- In these rules,-(a)"The Act" means the Indian Stamp Act, 1899 (II of 1899);(b)"section" means a section of the Act;(c)"schedule" means a schedule of the Act;(d)"Superintendent of Stamps" means the Superintendent of Stamps, Chhattisgarh;(e)"The State Government" means the Government of the Chhattisgarh;(f)"province" means the province of the Chhattisgarh.
