Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh vs T.N.Registration on 30 August, 2025
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
APHC010103282024
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI
SATURDAY. THE THIRTIETH DAY OF AUGUST
TWO THOUSAND AND TWENTY FIVE
PRESENT
THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
AND
THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO
WRIT APPEAL Nos: 256. 29.159.162.188.189.194.195.196. 218. 233.
235 AND 257 OF 2024
WRIT APPEAL NO: 256 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.7064/2023 on the file of the High Court of A.P.
Between:
1. The State of Andhra Pradesh, rep by Principal Secretary School
Education Department Secretariat, Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh,
Ibrahimpatnam, Krishna District.
...Appellants/
Respondents In W.P. No.7064 of 2023
AND
1. G. V. S. Parusu Ram, S/o. Parusu Ramudu, aged 51 years. Vocational
Training Instructor ZPHS Kothakota Visakhapatnam District R/o. D No
1499 Gandhi Nagar Ravikamatham Mandal Kothakota Visakapatnam
Andhra Pradesh.
2. P. Krishna Prasada Rao, S/o. Rama Rao aged 52 Years Vocational
Training Instructor ZPHS Anandapuram Visakhapatnam District R/o
456121/1 KummaraVeedhi Chittivalasa Tagarapuvalasa
Bheergunipatnam Visakapatnam Andhra Pradesh.
3. P. Sugunanamma, D/o John Venkata Swamy aged 58 years Vocational
Training Instructor ZPHS Thotada Visakhapatnam District R/o 523
Main road gavarla Anakapalli Village Thelada post
MunagapakaMandalam Visakapatnam Andhra Pradesh.
4. Velangini, D/o Sanjeevi aged 47 years cational Training Instructor
ZPHS impuram Visakhapatnam District R/o 31337 Rosiliyan street
GnanapuramVskp urban Valties RS Visakapatnam Andhra Pradesh.
5. R. V. K. M. Prasad, S/o. Veerabhadra Swamy, aged 57 years.
Vocational Training Instructor, ZPHS, Thummapala, Visakhapatnam
District, R/o 10765/1 VuppulavariVeedhi, Anakapalli Near Konda
master School, Anakapalli, Visakapatnam, Andhra Pradesh.
6. G. J. S. Kumari, D/o Chinnappa, aged 47 years Vocational Training
Instructor, ZPHS, Adivivaram, Visakhapatnam District, R/o 341212/1
Hohy Cross Street, Gnanapuram, VSKP Urban.
7. B. Shyamalatlia, D/o Douglass, aged 52 years. Vocational Training
Instructor, Z P H S, Ch N Agraharam, Visakhapatnam District, R/o
442428 Railway New Colony, Vskp urban, Akkaipalem, Visakapatnam,
Andlua Pradesh
8. SK. Prasad, S/o. Ramana, aged 44 years. Vocational Training
Instructor, ZPHS, Paravada, Visakhapatnam District, R/o Plot No
127 Pharmacity Colony, Gajuvaka, Lamarthi Aghraharam,
Visakapatnam, Andhra Pradesh.
9. Ch.V. L. Kumari, D/o. Ch Joginaidu, aged 39 years. Vocational Training
Instructor, ZPHS, Paravada, Visakhapatnam District, R/o 162
Parawada, Visakapatnam, Andhra Pradesh.
10.K. Appalanaidu, S/o. Demudu, aged 46 years. Vocational Training
Instructor, ZPHS Paravada, Visakhapatnam District, R/o 1020
Vennalapalem Post, parawada, Visakapatnam, Andhra Pradesh
11.G. Eswara Rao, S/o. G Simhachalam, aged 55 Years, Vocational
Training Instructor, ZPHS, Paravada, Visakhapatnam District, H No 9
Thanam, Parawada mandal, Visakapatnam, Andhra Pradesh.
^5"
12. J. Venkata Ramana, S/o. Raja Rao, aged 47 years. Vocational
Training Instructor, Z P H S, Kanithi, Visakhapatnam District, R/o
7112 BC Colony Parawada Mandal, Visakapatnam Andhra
Pradesh.
13.P. Srinivasa Rad, S/o. Jagannadham aged 55 years Vocational
Training Instructor Z P H S Kanithi Visakhapatnam District R/o CI30
BHPV Town Ship Gajuwaka pedajantyada BHPV Visakapatnam
Andhra Pradesh.
14.K. Rambabu, S/o. Manikyala Rao, aged 55 years. Vocational Training
Instructor, Z P H S, Mindi, Visakhapatnam Distiict, Rio 9395/2
KotniVeedlii, Near Ramalayam, Analapalli, Visakapatnam, Andhra
Pradesh.
15.CH Nageswarao, S/o. CH VSR Murthi, Aged 49 years. Vocational
Instructor, Z P H School, Jangareddigudem, West Godavari District.
16.P. R. Sekhara Rao, S/o. Someswara Rao, Aged 58 years. Vocational
Training Instructor, M G M High School, Visakapatnam.
17.R. Venkata Rao, S/o. DemuduBabu aged 50 Years, Vocational
Training Instructor, Z P H S, A Koduru, Visakhapatnam District, Rio 000
R N palem road, medhicherla, K Kotapadu, Visakapatnam, Andhra
Pradesh.
18.V. Sanyasayya, S/o. Sanyasulu, aged 54 years. Vocational Training
Instructor, Z P H S, A Koduru, Visakhapatnam District, R/o C48 3/55
Dikshithulapalem, Kotapdu Mandalam, Pindrangi, Visakapatnam
Andhra Pradesh.
19.R Arjuna, S/o. R. Demudu aged 47 years. Vocational Training
Instructor, Municipal High School, Gandhinagar, Anakapalli
Visakhapamam Dist, R/o. 000 K Kotapadu, Pindrangi, K Koduru,
Visakapatnam, Andhra Pradesh.
20.A Papavathi, D/o. Venkata Rao, aged 58 years. Vocational Training
Instructor, DPN Z H S, Kasimkota, Visakhapatnam District, R/o 1546/1
4-
Chinababu Colony, Anakapalli mandal, Thurrunapalem post,
Visakapatnam, Andhra Pradesh
21.B. A. Krishna Rao, S/o. Appa Rao, aged 52 years. Vocational Training
Instructor, DPN Z PH S, Kasimkota, Visakhapatham District, R/o 1766
Dadivari street. Ward 10, Kasimkota Mandalam, Visakapatnam,
Andhra Pradesh.
22.P. T. Ganesh, S/o. Subralunanyam aged 45 Years, Vocational
Training Instructor, DPN Z P H S, Kasimkota, Visakhapatnam
District, R/o. 23b Sankaram Village, Rebacca Post, Anakapale
Mandalam, VisakapatnamAndhra Pradesh.
23.S Udya Lakshmi, D/o. Satyanarayana, aged 56 Years, Vocational
Training Instructor, M T G H S Anakapalli, Visakhapatnam District,
R/o. 300512 Kanithi Colony, Vadlapudi Visakapatnam, Andhra
Pradesh.
24.D. Appala Naidu, S/o. Srirama Murthy, aged 50 years. Vocational
Training Instructor, M G H S Anakapalli, Visakhapatnam District, R/o.
8-6, Malla Street, Anakapalli mandal, NIdanamDoddi, Visakapatnam,
Andhra Pradesh.
25.J. Pentayya, S/o. Demudu aged 53 years. Vocational Training
Instructor, M H S Anakapalli, Visakhapatnam District R/o 3433
Narisinga Rao Peta, Anakapalli Baba temple, Anakapalli,
Visakapatnam, Andhra Pradesh.
26.P. Bhaskara Rao, , S/o. Appa Rao, aged 52 years. Vocational Training
Instructor, Ambethkar School, Anakapalli, Visakhapatnam District, R/o
1054/A Vennalapalem Post, Parawada Post, Visakapatnam, Andhra
Pradesh.
27.K. Ravi, S/o. Govinda Rao,aged 61 years. Retired Vocational Training
Instructor, Visakhapatnam District, R/o 454045/9 Flat No 202 Niharika
Castel Apartment, Abid Nagar, Akkayapalem, Visakapatnam, Andhra
Pradesh.
s --
28.V Neelaveni, D/o. Joginaidu, aged 44 years, Vocational Training
Instructor, Z P H S, Nadupuru, Visakhapatnam District, R/o 21329
Seetha Nagaram, PedaGantayada, Visakapatnam, Andhra Pradesh.
29.R. A. Prasanna Kumar, S/o. Joseph, aged 45 years. Vocational
Training Instructor, Govt High School, Yelamanchili, Visakhapatnam
District R/o. 21525/3 Hill side Street Sector9, MVP Colony, LB
Colony, Visakapatnam, Andhra Pradesh.
30.Gannina Tatarao, S/o. Nageswarao, Vocational Training Instructor,
ZPH schoot, Nallajerla, R/o. 2109 ZPH School opposite Nallajerla,
West Godavari District, A P - 534112.
31.Kachala Subbarao, S/o. K. Ramarao, Vocational Training Instructor,
ZPH School, J. R. Gudem, R/o. H. No. 9378 Rajula Colony,
Janagreddygudem Mandal, West Godavari District, A P - 534447
32.B. V. T. Apparao, S/o. Apparao, Vocational Training Instructor, ZPH
School, J R Gudem, R/o 20dl8 37111 ward Gandhi nagar, VT C Eluru,
West Godavari District, A P534002.
33.Sirigineedi Satyanarayana, S/o. Suryanarayana, Vocational Training
Instructor, ZPH School Akividu, H.No. 1537/1A KosuruVari Street,
Akividu Mandal, Akividu, West Godavari District, A P - 534235.
34.Siddaninaga Venkata Ramana, S/o. Ramarao, Vocational Training
Instructor, ZPH School, J R Gudem, H No 3222/BI Near Indian Bank,
Veeravasaram, West Godavari District, A P - 534245
35.Sarella Sumangala, W/o. K. Venkatarao, Vocational Instmctor, R/o. 58
Kottum Nera AMAL College, AnakapalH Manadal, Thununapala,
Visakapatnam, A P - 53100.
36.Kodavalli Prabhavathi, W/o. late Martin James, Vocational Instructor,
ZPP High Schoot, Kannapuram, West Godavari District, R/o 12123 A
behind ZP high school, jangareddigudem. West Godavari, Andhra
Pradesh.
■( •"
37.M Nagaraju, S/o. Late M Sreenivasan, Vocational Instructor, ZP High
School, Nagari, Chittoor, R/o. 1283A B C Colony, Narayanavanam
Chittoor, Andhra Pradesh.
38.Y. Yesupadam, C/o. Anandaiah, Vocational Instructor, ZP High School,
Nagari, Chittoor, R/o. 27/78 Kamaraj Nagar, Puttur Mandal, puttur,
Chittoor District, Andhra Pradesh.
39.Marupilla Sreenivasarao, S/o. Marupilla Konda Babu, Vocational
Instructor, ZP High School, Chittivalasa, Vishakapatnam, R/o Door No
146 Ward No 1 Peddipalem, Peddipalem, Visakhapatnam, Andhra
Pradesh.
...Respondents/Petitioners in W.P. No.7064 of 2023
40.The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.7064 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 39 : SRI P. S. P. SURESH KUMAR
Counsel for the Respondent No.40 :GP FOR SERVICES I
APHC010010272024
WRIT APPEAL NO: 29 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.9381/20231 on the file of the High Court of
A.P.
^ -
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/
Respondents in W.P.No.9381 of 2023
AND
1. Malla Seethanna, S/o. Suraiah aged about 60 years, Occ: Vocational
Training Instructor Z P H S School Gunnalaxmipuram Vizianagaram
District.
2. A Subba Rami Reddy, S/o. Aged 62 years, Occ: Vocational Training
Instructor Retd Z P H S Impakulanu Adoni Kurnool District.
3. Madduri Subrahmanyam, S/o. Balaiah aged 61 years, Occ: Vocational
Training Instructor Retd Kadapa Municipal Corporation School Kadapa
4. A Madhusudhan Rao, S/o. LaxmiNarasimha Rao, Aged about 61 years,
Occ: Vocational Training Instructor Retd Z P H S School Badwel
Kadapa District.
