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State of Madhya Pradesh - Section

Section 64 in The M.P. Rajmarg Adhiniyam, 2004

64. Protection of persons acting in good faith and limitation of suit or prosecution.

- No suit, prosecution or other legal proceedings shall lie against any public servant or officer or person duly authorized under this Act in respect of anything done or intended to be done, in good faith under this Act or the rule or order made thereunder.