Delhi High Court - Orders
Bharat Peraj Bhanushali vs Union Of India & Anr on 11 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13477/2021
BHARAT PERAJ BHANUSHALI ..... Petitioner
Through: Mr. Yashoaj Guglani, Advocate
versus
UNION OF INDIA & ANR. ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 11.04.2022 CM APPLS. 42487/2021 (Exemption) Allowed, subject to all just exceptions. The application shall stand disposed of. W.P.(C) 13477/2021 & CM APPL. 42488/2021 (direction) Learned counsel for the petitioner prays for and is granted liberty to withdraw this writ petition. The petition along with pending application is dismissed as withdrawn.
YASHWANT VARMA, J.
APRIL 11, 2022/mw Signature Not Verified Digitally Signed By:NEHA Signing Date:14.04.2022 17:01:05