5. B. Josef, S/o. Ijaiah aged about 61 years, Occ: Vocational Training
Instructor Retd Z P H S Kondapuram Kadapa District.
6. S. Sarala Kumari, W/o. Vakapalli B K V S Shastry, Aged 54 yeas Occ:
Vocational Training Instructor B R M C High School Church Square
Kakinada E. G. District.
...Respondents/Petitioners in W.P.No.9381 of 2023
7. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District.
(The respondent no.7 is not necessary to this petition)
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased
^ 8 -
r
may be pleased to suspend the orders dt 11.05.2023 made in W.P.No.9381
of 2023 in the interest of justice, pending disposal of the above writ appeal.
lA NO: 1 OF 2025
Between:
1. Malla Seethanna, S/o. Suraiah aged about 60 years, Occ: Vocational
Training Instructor Z P H S School Gunnalaxmipuram Vizianagaram
District.
2. A Subba Rami Reddy, S/o. Aged 62 years, Occ: Vocational Training
Instructor Retd Z P H S Irupakulanu Adoni Kurnool District.
3. Madduri Subrahmanyam, S/o. Balaiah aged 61 years, Occ: Vocational
Training Instructor Retd Kadapa Municipal Corporation School Kadapa
4. A Madhusudhan Rao, S/o. LaxmiNarasimha Rao, Aged about 61 years,
Occ: Vocational Training Instructor Retd Z P H S School Badwel
Kadapa District.
5. B. Josef, S/o. Ijaiah aged about 61 years, Occ: Vocational Training
Instructor Retd Z P H S Kondapuram Kadapa District.
6. S. Sarala Kumari, W/o. Vakapalli B K V S Shastry, Aged 54 yeas Occ:
Vocational Training Instructor B R M C High School Church Square
Kakinada E. G. District.
...Petitioners/Respondents Nos.1 to 6
AND
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Respondents/Appellants
3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District.
(The respondent no.7 is not necessary to this petition)
...Respondent/Respondent No.7
r"
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.NO. 29 of 2024.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 6 : SRI SAREDDY SRINIVASA
REDDY
Counsel for the Respondent No.7 : GP FOR SERVICES I
APHC010076802024
WRIT APPEAL NO: 159 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11-05-2023 made in WP.No. 9627/2023on the file of the High Court
ofA.P.
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/
Respondents in W.P.No.9627 of 2023
AND
1. CH. Jayamma, D/o. C. Pullaiah (died per E.R) Smt. M. Vijaya Shantha
Kumari D/o. Late Ch Jayamma aged about 48 years, Occ: Employee
R/o. H. No. 32748 Chappal Bazar, Kachiguda, Hyderabad.
...Respondents/Petitioners in W.P.No.9227 of 2023
^ )6 -
2. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
(The respondent no.2 is not necessary to this petition)
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.9627 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent No.1: SRI SAREDDY SRINIVASA REDDY
Counsel for the Respondent No.2 :GP FOR SERVICES I
APHC010076722024
WRIT APPEAL NO: 162 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.3540/2023 on the file of High Court of A.P.
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/
Respondents in W.P.No.3540 of 2023
AND
1. Boddu Seshagiri Rao, S/o. Anjaneyulu aged 55 years, Occ: Vocational
Training Instructor, GVJ ZPH Boys School Jaggaiahpet Krishna
District.
2. Challamalla Shiva Rama Krishna Vara Prasad, S/o. Ramuiu aged 59
years, Occ: Vocational Training Instructor, GVJ ZPH Boys School
Jaggaiahpet, Krishna District.
3. Bobba Indira Devi, D/o. Bhushaiah, aged 70 Years, Occ: Rtd
Vocational Training Instructor, ZPHS Vadlamannadu Gudlavalleru,
Krishna District.
4. Ch. Chennu Bai, D/o. Chennaiah, aged 61 years, Occ: Rtd Vocational
Training Instructor, SKD ZP High School Kowtharam Gudlavalleru,
Krishna District.
5. K. Aruna, D/o. Pitchaiah aged about 67 years, Occ: Rtd Vocational T
raining Instructor, ZPGH School Gannavaram, Krishna District.
...Respondents/Petitioners In W.P.No.3540 of 2023
6. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
(The respondent no.6 is not necessary to this petition)
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3540 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
lA NO: 1 OF 2025
Between:
1. Bobba Indira Devi, D/o. Bhushaiah, aged 70 Years, Occ: Rtd
Vocational Training Instructor^ ZPHS Vadlamannadu Gudlavalleru,
Krishna District.
2. Ch. Chennu Bai, D/o. Chennaiah, aged 61 years, Occ: Rtd Vocational
Training Instructor, SKD ZP High School Kowtharam Gudlavalleru,
Krishna District.
1'^ ^
3. K. Aruna, D/o. Pitchaiah aged about 67 years, Occ: Rtd Vocational T
raining Instructor, ZPGH School Gannavaram, Krishna District.
...Petitioners/Respondent Nos. 3 to 5
AND
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Respondents/Appellants
3. Boddu Seshagiri Rao, S/o. Anjaneyulu aged 55 years, Occ: Vocational
Training Instructor, GVJ ZPH Boys School Jaggaiahpet Krishna
District.
4. Challamalla Shiva Rama Krishna Vara Prasad, S/o. Ramulu aged 59
years, Occ: Vocational Training Instructor, GVJ ZPH Boys School
Jaggaiahpet, Krishna District.
5. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
(The respondent Nos.3 to 5 is not necessary to this petition)
...Respondents/Respondent No.1, 2 & 6
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.No. 162 of 2024.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 5 : SRI SAREDDY
SRINIVASA REDDY
Counsel for the Respondent No.6 :GP FOR SERVICES I
)l -
r
APHC010076842024
WRIT APPEAL NO: 188 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt.01/08/2023 in W.P No. 10006/2023 on the file of the High Court.
Between:
1. The State of Andhra Pradesh, Rep. by its Principal Secretary, School
Education Department, Secretariat Buildings, Velagapudi, Guntur
District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
3. The District Educational Officer, SPSR Nellore District.
...Appellants/
Respondents in W.P. No.10006 of 2023
AND
1. Sayed Karimulla Saheb, S/o. Mastan, aged 59 years. Vocational
Instructor J B R Govt. High School Main Bazzar Kowuru, SPSR
Nelluru, R/o. D No 13/37 Kummari Veedhi, Gandavaram Kodavaluru,
Nellore- 524317.
2. V. J. Y. Murali Krishna, S/o. Late Janaki Ram, aged 55 years
,Vocational instructor S R R Z P High School Allipuram, Nellore Rural,
SPSR Nellore, R/o. D no 253642 Netaji Nagar6h street Road, Nellore
A P524004.
3. Jagarlamudi Kanakaiah, S/o. Venkata Subbaiah, aged 64 years.
Vocational Instructor ZP high School Northrajupalem, Nellore District,
R/o Kammapalem, Kodavalum, Nellore. A P524316
4. Kathi Syam Prasad, S/o. K. Venkaiah, aged 62 years. Vocational
Instructor ZPHS, Northrajupalem, R/o. 36/1 A Block Siri Gardens
Pedda Chemku, A.P, 524002.
...Respondents/Petitioners in W.P. No.10006 of 2023
5. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi, Guntur District.
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.01 .08.2023 made in W.P.No. 10006 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 4 : SRI P. S. P. SURESH KUMAR
Counsel for the Respondent No.5 : GP FOR SERVICES I
APHC010076752024
WRIT APPEAL NO: 189 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 12/05/2023 in W.P No. 11908/2023 on the file of the High Court of
A.P.
Between:
1. The State of Andhra Pradesh, Rep. by its Principal Secretary, School
Education Department, Secretariat Buildings, Velagapudi, Guntur
District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/
Respondents in W.P. No.11908 of 2023
AND
r
1. S. Shabbir Ahmmed, Retired S/o. Sayed Ahmmed, Aged 60 years.
Vocational Training Instructor K N M Municipal School Nandyala,
Kurnool District.
2. T Vanaja Kumari, Retired W/o. Surender Reddy, Aged 63 years.
Vocational Training Instructor Govt High School, Sullurupet Post
Sullurupeta Mandal, SPSR Nellore District.
3. S K Sadikuddin, Retired S/o. Late Johny Basha, Age 62 years.
Vocational Training Instmctor Govt High School, Sullurupet Post
Sullurupeta Mandal, SPSR Nellore District.
4. P. Ratnam, S/o. Penchalaiah, Aged 58 years. Vocational Training
Instructor Z P H S L Girls High School, Atmakur Post, SPSR Nellore
District.
5. B. VenkataKrishnaiah, Retired, S/o. Penchalaiah, aged 63 years.
Vocational Training Instructor Z P H S, High School, Muthukuru Post
Muthukuru Mandal, SPSR Nellore District.
6. G. V. N. Naganiani, W/o. Satyanarayana, Aged 58 years. Vocational
Training Instructor Z P H S, Tagaraku Post Kadiri Mandal,
Ananthapuraniu District.
...Respondents/Petitioners in W.P. No.11908 of 2023
7. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District, (the respondent
no.7 is not necessary to this petition)
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt. 12-05-2023 made in WP.No. 11908 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
f
lA NO: 1 OF 2025
Between:
1. T. Vanaja Kumari, Retired W/o. Surender Reddy, Aged 63 years.
Vocational Training Instructor Govt High School, Sullurupet Post
Sullurupeta Mandal, SPSR Nellore District.
2. S. K. Sadikuddin, Retired S/o. Late Johny Basha, Age 62 years.
Vocational Training Instructor Govt High School, Sullurupet Post
Sullurupeta Mandal, SPSR Nellore District.
3. P. Ratnam, S/o. Penchalaiah, Aged 58 years. Vocational Training
Instructor Z P H S L Girls High School, Atmakur Post, SPSR Nellore
District.
4. B. VenkataKrishnaiah, Retired, S/o. Penchalaiah, aged 63 years.
Vocational Training Instructor Z P H S, High School, Muthukuru Post
Muthukuru Mandal, SPSR Nellore District.
5. G. V. N. Naganiani, W/o. Satyanarayana, Aged 58 years. Vocational
Training Instructor Z P H S Tagaraku Post Kadiri Mandal,
Ananthapuraniu District.
...Petitioners/Respondents Nos. 2 to 6
AND
1. The State of Andhra Pradesh, Rep. by its Principal Secretary, School
Education Department, Secretariat Buildings, Velagapudi, Guntur
District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
... Respondents/Appellants
3. S. Shabbir Ahmmed, Retired S/o. Sayed Ahmmed, Aged 60 years.
Vocational Training Instructor K N M Municipal School Nandyala,
Kurnool District.
4. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
1^ -
(Respondent No.3 and 4 is not necessary to this petition)
...Respondent/Respondent No.1 & 7
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.NO. 189 of 2024.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 6 : SRI SAREDDY
SRINIVASA REDDY
Counsel for the Respondent No.7 :GP FOR SERVICES I
APHC010076902024
WRIT APPEAL NO: 194 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.7046/2023 on the file of the High Court of A.P.
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/Respondents in W.P. No.7046 of 2023
AND
1. Polireddy Bapanna, S/o. P. Banayya, Vocational Instructor, ZPHS High
School, Chittivalasa, R/o. Kondalaagharaharam, Visakapatnam, Andhra
Pradesh 531113.
2. R. Gowreswara Subramanyam, S/o. R. Gowreswara, Rao, Vocational
Instructor, ZPHS High School, Anakapalli, R/o 19217/7A Chodavaram
Mandal, Visakapainam ,Andhra Pradesh 531036.
3. S. Demullu, S/o. S. Peddayya, ZPHS High School, Musidipalli,
Visakapatnam, R/o. A. Koduru, Visakapatnam, Andhra Pradesh
531022.
4. Rajana Satyanarayana, S/o. Muthyala Naidu,Vocational instructor,
ZPHS High School, Paravada, Visakapatnam, Rio Atchutapuram,
Duppituru, Visakapatnam.
