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Delhi High Court - Orders

Sunita Vig vs Veena Soin & Anr on 12 May, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~35
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     C.R.P. 172/2018

                                SUNITA VIG                                      ..... Petitioner
                                                  Through:     Mr.Ajay Gupta, Adv.

                                                  versus

                                VEENA SOIN & ANR                                  ..... Respondents
                                              Through:

                                CORAM:
                                HON'BLE MR. JUSTICE YASHWANT VARMA
                                                  ORDER

% 12.05.2022 Learned counsel for the petitioner prays for liberty to withdraw this writ petition.

The petition along with pending applications, if any, is dismissed as withdrawn.

YASHWANT VARMA, J.

MAY 12, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:13.05.2022 18:06:45