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[Cites 0, Cited by 0] [Section 24(1a)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1a)(c) in The Anna University of Technology, Tiruchirappalli Act, 2006

(c)Three educationalists having proficiency in matters relating to education, research and educational administration, general and technical, nominated by the Chancellor on the recommendations of the Government;