5. Pochanapeddi Subrahmanyam, S/o. Late SSAB Sarma, Vocational
Instructor, ZPHS High School, Makavarapalem, Visakapatnam, R/o 263
Near Donbosco College, Boddepalli, Visakapatnam, Andhra Pradesh -
531116.
6. P. V. M Baskara Rao, S/o. Patric, Vocational Instructor, ST peters
Aided High School, R/o. 34146/1 Near Ganapuram railway station,
Visakapatnam, A P - 530004.
7. Kaki Demullu, S/o. Veera Swamy, ZPHS High School, Kaniti
Visakapatnam, 12635 Gandhi nagar Arilova, Visakapatnam, Andhra
Pradesh - 530040.
8. SK. Beebhi Ammena, W/o. Mehaboob Basha, Vocational Instructor, in
BHPV TM High School, Visakapatnam, R/o 244938 Ambusagar Street
Old Post ffice, Visakapatnam, A P -530001.
9. Nadiminti Papi Naidu, S/o. Appala Naidu, Vocational Instructor, ZPHS
High School, G L Puram, R/o. Flat NoGF03 1®' Floor Castle Cyber Nest
Bindra Nagar PM Palem, Visakapatnam Rural, A P 530041.
lO.Ambati Rama Krishna, S/o. Appala Swamy, Vocational Instructor,
ZPHS High School, Narasapuram, R/o. Sangavarapukota
Vizianagaram, Andhra Pradesh 535145.
11.T V S Satyanarayana Murthy, Vocational Instructor, ZPHS High School,
Goeripatnam, R/o 3141 Near Sivalayam Sivadevuni Chilakala Palakollu
Viravasaram, West Godavari, A P 534245.
12.Gopini Nownepati, Retd Vocational Instructor, ZPHS High School
weavers Colony, Yemmiganuru Kurnool 518360, R/o. 2283
Yemmiganuru Kurnool, Andhra Pradesh.
13.Bodduluru Srinivasarao, S/o. B. Poornachandra Rao, Vocational
Instructor, ZPHS High School, Prathipadu, Gunturu District, R/o. Flat no
501 As Forune 2 Lane Prathipadu, Gunturu District Andhra Pradesh.
14.Edara Venkata Subbarao, S/o. Pedanagaiah, Vocational Instructor,
ZPHS High School, Prathipadu, Gunturu District, R/o 101 Prathipadu,
Gunturu District, Andhra Pradesh.
15.D Mohan Naidu, S/o. Late Muniratnam naidu. Vocational Instructor,
ZPHS High School, Doddipalle, Chittoor Rio 424 Vekatapuram,
Kalijavedu Nandanuru, Chittoor, Andhra Pradesh 517125.
16.S I Kalesha, S/o. Ismail, Retd Vocational Instructor, ZPHS High School,
Gundalakattamanchi, Bangarupalyam mandal, Chittoor, R/o. 151535
Sowkarpet, Chittoor, Andhra Pradesh 517001.
17.E Komalanuna, W/o. K Ramamurthy, Vocational Instructor, ZPHS High
School, Gundlakattamanchi, Chittoor, R/o 210 Nandanoor Gollapalli,
Chittoor, Andhra Pradesh 517125.
18.M Amruthamma, W/o. K. M. Ravindharnath Vocational Instructor, ZPHS
High School, Gundalakattamanchi Bangarupalyam, Chittoor, R/o.
23363/3D Satyanarayanapuram Kongareddypalli Muthu
Mariyammagudi Veedhi, Chittoor, A P - 517001.
19.B Krishna Moorthy, S/o. late B mogalaiah. Retd Vocational Instructor,
ZPHS High School, Gundlakattamanchi, Chittoor, R/o 24/2 sathram.
Chittoor, A P 517416.
20.Vijayakumar P. S, S/o. late P C Sanjeevi Modiliyar, Retd Vocational
Instructor, ZPHS High School, Gundlakattamanchi Bangarupalyam,
Chittoor - 517418, R/o. 1699 Swamy Maestry Street, Chittoor, A P
517001.
21.Katta Rajabi, W/o. N Venkata Sundara Satyanarayana, Vocational
Instructor, ZPHS High School, Jangareddiguden, R/o. 5283 APHB
2-0 "
r'
Colony LI G3 Phase2 Near Railway gate Palakol, West Godavari
District, A P 534260.
...Respondents/Petitioners in W.P. No.7046 of 2023
22.The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District.
(The respondent no.22 is not necessary to this petition)
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.7046 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 21 : SRI P. S. P. SURESH KUMAR
Counsel for the Respondent No.22 : GP FOR SERVICES I
APHC010076872024
WRIT APPEAL NO: 195 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.3278/2023 on the file of the High Court of A.P.
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department, Secretariat Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/Respondents in W.P. No.3276 of 2023
AND
1. G. Satyanarayana, S/o. Ramunaidu, aged 60 years, Occ: Vocational
Training Instructor, Z P H School B. Cheepurupalli Vizianagaram
District.
2. J. Ravi Mohan, S/o. Ramalaxmana Murthy aged About 56 years, Occ:
Vocational Training Instructor, M H School Kaspa Vizianagaram
District.
3. S. Indira Devi, D/o Dharma Rao aged 58 years, Occ: Vocational
Training Instructor, M H School Kaspa Vizianagaram District.
4. M. Srinivas, S/o. Satyanarayana aged 56 years, Occ: Vocational
Training Instructor, Z P H S Bondapalli Vizianagaam District.
5. V. Umadevi, D/o Someswara Rao aged 57 years, Occ: Vocational
Training Instmctor, M H School Kaspa Vizianagaram District.
6. Ch. V. Appa Rao, S/o. Appala Suryanarayana aged 58 years, Occ:
Vocational Training Instructor, M H School Kaspa Vizianagaram
District.
7. G. Adinarayana, S/o. Appalaswami aged 57 Years, Occ: Vocational
Training Instructor, Z P High School Bogapuram, Vizianagaram District.
8. A. Bhaskara Rao, S/o. Raji Babu aged 60 years, Occ: Vocational
Training Instructor, M H School Kaspa Vizianagaram District.
9. P. Appala Swami, S/o. Appayya aged 55 years, Occ: Vocational
Training Instructor, Z P High School Bondapalli Vizianagaram District.
10.D. V. Krishna Rao, S/o. Kondala Rao aged 65 years, Occ: Retired
Vocational Training Instructor R/o. G. Agraharam Cheepurpalli
Vizianagaram District.
11.V. Ramalingeswara Rao, S/o. Venkata Reddy Babu Aged 63 years,
Occ: Retd Vocational Training Instructor, Z P High School Girls
Nellimarla Vizianagaram District.
12.J. V. Ramana, S/o. Satyanarayana aged 61 years, Occ: Retired
Vocational Training Instructor, Z P H School Jonnada Vizianagaram
District.
r
13.D.LalithaKumari, D/o. Nata Raju, aged 64 years, Occ: Retired
Vocational Training Instructor, Z P H School Jiyyammavalasa
Vizianagaram District.
14.K Varalaxmi, D/o. Subrartianyam aged 65 years. Occ: Retired
Vocational Training Instructor, M H School Kaspa Vizianagaram District
R/o. Vizianagaram.
15.V. S. B. Patro, S/o. P. V. S. Patro, aged 60 years Occ: Vocational
Training Instructor, Z P High School Gantyada Vizianagaram District.
16.A. Muthyalu, S/o. Sanyasi aged 59 years, Occ; Vocational Training
Instructor, Z P High School Badangi Vizianagaram District.
17.M Umarani, D/o. Babasunder Rao, aged 60 years, Occ: Vocational
Training Instructor, M H School Kaspa Vizianagaram District.
18.P. V. S.Ratnavathi, D/o. Suryanarayana aged 53 years, Occ:
Vocational Training Instructor, Govt Girls High School Vizianagaram
District.
19.P. Srinivasa Rao, S/o. Satyanarayana aged 50 years, Occ: Vocational
Training Instructor, Z P High School Jiyammavalasa Vizianagaram
District.
20.Ch. Radhamma, D/o. Rangacharyulu aged 68 years, Occ: Retired
Vocational Training Instructor, R/o. Bobbin Vizianagaram District.
21.K. V. Suryamani, W/o. Appala Raju aged 70 years, Occ: Retd
Vocational Training Instructor, R/o. Salur Vizianagaram District.
22.S.R.V. Ramakrishna, S/o. Achuta Rao, aged 65 years, :cc Retd
Vocational Training Instructor, Z P High School Gantyada
Vizianagaram District.
23.The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
(The respondent no.23 is not necessary to this petition)
...Respondents
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3278 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
lA NO: 1 OF 2025
Between:
1. G. Satyanarayana, S/o. Ramunaidu, aged 60 years, Occ: Vocational
Training Instructor, Z P H School B. Cheepurupalli Vizianagaram
District.
2. J. Ravi Mohan, S/o. Ramalaxmana Murthy aged About 56 years, Occ:
Vocational Training Instructor, M H School Kaspa Vizianagaram District.
3. S. Indira Devi, D/o Dharma Rao aged 58 years, Occ: Vocational
Training Instructor, M H School Kaspa Vizianagaram District.
4. M. Srinivas, S/o. Satyanarayana aged 56 years, Occ: Vocational
Training Instructor, Z P H S Bondapalli Vizianagaam District.
5. V. Umadevi, D/o. Someswara Rao aged 57 years, Occ: Vocational
Training Instmctor, M H School Kaspa Vizianagaram District.
6. Ch. V. Appa Rao, S/o. Appala Suryanarayana aged 58 years, Occ:
Vocational Training Instructor, M H School Kaspa Vizianagaram
District.
7. G. Adinarayana, S/o. Appalaswami aged 57 Years, Occ: Vocational
Training Instructor, Z P High School Bogapuram, Vizianagaram
District.
8. A. Bhaskara Rao, S/o. Raji Babu aged 60 years, Occ: Vocational
Training Instructor, M H School Kaspa Vizianagaram District.
9. P. Appala Swami, S/o. Appayya aged 55 years, Occ: Vocational
Training Instructor, Z P High School Bondapalli Vizianagaram
District.
r
10.D. V. Krishna Rao, S/o. Kondala Rao aged 65 years Occ: Retired
Vocational Training Instructor, R/o. G. Agraharam Cheepurpalli
Vizianagaram District.
11.V. Ramalingeswara Rao, S/o. Venkata Reddy Babu Aged 63 years,
Occ: Retd Vocational Training Instructor^ Z P High School Girls
Nellimarla Vizianagaram District.
12.J. V. Ramana, S/o. Satyanarayana aged 61 years. Occ; Retired
Vocational Training Instructor, Z P H School Jonnada Vizianagaram
District.
13.D.LalithaKumari, D/o. Nata Raju, aged 64 years Occ: Retired
Vocational Training Instructor Z P H School Jiyyammavalasa
Vizianagaram District.
14.K. Varalaxmi, D/o. Subramanyam aged 65 years. Occ: Retired
Vocational Training Instructor, M H School Kaspa Vizianagaram District
R/o. Vizianagaram.
15.V. S. B. Patro, S/o. P. V. S. Patro, aged 60 years Occ: Vocational
Training Instructor, Z P High School Gantyada Vizianagaram District.
16.A. Muthyalu, S/o. Sanyasi aged 59 years, Occ: Vocational Training
Instructor, Z P High School Badangi Vizianagaram District.
17.M Umarani, D/o. Babasunder Rao, aged 60 years, Occ; Vocational
Training Instructor, M H School Kaspa Vizianagaram District.
18.P. V. S.Ratnavathi, D/o. Suryanarayana aged 53 years Occ:
Vocational Training Instructor, Govt Girls High School Vizianagaram
District.
19.P. Srinivasa Rao, S/o. Satyanarayana aged 50 years, Occ; Vocational
Training Instructor, Z P High School Jiyammavalasa Vizianagaram
District.
20.Ch. Radhamma, D/o. Rangacharyulu aged 68 years, Occ: Retired
Vocational Training Instructor, R/o. Bobbin Vizianagaram District.
