Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Bharat Peraj Bhanushali vs Union Of India & Anr on 11 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~8
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 13477/2021

                                BHARAT PERAJ BHANUSHALI                  ..... Petitioner
                                             Through: Mr. Yashoaj Guglani, Advocate

                                                    versus

                              UNION OF INDIA & ANR.            ..... Respondents
                                              Through: None
                              CORAM:
                              HON'BLE MR. JUSTICE YASHWANT VARMA
                                              ORDER

% 11.04.2022 CM APPLS. 42487/2021 (Exemption) Allowed, subject to all just exceptions. The application shall stand disposed of. W.P.(C) 13477/2021 & CM APPL. 42488/2021 (direction) Learned counsel for the petitioner prays for and is granted liberty to withdraw this writ petition. The petition along with pending application is dismissed as withdrawn.

YASHWANT VARMA, J.

APRIL 11, 2022/mw Signature Not Verified Digitally Signed By:NEHA Signing Date:14.04.2022 17:01:05