Delhi High Court - Orders
Sunita Vig vs Veena Soin & Anr on 12 May, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 172/2018
SUNITA VIG ..... Petitioner
Through: Mr.Ajay Gupta, Adv.
versus
VEENA SOIN & ANR ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 12.05.2022 Learned counsel for the petitioner prays for liberty to withdraw this writ petition.
The petition along with pending applications, if any, is dismissed as withdrawn.
YASHWANT VARMA, J.
MAY 12, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:13.05.2022 18:06:45