21.K. V. Suryamani, W/o. Appala Raju aged 70 years. Occ: Retd
Vocational Training Instructor, R/o. Salur Vizianagaram District.
rm
22.S.R.V. Ramakrishha, S/o. Achuta Rao, aged 65 years, :cc Retd
Vocational Training Instructor, Z P High School Gantyada
Vizianagaram District.
...Petitioners/Respondents Nos. 1 to 22
AND
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department, Secretariat Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Respondents/Appellants
3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
(The respondent no.23 is not necessary to this petition)
...Respondent/Respondent No.23
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.NO. 195of2024.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 22 : SRI SAREDDY
SRINIVASA REDDY
Counsel for the Respondent No.23 :GP FOR SERVICES I
APHC010076632024
WRIT APPEAL NO: 196 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
orders dt. 11/05/2023 made in WP No.6741/2023 on the file of the High Court
of A.P.
r"
#
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/
Respondents in W.P. No.6741 of 2023
AND
1. Murakonda Srinivasa Rao, S/o. Subbarao Vocational Instmctor, BVR Z
P High School Prathipadu Guntum District, R/o. 7618/1 Ginjupallivari
Palem, Mallayapalem Guntur District, OA NO 2973 of 2017.
2. Mallampati Giridhara Prasad, S/o. Hah Prasad Rao, Aged 52 years.
Vocal Instructor Z P High School Amarthaluru Guntum District, R/o.
140 Yelem Amarthullum Mandal, Guntum District, AP - 522341, O A
No 2976 of 2017.
3. P Bhavani, D/o. Janardan Aged 51 years. Vocal Instmctor Z P High
School, Nallumpalem, Guntum District AP - 522265, O A No. 2977 of
2017.
4. 4. Munipalle Adhmsta Prasad, S/o. Vijaya Rajendra Vocal Instmctor, D
No 475 Post office Bazar Munipalje, Guntur AP 522316, OA No
2978 of 2017.
5. Mothukuri Pothu Raju, S/o. Durgaiah aged 51 years Vocal Instructor,
ZPHS High School Govada Amarthaluru, Guntur District, R/o.
Yelavarm post Amarthaluru Gunturu AP - 522341, OA No 2979 of
2017.
6. Chagantipati Venkatarao, S/o. Venkateswrulu aged 56 years, ZPHS
High School Kollipara Gunturu District, R/o. 1129 Vallabhapuram
Gunturu AP - 522308, O A 2980 of 2017.
7. Kurra Venkataramarao, S/o. Venkateswarulu Vocational Instructor,
ZPHS High School Vellaturu Guntur District, R/o. 547 B C Colony
Bhattiprolu Gunturu AP - 522256, OA No. 2310 of2015.
8. Kommineni Venkata Kondala Rao, Vocational instructor ZPHS High
School, Pedapulivarru Guntur District R/o. 105a, Pedapulivarru Guntur
AP-522257, OA No. 2310 of 2015.
9. Vutukuri Sai Krishna, S/o. Mallikarjuna Rao, Aged 54 years. Vocational
Instructor ZPHS High School Savalyapuram Guntur District R/o.
11607, Barampeta Narasaraopet Guntur District, OA No. 2310 of
2015.
lO.Donti Reddy Srinnivasareddy, S/o. Malla Reddy, Vocational instructor,
ZPHS High School Rio 24B Valiveru, Gunturu AP - 522211, OANo
2972 of 2015.
11.S Manoharareddy, S/o. Krishna Reddy, Vocational instructor, ZPHS
High School Doddipalli Chittoor mandal, Chittoor District, R/o. Chittoor
AP.
...Respondents/Petitioners in W.P. No.6741 of 2023
12.The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District.
(The respondent no. 12 is not necessary to this petition)
...Respondent/Respondent No.12
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.6741 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
r
lA NO: 1 OF 2025
Between:
1. Murakonda Srinivasa Rao, S/o. Subbarao Vocational Instmctor, BVR Z
P High School Prathipadu Guntum District, R/o. 7618/1 Ginjupallivari
Palem, Mallayapalem Guntur District, OA NO 2973 of 2017.
2. Mallampati Giridhara Prasad, S/o. Hari Prasad Rao, Aged 52 years.
Vocal Instructor Z P High School Amarthaluru Guntum District, R/o.
140 Yelem Amarthullum Mandal, Guntum District, AP - 522341, O A
No 2976 of 2017.
3. P Bhavani, D/o. Janardan Aged 51 years. Vocal Instmctor Z P High
School, Nallumpalem, Guntum District AP - 522265, O A No. 2977 of
2017.
4. 4. Munipalle Adhmsta Prasad, S/o. Vijaya Rajendra Vocal Instmctor, D
No 475 Post office Bazar Munipalje, Guntur AP 522316, OA No
2978 of 2017.
5. Mothukuri Pothu Raju, S/o. Durgaiah aged 51 years Vocal Instructor,
ZPHS High School Govada Amarthaluru, Guntur District, R/o.
Yelavarm post Amarthaluru Gunturu AP - 522341, OA No 2979 of
2017.
6. Chagantipati Venkatarao, S/o. Venkateswrulu aged 56 years, ZPHS
High School Kollipara Gunturu District, R/o. 1129 Vallabhapuram
Gunturu AP - 522308, O A 2980 of 2017.
7. Kurra Venkataramarao, S/o. Venkateswarulu Vocational Instructor,
ZPHS High School Vellaturu Guntur District, R/o. 547 B C Colony
Bhattiprolu Gunturu AP - 522256, OA No. 2310 of2015.
8. Kommineni Venkata Kondala Rao, Vocational instructor ZPHS High
School, Pedapulivarru Guntur District R/o. 105a, Pedapulivarru Guntur
AP - 522257, OA No. 2310 of 2015.
9. Vutukuri Sai Krishna, S/o. Mallikarjuna Rao, Aged 54 years. Vocational
Instructor ZPHS High School, Savalyapuram Guntur District R/o.
m
11607, Barampeta Narasaraopet Guntur District, OA No. 2310 of
2015.
lO.Donti Reddy Srinnivasareddy, S/o. Malla Reddy, Vocational instructor,
ZPHS High School Rio 24B Valiveru, Gunturu AP - 522211, OANo
2972 of 2015.
11.S. Manoharareddy, S/o. Krishna Reddy, Vocational instructor, ZPHS
High School Doddipalli Chittoor mandal, Chittoor District, R/o. Chittoor
AP.
...Petitioners/Respondents Nos. 1 to 11
AND
1.
The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Respondents/Appellants
3.
The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District.
(The respondent no. 12 is not necessary to this petition)
...Respondent/Respondent No.12
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim orders granted by this Hon'ble Court on 28.10.2024, in I.A.
No.1 of 2024 in W.A. No. 196 of 2024.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 11 : SRI P. S. P. SURESH KUMAR
Counsel for the Respondent No.12 : GP FOR SERVICES I
^ 30 "
APHC010103242024
-■f
WRIT APPEAL NO: 218 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt.11/05/2023 in WP No.6852/2023 on the file of the High Court of A.P.
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/
Respondents in W.P. No.6852/2023
AND
1. P. Seetha Maha Lakshmi, D/o. Venkateswaraj Rao aged 58 years.
Vocational Training Instructor, Z P M S Makavarapalem,
Visakhapatnam District, R/o 422 Makavarapalem mandal.
Visakapatnam, AP 531113.
2. S Lakshmi, D/o Venkata Rao aged 44 years. Vocational Training
Instructor, Z P H S G Chodavaram Visakhapatnam District, R/o 822
Bolla Street Chodavaram mandal, Visakapatnam AP 531036.
3. M Varaha Lakshmi, D/o Rama Murthy aged 57 years. Vocational
Training Instructor, Z P H S Chintala Agraharam Visakhapatham
District, R/o 12157 Lakshmi Nagar Gopalapatnam, Visakapatnam AP
530027.
4. P Uma Lakshmi, D/o Satya Rao aged 54 years.ocational Training
Instructor, Government Queen Marys High School, Visakhapatnam
R/o 26584 Prasad garden Bowdara road, Visakapatnam AP 53000.
5. G Vijaya Kumani, D/o Mariam aged 58 years. Vocational Training
Instructor, Government High School Sabbavaram Visakhapatnam, R/o
341222 Ganapuram VSKP urban AP 530004.
^ 2)1-
6. L Santhamma, D/o Gangaima aged 51 years, Vocational Training
Instructor, Z P H S G Narasipatnam Visakhapatnam, R/o 1220 CMB
Compound Narisipatnam, Visakapatnam AP 531116.
7. D Mangayyamma Priscilla, D/o Butchanna aged 47 Years, Vocational
Training Instructor, Z P H S Girls Narisipatham Visakhapatnam, R/o
203182 Saradha nagar 2 d lane Narisipatnam, Visakapatnam AP
531116.
8. V Bangari Naidu, S/o. Rama Swami aged 51 Years, Vocational
Training Instructor, Z P H S Koduru Visakhapatnam, R/o V
santanapalem K Kotapadu Varada, Visakapatnam AP 531022
9. Medasetti Srinivasa Rao, S/o. Suryanarayana aged 46 years.
Vocational Training Instructor, Z P H S Desipatrunipalem
Visakhapatnam, R/o 176/3 Pinamadaka Aganampudi Gajuwaka,
Visakapatnam AP 530046.
10.G Nageswara Rao, S/o. Rambabu aged 49 Years, Vocational Training
Instructor, Municipal Gandhinagar HS AnakapalH Visakhapatram, R/o
358B Pedapadu Village Atchutapuram Thimmarajupeta, Visakapatnam
AP 531033.
11.11. V Srinivasa Rao, S/o. Ratnana aged 53 years. Vocational Training
Instructor, Rip Peta High School Visakhapatnam R/o 131219/1
VegiVeedhi Gavarapalem, Nidanam Doddi AnakapalH, Visakapatnam
AP 531002.
12. P A Rao, S/o. Peda Ramudu Vocational Training Instructor, Z P High
School Reddipallt Visakhapatnam, R/o 322 Vizianagaram AP 535250.
13.M Lakshmi Kantham, D/o M Lakshmana Rao aged 52 years.
Vocational Training Instructor, Gavarapalem Girls High School
Anakapalty Visakhapatnam, R/o 55/5/2 Near S R Gardens
Sattivanipalem, Sheela Nagar Pendurthi Visakapatnam AP 530012.
14. BAS Krishnaveni, D/o B Jagga Rao aged 48 years. Vocational Training
Instructor, Gavarapalem Girls High School Anakapally Visakhapatnam,
#
R/o 175114 Gavarapalem Karri paidiyya street, Anakapalli Nidanam
Doddi Visakapatnam AP 531002.
15.D Malleswari, D/o D Simlia Chalam aged 52 years. Vocational Training
Instructor, Gavarapalem Municipal Girls High School Anakapally
Visakhapatnam, R/o 15540/1 Dibba Veedhi Gavarapalem Anakapalli,
Visakapatnam AP 531001.
16. K Janardhana Rao, S/o. K Tata Rao aged 44 years Vocational Training
Instructor Gavarapalem Municipal Girls High School Anakapally
Visakhapatnam Dist R/o 202131/3 Karri Vari Street Anakapalli Mandal
Nidanam Doddi Visakapatnam A P - 531002.
17.K Sankara Rao, S/o. k Nooka Raju aged 53 years Vocational Training
Instructor Gavarapalem Municipal Girls High School Anakapally
Visakhapatnam Dist R/o 170124 Gavarapalem Anakapalli mandal
Nidanam Doddi visakapatnam A P531002.
IS.Narasinga Rao, S/o. Muni Raju aged about 41 years Vocational
Training Instructor Gavarapalen Municipal Girls High School
Anakapally Visakhapatnam Dist R/o 202130/23 Gavarapalen
Anakapalli Visakapatnam A P531002.
19.G Lakshmi, W/o Chitti Reddy Nagendra Rao Vocational Training
Instructor R/o 18866 Balaji Nagar Chodavaram Mandal Visakapatnam
Andhra Pradesh 531036.
