(s). 7129/2022, SLP (C) No(s). 6077/2022, SLP (C) No(s). 10993-11008/2022, Civil Appeal No(s). 3467/2022, SLP(Crl.) No(s). 3480/2022, Writ Petition(s)(Civil) No(s). 241/2022, Diary No(s). 9641/2022, Diary No(s). 9742/2022, SLP(C) No(s). 7322/2022, SLP(C) No(s). 11345-11349/2022, SLP(C) No(s). 10209/2022, Diary No(s). 10608/2022, SLP (C) No(s). 6931/2022, Diary No(s). 11308/2022, SLP (C) No(s). 7372/2022, Diary No(s). 11528/2022, SLP (C) No(s). 9578/2022, SLP (C) No(s). 8268/2022, Diary No(s). 13145/2022, SLP(C) No(s). 10072/2022, SLP(C) No(s). 10301/2022, Diary No(s). 14608/2022, Diary No(s). 14615/2022, SLP (C) No(s). 11442-11443/2022, SLP (C) No(s). 9633/2022, Diary No(s). 15066/2022, Diary No(s). 15161/2022, Diary No(s). 15423/2022, Diary No(s). 15830/2022, Diary No(s). 16408/2022, SLP (C) No(s). 11917/2022, Diary No(s). 16674/2022, Diary No(s). 16810/2022, Diary No(s). 16813/2022, Diary No(s). 16818/2022, SLP(C) No(s). 12073-12075/2022, SLP (C) No(s). 12185-12187/2022, Diary No(s). 17397/2022, Diary No(s). 17414/2022, Diary No(s). 17471/2022, Diary No(s). 17769/2022, SLP (C) No(s). 11560/2022, Diary No(s). 17927/2022, Diary No(s). 17946/2022, SLP (Crl.) No(s). 6327/2022, Diary No(s). 18541/2022, 28 SLP(C) No(s). 12367/2022, Diary No(s). 18681/2022, Diary No(s). 18682/2022, SLP (C) No(s). 12520/2022, SLP (C) No(s). 12440/2022, SLP(Crl.) No(s). 6089/2022, SLP (C) No(s). 12568- 12571/2022, Diary No(s). 19370/2022, Diary No(s). 19374/2022, SLP (C) No(s). 13285-13287/2022, SLP (C) No(s).13853/2022, SLP (C) No(s). 13697/2022, Diary No(s). 19550/2022, Diary No(s). 19572/2022, SLP(Crl.) No(s). 6158/2022, Diary No(s). 20354/2022, SLP(C) No(s). 12830/2022, Diary No(s). 20835/2022, Diary No(s). 20864/2022, SLP(Crl.) No(s). 7190/2022, Diary No(s). 21358/2022, Diary No(s). 21697/2022, Diary No(s). 21823/2022, Diary No(s). 21846/2022, Diary No(s). 21915/2022, Writ Petition(s)(Civil) No(s). 659/2022, Diary No(s). 22281/2022, Diary No(s). 22452/2022, SLP (C) No(s). 13556-13557/2022, Diary No(s). 22602/2022, Diary No(s). 22764/2022, SLP (C) No(s). 14201/2022, Diary No(s). 22962/2022, Diary No(s). 23094/2022, Diary No(s). 23119/2022, Diary No(s). 23310/2022, Diary No(s). 23333/2022, SLP (C) No(s). 14353/2022, SLP (C) No(s). 14393/2022, Diary No(s). 23427/2022, SLP (C) No(s). 14846-14847/2022, Diary No(s). 23669/2022, Diary No(s). 23718/2022, Diary No(s). 23819/2022, Diary No(s). 23829/2022, Diary No(s). 23876/2022,Diary No(s). 24119/2022, Diary No(s). 24136/2022, SLP(C) No(s). 14992/2022, SLP(C) No(s). 15088/2022, Diary No(s). 24700/2022, Diary No(s). 24905/2022,Diary No(s). 25112/2022, Diary No(s). 25131/2022, Transfer Petition(s) (Civil) No(s). 1955/2022, Diary No(s). 25487/2022, Diary No(s). 25522/2022, Diary No(s). 25747/2022, Transfer Petition(s)(Criminal) No(s). 