Section 5 in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007
5. For appointment.
(a)Qualification.-(i) He/she must be a citizen of India and a resident of the concerned Gram Panchayat of the State of Bihar;(ii)The minimum educational qualification for the post of Secretary, Gram Katchahry will be secondary matriculate [or the certificate declared equivalent to the aforesaid certificate by the State Government from time to time.] [Inserted by Notification No. 28, dated 5.1.2009.](b)Age:-...........