20.A V Ramachandra Rao, S/o. A Lakshmana Rao Aged 53 years
Vocational Training Instructor Ambethkar High School Anakapally
Visakhapatnam R/o 13125/1 Vegi street Gavarapalem Anakapally
Visakapatnam A P531001.
21. S V Dhanna Rao, S/o. S Krishra Rao aged 53 Years, Vocational
Training Instructor Ambethkar High School Anakapally Visakhapatnam
District R/o 131140 near metarnity Hospital Anakapalle Visakapatnam
AP531002.
22. S Appala Raju, S/o. Ramulu aged about 58 years Vocational Training
Instructor Municipal High School Anakapally Visakhapatram R/o 4168
. 33-
Kothapet street AnakapaHi Mandal Thummapalem visakapatnam A
P531032.
23. K Nookeswara Rao, S/o. K Samba Murthy aged 53 years Vocational
Training Instructor Mpl Gandhinadar High School Anakapatly
Visakhapatnam Dist R/o 104 Buddhakanderugula Raghuram colony
AnakapaHi visakapatnam A P - 531002.
24. M Chandramouli Guptha, S/o. Late M Sankara Narayana Vocational
Training Instructor ZPH School G D Nellore 866/1 Pogatato Street
Pakala Chittoor A P517112.
25. Kalavagunta Aruna, W/o A Taviti Raju Vocational Training Instructor
ZPHS Jiyyatnma Valasa Vizianagaram District A P535501.
26.Chinta Umamaheswara mani Kumar, S/o. Srirama Chandra Murthy,
Vocational Training Instructor S P V K R High School Dommeru
Kowuru Mandal, West Godavari District R/o D No 141782 Bramhana
Veedhi, Kowuru West Godavari District AP 534350.
27. Sheik Adam Shariff, S/o. Nabi Saheb Vocational Training Instructor,
ZPH School Vadium R/o Flat 401 Rajavolu road. Old Post Office
Center Naveen hill park, Bommum Rajamahendravaram, East
Godavari AP 533124.
28.Jakku Nageswarao, S/o. Krishna Murthy, Vocational Training Instmctor,
ZPH School Penugonda R/o 2022 Madaka Vari Street, Railway Station
Road Akividu, West Godavari District AP 534235.
29.Anumanthu Krishna, S/o. A Adinarayana Vocational Training Instmctor,
ZPH School D No 185/1 Sivalayam Bommidi, West Godavari AP.
30. Katta Venkateswarao, S/o. China Ramarao Vocational Training
Instmctor, BRMVHM School Palakol W G Dt 143, Perikeedu
Perikeedu Bridge, Krishna AP 521105
31.Pilla Seshamani, D/o Venkateswarao Vocal Instmctor, ZPH School 121
Ravi Vari Peta Seetherampuram, West Godavari AP 534280.
32.Aripaka Venkata Rao, S/o. Konda Babu Vocal Instmctor, ZPH School
Chittivalasa Kodum Village Kothapet mandal, Visakapatnam, AP.
33. Pakki Venkata Srinivas, S/o. Late Mohana Rao Vocal Instmctor, ZPH
School Anandapuram 5753/1, golla veedhi santhapeta Chittivalasa,
Bheemunipatnatn Visakapatnam AP 531163.
34.Natha Hemalatha, W/o, Angela Ravindra Vijay Kumar, Vocational
Training Instructor, St Xaviers high School Eluru R/o 13135
Reddamma Street Eluru Sanivarapupeta, West Godavari AP 534003.
...Respondents/Petitioners in W.P. No.6852 of 2023
35. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District.
(The Respondent No.35 is not necessary to this petition)
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt. 11.05.2023 made in W.P. No.6852 of 2023 in the
interest of justice, pending disposal of the above Writ Appal.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 34 : SRI P. S P SURESH KUMAR
Counsel for the Respondent No.35 : GP FOR SERVICE I
Counsel for the Respondents : SRI S.V.S.S.SIVA RAM
APHC010103302024
WRIT APPEAL NO: 233 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt.11/05/2023 in WP No.3397/2023 on the file of the High Court of A.P.
-2. ^ "
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/Respondents in W.P. No.3397 of 2023
AND
1. P. Jalandar Rao, S/o. Ramayya aged 55 years, Occ: Vocational
Training Instructor, Govt. Ramji High School Machilipatnam, Krishna
District.
2. B. Nirmala Mary, D/o. Mokshanandam aged 59 years, Occ: Vocational
Training Instructor, Z P H S Girls Gannavaram, BCrishna District.
3. G. Manoji Tulasi, D/o. Nagabushanam aged 54 years, Occ: Vocational
Training Instructor, Z P H S Girls Gannavaram Krishna District.
4. K. Srinivasa Rao, S/o. Gopala Rao aged 47 years, Occ: Vocational
Training Instructor, ZPHS G Gannavaram Krishna District.
5. 5. M V Ramana, d/o Mallayya aged 51 years, Occ: Vocational Training
instructor, ZPHS Kambampadu A Konduru, Krishna District.
6. M. Ranga Rao, S/o. Reddiya aged 61 years, Occ: Rtd Vocational
Training Instructor, ZPHSG Gannavaram Krishna District.
7. P. Venkateswar Rao, S/o. Guravaiah aged 53 years, Occ Vocational
Training Instructor, SNGR ZPHS Goginenipalem Gantasala, Krishna
District.
8. B Mary Manikyam, S/o. Rajaratnam aged 59 years, Occ: Vocational
Training Instructor, ZPHS Boys Jaggaiahpet Krishna District.
9. M. Dhanalaxmi, D/o. Raghavaiah aged 57 years, Occ: Vocational
Training Instmctor, ZPHS Tamirisa Krishna District.
10.N Kiran Kumar, S/o. Vijaya Rao, aged 42 years, Occ: Vocational
Training Instructor, SKD ZPHS Kavutharam Gudlavalleru, Krishna
District.
f
11.V Satyanarayana, S/o. Venkata Ratnam aged, 57 years, Occ:
Vocational Training Instructor R/o. KR ZPHS Katuru Vuyyuru,
Krishna District.
12.Ch Kamalakar Rao, S/o. Namasivaya Sharma, Aged 55 years, Occ:
Vocational Training Instructor, ZPHS Aruthegalapadu Kalidindi, Krishna
District.
13.P Punyavathi, D/o. Late Sreerama Murthy aged, 53 years Occ:
Vocational Training Instructor, ZPHS Aruthegalapadu Kalidindi, Krishna
District.
14.V Sridevi, D/o. Late Mohana Rao aged, 47 years, Occ; Vocational
Training Instructor, ZPHS Telaprolu Unguturu, Krishna District.
15.G Hemalatha, D/o. Pullaiah aged 58 years, Occ; Vocational Training
Instructor, ZPHS Nandigama Krishna District.
16.T Malleswari, D/o Krishna Rao aged 63 years, Occ: Rtd Vocational
Training instructor, ZPHS Nandigama Krishna District.
17.Ch Nagamani, D/o Ch Nagabhushanam aged 62 years, Occ: Rtd
Vocational Training Instructor, ZPHS Nandigama Krishna District.
18.T Nancharaiah, S/o. Narasimha Rao, aged 61 years, Occ: Rtd
Vocational Training Instructor, PSNM ZPHS Ventrapragada
Pedaparupudi, Krishna District.
19.KDVS Subramanyam, S/o. Late Krishnamurthy aged 61 years, Occ:
Rtd
Vocational Training Instructor, SGRCM ZPHS Dosapadu
Pedaparupudi, Krishna District.
20.G. Anil Kumar, S/o. Krishna Murthy aged 62 years, Occ: Rtd Vocational
Training Instructor, ZPHS Vuyyuru Krishna District.
21.Y. Seetamma, D/o. Purnachander Rao aged 66 years, Occ: Rtd
Vocational Training Instructor, Govt High School Akunuru Krishna
District, R/o. 25/41 Vuyyuru Krishna District.
22.G Vijaya Kumari, D/o. Rama Mohan Rao aged 66 years, Occ; Rtd
Vocational Training Instructor, Govt Ramji High School Machilipatnam,
R/o. 30/250 Malkapatnam Machilipatnam, Krishna District.
23.A Purnachander Rao, S/o. Gopala Rao aged 62 years, Occ: Rtd
Vocational Training Instructor, PSNM ZP High School Venktrapragad
Pedaparupudi Mandal, Krishna District.
24.V. Samadanam, S/o. Tirapayya aged 64 years Occ: Rtd Vocational
Training Instructor, ZPHS Veerulapadu Krishna District.
25.Ch Baby, D/o. Mokshanandam aged 66 years Occ: Rtd Vocational
Training Instructor, ZPHS Ventrapragada Pedapuripadu Mandal,
Krishna District R/o. PuHavarthigudem Village Ventrapragada
Pdaparupudi Mandal Krishna District.
26.B. V. Rama Rao, S/o. Late Koteswara Rao aged 55 years, Occ:
Vocational Training Instructor, ZPHS Nidamanuru Vijayawada Rural,
Krishna District.
27.K Dhanamma, D/o. Nancharaiah aged 71 years, Occ: Rtd Vocational
Training Instructor, ZP High School Katur Krishna District, R/o. 10116
Katuru Krishna District.
28.A Kailashnadh, S/o. Eshwaraiah aged 69 years, Occ: Rtd Vocational
Training Instructor, MVEC Nandyal Kumool District.
29.Y. Thyagaraju, S/o. Satya Raju aged 61 years, Occ: Rtd Vocational
Training Instructor, ZPHS Gopavaram SPG HS Nandyal Kurnool
District.
30.S Jaharulla, S/o. Sd Ghouse aged 54 years, Occ: Vocational Training
Instructor, SPGHS Nandyal, Kurnool District.
31.M Raj Kumar, S/o. Pullappa aged 55 years, Occ: Vocational Training
Instructor, MVEC Nandyal Kurnool District.
32.Md Ayub Khan, S/o. Ghouse aged 57 years, Occ: Vocational Training
Instructor, MVEC Nandyal Kurnool District.
33.K Pamdavathamma, S/o. Subbanna aged 58 years. Occ: Vocational
Training Instructor, KGM MVC Nandyal Kurnool District.
34.A Padmavathi, D/o. Subbaraidu aged 59 years. Occ: Vocational
Training Instructor, KGM MVEG Nandyal, Kurnool District.
35.L. C. V. Ramaiah, S/o. Sri Ramulu aged 63 years, Occ; Rtd Vocational
Training Instructor, MVEC Nandyal Kurnool District.
36.A. Chandrakalavthi, D/o Narayana Shetty aged 62 years Occ: Rtd
Vocational Training Instructor, MVEC Nandyal Kurnool District.
37.S. Subhashini, D/o. Ranganna aged 48 years, Occ: Vocational Training
Instructor, MVEC Nandyal Kurnool District.
38.B. Jagastana Kumar, S/o. Mohan Ra,o aged 53 years, Occ: Vocational
Training Instructor, MVEC Nandyal Kurnool District.
39.K Padmanabha Rao, S/o. Subbaraidu aged 53 years, Occ: Vocational
Training Instructor, MVEC Nandyal Kurnool District.
40.Syed Ameemddin Khan, S/o. Abdulk Salem aged 62 years, Occ: Rtd
Vocational Training Instructor, MVEC Nandyal Kurnool District.
41.J. Nageswar Rao, S/o. Krishnamurthy aged 57 years, Occ: Vocational
training Instructor, SCBR ZPHS School Boys Ganapavaram WG District
42.Patala Katakshamma, d/o Arjanayya aged 59 years, Occ: Vocational
Training Instructor,SCBM High School Palakollu WG District.
43.K. S. N. V. S. Kumari, D/o. Rayalu aged 60 years Occ: Vocational
Training Instructor BRMV Municipal High School Palakollu W G
District
44.K. V. Padmavathi Devi, D/o. K. V. Subba Rao aged 60 years, Occ: Rtd
Vocational Training Instructor, ZPHS Siddantham W G District.
45.K Padmaja, D/o. Chowdaiah aged 60 years. Occ: Rtd Vocational
Training Instructor, ZPHS Vasanthanagar Kurnool District.