630/2022, Diary No(s). 25974/2022, Diary No(s). 25999/2022, SLP (C) No(s). 17051/2022, SLP (C) No(s). 29 16420/2022, Diary No(s). 26317/2022, Diary No(s). 26322/2022, Diary No(s). 26471/2022, SLP (C) No(s). 16322/2022, Diary No(s). 26623/2022, Diary No(s). 26725/2022, SLP (C) No(s). 16535/2022, Diary No(s). 26728/2022, Diary No(s). 26757/2022, Diary No(s). 26759/2022, Diary No(s). 26762/2022, Diary No(s). 27011/2022, Transfer Petition(s)(Civil) No(s). 2073/2022, SLP (C) No(s). 16439/2022, SLP (C) No(s). 16623/2022, Diary No(s). 27362/2022, Diary No(s). 27628/2022, Diary No(s). 28188/2022, Diary No(s). 28218/2022, Diary No(s). 28221/2022, Diary No(s). 28360/2022, Diary No(s). 28658/2022, Diary No(s). 28745/2022, SLP (Crl.) No(s). 9770/2022, Writ Petition(s)(Civil) No(s). 823/2022, Diary No(s). 28966/2022, SLP(C) No(s). 17441/2022, Diary No(s). 29154/2022, SLP (Crl.) No(s). 9885/2022, Diary No(s). 29286/2022, Diary No(s). 29293/2022, Diary No(s). 29312/2022, Diary No(s). 29350/2022, Diary No(s). 29533/2022, Transfer Petition(s)(Civil) No(s). 2205/2022, SLP(C) No(s). 18279/2022, Diary No(s). 29656/2022, Diary No(s). 29657/2022, SLP (C) No(s). 17684/2022, Diary No(s). 29772/2022, Diary No(s). 29775/2022, SLP (C) No(s). 17994/2022, Transfer Petition(s)(Civil) No(s). 2340/2022, Transfer Petition(s)(Civil) No(s). 2356/2022, Diary No(s). 30202/2022, W.P.(Crl.) No.409/2022, SLP (C) No(s). 18184/2022, Diary No(s). 30475/2022, Diary No(s). 30589/2022, SLP (Crl.) No(s). 9201/2022, Diary No(s). 30656/2022, SLP(C) No(s). 18365/2022, Diary No(s). 30754/2022, Diary No(s). 30771/2022, Diary No(s). 30775/2022, Diary No(s). 30807/2022, Diary No(s). 30910/2022, Diary No(s). 30913/2022, Diary No(s). 30920/2022, Diary No(s). 30983/2022, SLP (C) No(s). 18382/2022, SLP (C) No(s). 30 18049/2022, SLP (C) No(s). 17996/2022, SLP(C) No(s). 18194/2022, Transfer Petition(s)(Criminal) No(s). 667/2022, SLP (Crl.) No(s). 9757-9767/2022, Diary No(s). 31439/2022, SLP (C) No(s). 18380/2022, Diary No(s). 31673/2022, SLP (C) No(s). 18437/2022 These matters were listed today for the reasons that in spite of opportunity, the petitioner(s) had failed to file the soft copy or cure the defects, within the stipulated period of time. At the request of learned counsel, as a last opportunity, six weeks and no more further time is given to the petitioner(s) to furnish the soft copy or cure the defects. In case, the copy is not furnished or defect is not cured within six weeks from today, the matters shall be listed for dismissal immediately after expiry of six weeks.

(NEETA SAPRA)                  (ARJUN BISHT)           (RANJANA SHAILEY)
COURT MASTER (SH)            COURT MASTER (SH)         COURT MASTER (NSH)




                                        31