46.D Srinivasulu, S/o. Venkatachalam aged 63 years, Occ: Rtd Vocational
Training Instructor, ZPHS Vasanthanagar Kurnool District.
47.Smt. K. Nagarathamma, W/o. Pullaiah aged 69 years Occ: Rtd
Vocational Training Instructor, R/o. 69/22 Joharapuram Kurnool
District.
48.K Immanuel, S/o. K. Ebenezer aged 62 years Occ: Rtd Vocational
Training Instructor, Mpl High School Kurnool District.
...Respondents/Petitioners In W.P. No.3397 of 2023
49.The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District.
(The respondent no.49 is not necessary to this petition)
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3397 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
lA NO: 1 OF 2025
Between:
1. P. Jalandar Rao, S/o. Ramayya aged 55 years, Occ: Vocational
Training Instructor, Govt. Ramji High School Machilipatnam, Krishna
District.
2. B. Nirmala Mary, D/o. Mokshanandam aged 59 years, Occ: Vocational
Training Instructor, Z P H S Girls Gannavaram, BCrishna District.
3. G. Manoji Tulasi, D/o. Nagabushanam aged 54 years, Occ: Vocational
Training Instructor, Z P H S Girls Gannavaram Krishna District.
4. K. Srinivasa Rao, S/o. Gopaia Rao aged 47 years, Occ: Vocational
Training Instructor, ZPHS G Gannavaram Krishna District.
5. M V Ramana, d/o Mallayya aged 51 years, Occ: Vocational Training
Instructor, ZPHS Kambampadu A Konduru, Krishna District.
6. M. Ranga Rao, S/o. Reddiya aged 61 years, Occ: Rtd Vocational
Training Instructor, Z P H S G Gannavaram Krishna District.
7. P. Venkateswar Rao, S/o. Guravaiah aged 53 years, Occ Vocational
Training Instructor, SNGR ZPHS Goginenipalem Gantasala, Krishna
District.
8. B Mary Manikyam, S/o. Rajaratnam aged 59 years, Occ: Vocational
Training Instructor, ZPHS Boys Jaggaiahpet Krishna District.
4-0 ^
9. M. Dhanalaxmi, D/o. Raghavaiah aged 57 years, Occ: Vocational
Training Instmctor, ZPHS Tamirisa Krishna District.
10.N Kiran Kumar, S/o. Vijaya Rao, aged 42 years, Occ; Vocational
Training Instructor, SKD ZPHS Kavutharam Gudlavalleru, Krishna
District.
11.V Satyanarayana, S/o. Venkata Ratnam aged, 57 years, Occ:
Vocational Training Instructor, R/o. KR ZPHS Katuru Vuyyuru,
Krishna District.
12.Ch Kamalakar Rao, S/o. Namasivaya Sharma, Aged 55 years, Occ:
Vocational Training instructor, ZPHS Aruthegalapadu Kalidindi, Krishna
District.
13.P Punyavathi, D/o. Late Sreerama Murthy aged, 53 years Occ:
Vocational Training Instructor, ZPHS Aruthegalapadu Kalidindi, Krishna
District.
14.V Sridevi, D/o. Late Mohana Rao aged, 47 years, Occ; Vocational
Training Instructor, ZPHS Telaprolu Unguturu, Krishna District.
15.G Hemalatha, D/o. Pullaiah aged 58 years, Occ: Vocational Training
Instructor, ZPHS Nandigama Krishna District.
16.T Malleswari, D/o Krishna Rao aged 63 years, Occ: Rtd Vocational
Training Instructor, ZPHS Nandigama Krishna District.
17.Ch Nagamani, D/o Ch Nagabhushanam aged 62 years, Occ: Rtd
Vocational Training Instructor, ZPHS Nandigama Krishna District.
18.T Nancharaiah, S/o. Narasimha Rao, aged 61 years, Occ: Rtd
Vocational Training Instructor, PSNM ZPHS Ventrapragada
Pedaparupudi, Krishna District.
19.KDVS Subramanyam, S/o. Late Krishnamurthy aged 61 years, Occ:
Rtd Vocational Training Instructor, SGRCM ZPHS Dosapadu
Pedaparupudi, Krishna District.
20.G. Anil Kumar, S/o. Krishna Murthy aged 62 years, Occ: Rtd Vocational
Training Instructor, ZPHS Vuyyuru Krishna District.
e- V1'-
r
' #
21 .Y. Seetamma, D/o. Purnachander Rao aged 66 years, Occ: Rtd
Vocational Training Instructor, Govt High School Akunuru Krishna
District, R/o. 25/41 Vuyyuru Krishna District.
22.G Vijaya Kumari, D/o. Rama Mohan Rao aged 66 years, Occ: Rtd
Vocational Training Instructor, Govt Ramji High School Machilipatnam,
R/o. 30/250 Malkapatnam Machilipatnam, Krishna District.
23.A Purnachander Rao, S/o. Gopala Rao aged 62 years, Occ: Rtd
Vocational Training Instructor, PSNM ZP High School Venktrapragad,
Pedaparupudi Mandal, Krishna District.
24.V. Samadanam, S/o. Tirapayya aged 64 years, Occ: Rtd Vocational
Training Instructor, ZPHS Veerulapadu Krishna District.
25.Ch Baby, D/o. Mokshanandam aged 66 years, Occ: Rtd Vocational
Training Instructor, ZPHS Ventrapragada Pedapuripadu Mandal,
Krishna District R/o. Pullavarthigudem Village, Ventrapragada
Pdaparupudi Mandal Krishna District.
26.B. V. Rama Rao, S/o. Late Koteswara Rao aged 55 years. Occ:
Vocational Training Instructor, ZPHS Nidamanuru Vijayawada Rural,
Krishna District.
27.K Dhanamma, D/o. Nancharaiah aged 71 years, Occ: Rtd Vocational
Training Instructor, ZP High School Katur Krishna District, R/o. 10116
Katuru Krishna District.
28.A Kaitashnadh, S/o. Eshwaraiah aged 69 years, Occ: Rtd Vocational
Training Instructor, MVEC Nandyal Kumool District.
29.Y. Thyagaraju, S/o. Satya Raju aged 61 years, Occ: Rtd Vocational
Training Instructor, ZPHS Gopavaram SPG HS Nandyal Kurnool
District.
30.S Jaharulla, S/o. Sd Ghouse aged 54 years, Occ: Vocational Training
Instructor, SPGHS Nandyal, Kurnool District.
31.M Raj Kumar, S/o. Pullappa aged 55 years, Occ: Vocational Training
Instructor, MVEC Nandyal Kurnool District.
32.Md Ayub Khan, S/o. Ghouse aged 57 years, Occ: Vocational Training
Instructor, MVEC Nandyal Kurnool District.
33.K Pamdavathamma, S/o. Subbanna aged 58 years. Occ: Vocational
Training Instructor, KGM MVC Nandyal Kurnool District.
34.A Padmavathi, D/o. Subbaraidu aged 59 years, Occ: Vocational
Training Instructor, KGM MVEG Nandyal, Kurnool District.
35.L. C. V. Ramaiah, S/o. Sri Ramulu aged 63 years, Occ: Rtd Vocational
Training instructor, MVEC Nandyal Kurnool District.
36.A. Chandrakalavthi, D/o Narayana Shetty aged 62 years, Occ: Rtd
Vocational Training Instructor, MVEC Nandyal Kurnool District.
37.S. Subhashini, D/o. Ranganna aged 48 years, Occ: Vocational Training
Instructor, MVEC Nandyal Kurnool District.
38.B. Jagastana Kumar, S/o. Mohan Ra,o aged 53 years, Occ: Vocational
Training Instructor, MVEC Nandyal Kurnool District.
39. K Padmanabha Rao, S/o. Subbaraidu aged 53 years, Occ: Vocational
Training Instructor, MVEC Nandyal Kurnool District.
40.Syed Ameemddin Khan, S/o. Abdulk Salem aged 62 years, Occ: Rtd
Vocational Training Instructor, MVEC Nandyal Kurnool District.
41.J. Nageswar Rao, S/o. Krishnamurthy aged 57 years, Occ: Vocational
training Instructor, SCBR ZPHS School Boys Ganapavaram WG District
42.Patala Katakshamma, d/o Arjanayya aged 59 years, Occ: Vocational
Training lnstructor,SCBM High School Palakollu WG District.
43.K. S. N. V. S. Kumari, D/o. Rayalu aged 60 years, Occ: Vocational
Training Instructor BRMV Municipal High School Palakollu W G
District
44.K. V. Padmavathi Devi, D/o. K. V. Subba Rao aged 60 years, Occ: Rtd
Vocational Training Instructor, ZPHS Siddantham W G District.
45.K Padmaja, D/o. Chowdaiah aged 60 years, Occ: Rtd Vocational
Training Instructor, ZPHS Vasanthanagar Kurnool District.
46.D Srinivasulu, S/o. Venkatachalam aged 63 years, Occ: Rtd Vocational
Training Instructor, ZPHS Vasanthanagar Kurnool District.
47.Smt. K. Nagarathamma, W/o. Pullaiah aged 69 years Occ: Rtd
Vocational Training Instructor, R/o. 69/22 Joharapuram Kurnool
District.
48.K. Immanuel, S/o. W/o. Pullaiah, Aged 62 Years, Occ: Rtd. Vocational
Training Instructor MPL High School, Kurnool District.
...Petitioners/Respondents Nos. 1 to 48
AND
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Respondents/Appellants
3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District.
(The respondent no.49 is not necessary to this petition)
...Respondent/Respondent No.49
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.NO. 233of2024.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 48 : SRI SAREDDY SRINIVASA
REDDY
Counsel for the Respondent No.49 : GP FOR SERVICES I
Ar^-
APHC010103162024
WRIT APPEAL NO: 235 OF 2024
Writ Appeal under Clause 15 of the Letters Patent I preferred against the
order dt. 11/05/2023 in WP No.9382/2023 on the file of the High Court of A.P.
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/
Respondents in W.P. No.9382 of 2023
AND
1. Pithani Satyanarayana, S/o. Venkanna, aged 60 years. Occ:
Vocational Training Instructor, ZPHS, Biccavol E G District
2. Ganta Victor Babu, S/o. R P Sanjeva Rao, aged about 55 years, Occ:
Vocational Training Instructor, ZPHS, Dosakayalapally, E G District.
3. Dendukuri Seetarama Raju, S/o. Venkata Raju, Aged 57 years, Occ:
Vocational Training Instructor, ZPHS, Thallarevu, E G District.
4. Pagadala Durga Prasad Rao, S/o. Yesa Rao, Aged 57 years, Occ:
Vocational Training Instructor, Govt. High School, for Deaf Kakinada,
E G District.
5. N. Sujatha, d/o Surya Rao, aged 54 years, Occ: Vocational Training
Instmctor, Rajamahendravaram, E G District.
6. Tamarapalli Maheswar Rao, S/o. Varahalu, Aged 67 years, Occ:
Retired Vocational Training Instructor, ZPHS, Dosakayalapally, E G
District.
7. Ruth Kamala Kumari, D/o. Samuel, aged 62 years, Occ: Vocational
Training Instructor Retd, Govt High School Girls, Rajamahendrava ram,
E G District.
-
8. Guntuku Subbalaxmi, D/o. Rama Rao, aged 65 years, Occ: Vocational
Training Instructor Retd Govt High School, Rajamahendravaram, E G
District.
9. Kunche Sambashiva Rao, S/o. Appa Rao, aged 54 years, Occ:
Vocational Training Instructor, Z P H S U, Kothapally, E G District.
10. Samanchi Vijayasri, D/o. V. V. Subramanyam, Aged 55 years, Occ:
Vocational Training Instructor Z P H S Girls, Tuni, E G District.
11. G. Venkatalaxmi, D/o. Vijaya Ratnam, aged 56 years, Occ: Vocational
Training Instructor, Govt High School Girls, Rajamahendravaram, E G
District.
12. Koppisetti Nageswasr Rao, S/o. Veeraju, aged 65 years, Occ:
Vocational Training Instructor Retd, Z P HSU, Kothapally, E G District.
13. Ch. Veerabhadra Rao, S/o. China Nagaraju, Aged 67 years, ace
Vocational Training Instructor Retd, Govt High School, for Deaf
Kakinada, E G District.
14. G. Anasuya, D/o. Gadwala Narasimhappa, aged 61 years, Occ:
Vocational Training Instructor Retd, SKD Colony 1
St
Road Adoni,
Kumool District.
15. M. Ramesh, S/o. Ramalingaiah, aged 63 years, Occ: Vocational
Training Instructor Retd ,Z P H S, Pedda Kadabur, Kurnool District.
16. K. Abdul Khader, S/o. Kasim Saheb, aged 65 years, Occ: Vocational
Training Instructor Retd, Z P H S, Pasupullha, R/o. Pasupullha Kumool
District.
17. Smt. J. M. Sarva Mangalamma, W/o. J. Chenna Basaiah, Aged 68
years, Occ Vocational Training Instmctor Retd, r/o 13/370/1 Khajipura,
Adoni,Kumool District.
18. K. M. D. Shoiab, S/o. K. Abdul Rawoof, aged 65 years. Occ:
Vocational Training Instmctor Retd, MHS Adoni,Kumool District
19. Smt. S. Asmath, d/o Sheshavali, aged 59 years, Occ Vocational
Training Instructo NMMHS Adoni, Kurool District.
r~
20. Smt D Saramma, ,w/o Arun, aged 55 years, Occ Vocational Training
Instructor KGM, MHS Adoni, Kumool District.
21. B Apparao, S/o. Nookaiah ,aged 58 years, Occ Vocational Training
Instructor DP, ZPHS Kasimkota, Visakhapatnam District.
22. G. S. V. S. V. Prasad Rao, S/o. Adinarayana aged 59 years, Occ:
Vocational Training Instructor Municipal High School, Ankapally,
Visakhapatnam District.
23. P. Ravinadh, S/o. Madhusudhan Rao, aged 56 years, Occ: Vocational
Training Instructor, MTGHS , Anakapally,Visakhapatnam Distric.
24. N. Subbalaxmi, D/o. Antravedi, aged 63 years, Occ: Vocational
Training Instructor Retd, MTGHS Anakapally, Visakhapatnam District.
25. Y. M. Swamakumari, D/o. M Joseph aged 71 years, Occ: Vocational
Training Instructor Retd, ZPHS, Madakasire, Ananthapuramu District,
R/o. H. No. 117 Adampet Hindupuram.
26. Smt. Aloori Vijayabharathi, d/o. Chennappa, Aged 70 years, Occ:
Vocational Training Instructor Rtd, Z P girls High School Gorantia,
Ananthapuram District, R/o. 20552 Upstairs Nam Shankarapuram 516
002 Kadapa District.
27. G. Riyajulla, S/o. Abdul Gaffar Sab, aged 68 years, Occ: Vocational
Training Instructor Retd, M G M High School Hindupuram,
Ananthapuram District R/o. Old Post Office Lane Hindpuram,
Ananthapuram District.
28. G. Eswar Reddy, S/o. Narayana Reddy, Aged 68 years, Occ:
Vocational Training Instructor Retd, GZPHS Lepakshi, Anantapuram
District, R/o. Challapalli Ananthapuram District. 515 122
29. D. Jagadesh Kumar, S/o. Daniel aged 67 years, Occ: Vocational
Training Instructor Retd, ZPHS, Chilamathuru ,Ananthapuram District,
R/o. H. No. 2641558 RTC Colony Hindpuram, Ananthapuram District.
30. G. Saileela, D/o. Maranna aged 67 years, Occ: Vocational Training
Instructor Retd, MGMH School Hindpuram, Anantapuram District, R/o.
-
m
H No 7327A Reddyvari Veedhi, Eguvagadda Penugonda
Ananthapuram District.
31. P. Nagi Reddy, S/o. Anjana Reddy aged 65 years, Occ: Vocational
Training Instructor Retd, MOM High School Hindpur, Ananthapuram
District, R/o. Mangapuram vilfage, Penugonda 515 110
Ananthapuram District.
32. Ch. Sarala, d/o. Rama Punnaiah, aged 61 years, Occ: Vocational
Training instructor Retd, SMCGH School, Ananthapuram District.
33. B Naga Raju, S/o. Naganna aged 57 years, Occ; Vocational Training
Instructor ZPHS, B K Samudram, Ananthapuram District.
34. V. V. Nagendra Prasad, S/o. Venkata Balappa, aged 55 years, Occ:
Vocational Training Instructor RMC High School, Ananthapuram
District.
35. R. Amaranarayana Reddy, S/o. Krishna Reddy, Aged 55 years, Occ:
Vocational Training Instructor MGM High School, Hindupuram,
Ananthapuram District.
36. M. Vasundara, d/o Subba Rao, aged 68 years, Occ Vocational
Training Instructor Retd, ZPHS Boys Yerraguntia, YSR Kadapa
District.
37. G. Swarjya Laxmi, d/o. Venkatasetti, aged 62 years, Occ: Vocational
Training Instructor Retd, Municipal Corporation High School Main
Kadapa, Kadapa District.
38. K. Laxmi Rajyam, D/o. Krishna Reddy, aged 68 years, Occ: Vocational
Training Instructor Retd, GHS G Poddutur, YSR Kadapa District.
39. N Sreenivasulu Reddy, S/o. Sundra Rami Reddy, Aged 67 years, Occ:
Vocational Training Instructor Retd ZPHS B Gudur, SPSR Nellore
District.
40. N Hymavathi, W/o. Victor aged 66 years, Occ: Vocational Training
Instructor Retd, ZPHS G Podalakur, SPSR Nellore District.
41. S. Kameswara Rao, S/o. Ramaiah aged 58 years, Occ: Vocational
Training Instructor ZPHS B Nellore, SPSR Nellore District.
4"'
...Respondents/Petitioners in W.P. No.9382 of 2023
42. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
(The respondent no.42 is not necessary to this petition)
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.9382 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
lA NO: 1 OF 2025
Between:
1. Pithani Satyanarayana, S/o. Venkanna, aged 60 years, Occ: Vocational
Training Instructor, ZPHS, Biccavol E G District
2. Ganta Victor Babu, S/o. R P Sanjeva Rao, aged about 55 years, Occ:
Vocational Training Instructor, ZPHS, Dosakayalapally, E G District.
3. Dendukuri Seetarama Raju, S/o. Venkata Raju, Aged 57 years, Occ:
Vocational Training Instructor, ZPHS, Thallarevu, E G District.
4. Pagadala Durga Prasad Rao, S/o. Yesa Rao, Aged 57 years, Occ:
Vocational Training Instructor, Govt. High School, for Deaf Kakinada, E
G District.
5. N. Sujatha, d/o Surya Rao, aged 54 years, Occ: Vocational Training
Instmctor, Rajamahendravaram, E G District.
6. Tamarapalli Maheswar Rao, S/o. Varahalu, Aged 67 years, Occ:
Retired Vocational Training Instructor, ZPHS, Dosakayalapally, E G
District.
7. Ruth Kamala Kumari, D/o. Samuel, aged 62 years, Occ: Vocational
Training Instructor Retd, Govt High School Girls, Rajamahendrava ram,
E G District.
-
8. Guntuku Subbalaxmi, D/o. Rama Rao, aged 65 years, Occ; Vocational
Training Instructor Retd Govt High School, Rajamahendravaram, E G
District.
9. Kunche Sambashiva Rao, S/o. Appa Rao, aged 54 years, Occ;
Vocational Training Instructor, Z P H S U, Kothapally, E G District.
lO.Samanchi Vijayasri, D/o. V. V. Subramanyam, Aged 55 years, Occ;
Vocational Training Instructor Z P H S Girls, Tuni, E G District.
11. G. Venkatalaxmi, D/o. Vijaya Ratnam, aged 56 years, Occ; Vocational
Training Instructor, Govt High School Girls, Rajamahendravaram, E G
District.
12.Koppisetti Nageswasr Rao, S/o. Veeraju, aged 65 years, Occ;
Vocational Training Instructor Retd, Z P HSU, Kothapally, E G District.
13.Ch. Veerabhadra Rao, S/o. China Nagaraju, Aged 67 years, ace
Vocational Training Instructor Retd, Govt High School, for Deaf
Kakinada, E G District.
14.G. Anasuya, D/o. Gadwala Narasimhappa, aged 61 years, Occ;
Vocational Training Instructor Retd, SKD Colony 1
St
Road Adoni,
Kurnool District.
15.M. Ramesh, S/o. Ramalingaiah, aged 63 years, Occ; Vocational
Training Instructor Retd ,Z P H S, Pedda Kadabur, Kurool District.
16.K. Abdul Khader, S/o. Kasim Saheb, aged 65 years, Occ; Vocational
Training Instructor Retd, Z P H S, Pasupullha, R/o. Pasupullha Kurnool
District.
17.Smt. J. M. Sarva Mangalamma, W/o. J. Chenna Basaiah, Aged 68
years, Occ; Vocational Training Instructor Retd, R/o. 13/370/1
Khajipura, Adoni, Kurnool District.
18.K. M. D. Shoiab, S/o. K. Abdul Rawoof, aged 65 years, Occ; Vocational
Training Instructor Retd, MHS Adoni,Kurnool District.
19.Smt. S. Asmath, D/o. Sheshavali, aged 59 years, Occ; Vocational
Training Instructo NMMHS Adoni, Kurool District.
!5fl ^
r
20.Smt D Saramma, ,w/o Arun, aged 55 years, Occ: Vocational Training
Instructor KGM, MHS Adoni, Kumool District.
21.B Apparao, S/o. Nookaiah ,aged 58 years, Occ: Vocational Training
Instructor DP, ZPHS Kasimkota, Visakhapatnam District.
22.G. S. V. S. V. Prasad Rao, S/o. Adinarayana aged 59 years, Occ:
Vocational Training Instructor Municipal High School, Ankapally,
Visakhapatnam District.
23.P. Ravinadh, S/o. Madhusudhan Rao, aged 56 years, Occ: Vocational
Training Instructor, MTGHS , Anakapally,Visakhapatnam Distric.
24.N. Subbalaxmi, D/o. Antravedi, aged 63 years, Occ: Vocational
Training Instructor Retd, MTGHS Anakapally, Visakhapatnam District.
25.Y. M. Swamakumari, D/o. M Joseph aged 71 years, Occ: Vocational
Training Instructor Retd, ZPHS, Madakasire, Ananthapuramu District,
R/o. H. No. 117 Adampet Hindupuram.
26.Smt. Aloori Vijayabharathi, d/o. Chennappa, Aged 70 years, Occ:
Vocational Training Instructor Rtd, Z P girls High School Gorantia,
Ananthapuram District, R/o. 20552 Upstairs Nam Shankarapuram 516
002 Kadapa District.
27.G. Riyajulla, S/o. Abdul Gaffar Sab, aged 68 years, Occ: Vocational
Training Instructor Retd, M G M High School Hindupuram,
Ananthapuram District R/o. Old Post Office Lane Hindpuram,
Ananthapuram District.
28.G. Eswar Reddy, S/o. Narayana Reddy, Aged 68 years, Occ:
Vocational Training Instructor Retd, GZPHS Lepakshi, Anantapuram
District, R/o. Challapalli Ananthapuram District. 515 122
29.D. Jagadesh Kumar, S/o. Daniel aged 67 years, Occ: Vocational
Training Instructor Retd, ZPHS, Chilamathuru ,Ananthapuram District,
R/o. H. No. 2641558 RTC Colony Hindpuram, Ananthapuram District.
30.G. Saileela, D/o. Maranna aged 67 years, Occ: Vocational Training
Instructor Retd, MGMH School Hindpuram, Anantapuram District, R/o.
5 1 -
r'
H.No. 7327A
Reddyvari Veedhi, Eguvagadda Penugonda
Ananthapuram District.
31.P. Nagi Reddy, S/o. Anjana Reddy aged 65 years, Occ: Vocational
Training Instructor Retd, MGM High School Hindpur, Ananthapuram
District, R/o. Mangapuram village, Penugonda 515 110 Ananthapuram
District.
32.Ch. Sarala, D/o. Rama Punnaiah, aged 61 years, Occ: Vocational
Training Instructor Retd, SMCGH School, Ananthapuram District.
33.B Naga Raju, S/o. Naganna aged 57 years, Occ: Vocational Training
Instructor ZPHS, B K Samudram, Ananthapuram District.
34.V. V. Nagendra Prasad, S/o. Venkata Balappa, aged 55 years, Occ:
Vocational Training Instructor RMC High School, Ananthapuram
District.
35.R. Amaranarayana Reddy, S/o. Krishna Reddy, Aged 55 years, Occ:
Vocational Training Instructor MGM High School, Hindupuram
Ananthapuram District.
36.M. Vasundara, D/o. Subba Rao, aged 68 years, Occ: Vocational
Training Instructor Retd, ZPHS Boys Yerraguntia, YSR Kadapa District.
37.G. Swarjya Laxmi, D/o. Venkatasetti, aged 62 years, Occ: Vocational
Training Instructor Retd, Municipal Corporation High School Main
Kadapa, Kadapa District.
38.K. Laxmi Rajyam, D/o. Krishna Reddy, aged 68 years, Occ: Vocational
Training Instructor Retd, GHS G Poddutur, YSR Kadapa District.
39.N. Sreenivasulu Reddy, S/o. Sundra Rami Reddy, Aged 67 years, Occ:
Vocational Training Instructor Retd ZPHS B Gudur, SPSR Nellore
District.
40.N Hymavathi, W/o. Victor aged 66 years, Occ: Vocational Training
Instructor Retd, ZPHS G Podalakur, SPSR Nellore District.
41.S. Kameswara Rao, S/o. Ramaiah aged 58 years, Occ: Vocational
Training Instructor ZPHS B Nellore, SPSR Nellore District.
r"
...Petitioners/
Respondents Nos.1 to 41
AND
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District.
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
... Respondents/Appellants
3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
(The respondent no.42 is not necessary to this petition)
...Respondent/Respondent No.42
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.NO. 235of2024.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 41 : SRI SAREDDY SRINIVASA
REDDY
Counsel for the Respondent No.42 : GP FOR SERVICES I
APHC010103202024
WRIT APPEAL NO: 257 OF 2024
Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.3251/2023 on the file of the High Court of A.P.
Between:
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District
F3 -
r
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Appellants/
Respondents in W.P.No.3251 of 2023
AND
1. L. Ramakrishna, S/o. Neelakantu aged 58 years Occ; Vocational
Training Instmctor, ZPHS Bathil Bhamini, Srikakulam District.
2. Deenabandu Sahu, S/o Late Laxman Sahu aged 59 years, Occ:
Vocational Training Instmctor, ZPHS Peddaseedhi Pathapatnam,
Srikakulam District.
3. G Panigrahi, D/o. Deenabandu Panigrahi, aged 52 years. Occ
Vocational Training Instmctor, Govt High Schol Seethampeta,
Srikakulam District.
4. K Narasimha Murthy, S/o. Kodanda Rao aged 56 years Occ:
Vocational Training Instmctor, ZPHS School Burja, Srikakulam District.
5. B Suryanarayana, S/o. B. T. V. Ramanamurthy Aged 57 years, Occ
Vocational Training Instmctor, Z P H School Lolugu, Srikakulam
District.
6. B Shanker Rao, S/o. Pappaiah aged 59 years Occ: Vocational
Training Instructor, Z P H School Borivanka, Srikakulam District.
7. N V Bharathi, d/o Dhanujaya Rao aged 52 years. Occ: Vocational
Training Instructor, Z P H School Rajam, Srikakulam District.
8. G Laxmi, D/o. Simmanna aged 56 years Occ: Vocational Training
Instructor, Z P H School Kothakota Sarubujji, Srikakulam District.
9. Bhaskara Chowdary, S/o. Ramachandra Chowdary Aged 56 years
Occ Vocational Training Instructor, ZPHS Kothakota Sarubujji
Srikakulam District.
10.P. V. Jayaram, S/o. Sanyasappadu aged 54 years, Occ: Vocational
Training Instructor, Govt Girls High School Srikakulam District.
11 .M. Venkatalaxmi, D/o. Swamy Babu aged 54 years, Occ: Vocational
Training Instmctor, Govt Girls High School Srikakulam District.
~
12.M Govinda Rao, S/o Ramamurthy aged 58 years Occ Vocational
Training Instructor, Z P H S Makivalasa Narsannapeta, Srikakulam
District.
13.S. Govardhan Rao, S/o Suryanarayaa aged 59 years, Occ Vocational
Training Instmctor, Z P H School Makivalasa Srikakulam District.
14.S Sankara Rao, S/o. Sanyasi Naidu aged 58 years, Occ Vocational
Training Instmctor, Z P H Sc Singupuram Srikakulam District.
15.M Jagannayakulu, S/o Peddaappadu aged 68 years, Occ Retired
Vocational Training Instructor, ZPHS Chinnabadam Srikakulam
District, r/o M J Press Road Srinivasa Nagar, Kasibugga Srikakulam
District.
16.R. Bhagavan Rao, S/o Ramakrishna aged 65 years. Occ Retired
Vocational Training Instructor, ZPHS Chinnabadam Kasibugga Post
Srikakulam District, r/o 9391 Chinna Brahmam Street, Kasibugga
Srikakulam District.
17.E. Leelavathi, D/o. Subba Rao, aged 64 years, Occ Retired Vocational
Training Instructor, ZPH School Sompeta Sompeta, Srikakulam District.
18.P Krishna Rao, S/o. Mankoji aged 62 years, Occ Retired Vocational
Training Instructor, ZPH girls High School Sompeta Srikakulam District.
19.Ch. Sujatha Kumari, D/o. Narasimha Muithy Reddy Aged 61 years, Occ
Retired Vocational Training Instructor, Z P High School Sompeta,
Srikakulam District.
20.M Balarama Das, S/o Appala Ramaiah aged 63 years, Occ Retired
Vocational Training Instructor, ZPH School Kothapeta Sarubujji,
Srikakulam District.
21.T. Lima Kumari, d/o Madhava Rao aged 63 years. Occ Retired
Vocational Training Instructor, ZPGH School Rajam village Post,
Srikakulam District.
22.P. Sri Ramamurthy, S/o Late Basava Raju aged 64 years, Occ Retd
Vocational Training Instructor, Govt Girls High School Srikakulam
District.
-
r
23.P. Koteswar Rao, S/o Suryanarayana aed 62 years Occ Retired
Vocational Training Instructor, ZPH School Burja Srikakulam District.
24.N Harihara Rao, S/o Late Hanumantha Rao aged 62 years. Occ
Retired Vocational Training Instructor, ZPHS Patha Tekkali Srikakulam
District
25. N. Narayana Rao, S/o Bhasker Rao aged 65 years Occ Retd
Vocational Training Instructor, ZPHS Peddaseedhi Srikakulam
District, r/o9252 Main Road Pathapatnam, Srikakulam District.
26.Ch. Tejeswara Rao, S/o Raja Rao aged 46 years Occ Vocational
Training Instructor, ZPHS Srimukhaligam Jalumuru, Srikakulam
District.
27.Durga Prasad Padhi, S/o Krishnachandra Padhi aged 54 years, Occ
Vocational Training Instmctor, ZPH School Srimukhalingam Jalumuru,
Srikakulam District.
28.K MadhavaRao, S/o Late Vishwanadham aged 53 years. Occ
Vocational Training Instructor, ZPH School Srimukhalingam Julumuru
Srikakulam District.
29.S. Chandrashekar, S/o Tata Tao aged 48 years Occ Vocational
Training Instructor, GHS School Seethampeta Srikakulam District.
30.D. Maheswar Rao, S/o Appalaswamy aged 54 years, Occ Vocational
Training Instructor, ZPH School Burja Srikakulam District.
31.M Ravi, S/o Ramamurthy aged 58 years Occ Vocational Training
Instructor, ZPH School Lolugu Srikakulam District.
32.M V Seetaramaraju, S/o Appalaraju aged 53 years, Occ Vocational
Training Instructor, ZPHS Kothakota Sambujji, Srikakulam District.
33.Ch. Abhimanya Raju, S/o Late Satyanarayana aged 57 years Occ
Vocational Training Instructor, Govt. Girls High School Srikakulam
District.
34.A. B. Veera Anjaneyulu, S/o Late Venkateswara Rao Aged 60 years,
Occ Vocational Training Instructor, Govt Girls High School Srikakulam
District.
35.P Sarala, D/o. Gummurthy aged 60 years. Occ Vocational Training
Instructor, Govt Girls High School Srikakulam District.
36.K Vijayalaxmi, D/o. Lakhmu Naidu aged 59 years Occ Vocational
Training Instructor, Govt Girls High School Srikakulam District.
37.N. Shanmukh Rao, S/o late Dharma Rao, aged 57 years Occ
Vocational Training Instructor, Govt Girls High School Srikakulam
District.
38.D. Narasimha Murthy, S/o Hata Kesam, aged 56 years, Occ Vocational
Training Instructor, ZPH School Makivalasa Narasannapeta Srikakulam
District.
39.S. Ramamurthy, S/o Suryanarayana, aged 60 years, Occ Vocational
Training Instructor, ZPHS Singupuram Srikakulam Srikakulam District
40.B Narasinga Rao, S/o Nagabhushan Rao, aged 67 years, Occ Retd
Vocational Training Instructor, ZPHS Singupuram Srikakulam District,
R/o. H. No. 8248 Chowk Bazar Srikakulam District
41.V. D. Bhavani, D/o. S. Vishwanadham aged 62 years Occ Retired
Vocational Training Instructor ZPHS Sompeta village and Mandal
Srikakulam District.
...Respondents/Petitioners in W.P. No.3251 of 2023
42.The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
(The respondent no.42 is not necessary to this petition)
...Respondent/Respondent
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3251 of 2023 in the
interest of justice, pending disposal of the above writ appeal.
lA NO: 1 OF 2025
Between:
1. L. Ramakrishna, S/o. Neelakantu aged 58 years, Occ: Vocational
Training Instmctor, ZPHS Bathil Bhamini, Srikakulam District.
2. Deenabandu Sahu, S/o Late Laxman Sahu aged 59 years, Occ:
Vocational Training Instmctor, ZPHS Peddaseedhi Pathapatnam,
Srikakulam District.
3. G Panigrahi, D/o. Deenabandu Panigrahi, aged 52 years, Occ
Vocational Training Instmctor, Govt High Schol Seethampeta,
Srikakulam District.
4. K Narasimha Murthy, S/o. Kodanda Rao aged 56 years. Occ:
Vocational Training Instmctor, ZPHS School Burja, Srikakulam District.
5. B Suryanarayana, S/o. B. T. V. Ramanamurthy Aged 57 years, Occ
Vocational Training Instmctor, Z P H School Lolugu, Srikakulam
District.
6. B Shanker Rao, S/o. Pappaiah aged 59 years Occ: Vocational
Training Instructor, Z P H School Borivanka, Srikakulam District.
7. N V Bharathi, d/o Dhanujaya Rao aged 52 years. Occ: Vocational
Training Instructor, Z P H School Rajam, Srikakulam District.
8. G Laxmi, D/o. Simmanna aged 56 years Occ: Vocational Training
Instructor, Z P H School Kothakota Sarubujji, Srikakutam District.
9. Bhaskara Chowdary, S/o. Ramachandra Chowdary Aged 56 years,
Occ Vocational Training Instructor, ZPHS Kothakota Sarubujji,
Srikakulam District.
10.P. V. Jayaram, S/o. Sanyasappadu aged 54 years, Occ: Vocational
Training Instructor, Govt Girls High School Srikakulam District.
11.M. Venkatalaxmi, D/o. Swamy Babu aged 54 years, Occ: Vocational
Training Instmctor, Govt Girls High School Srikakulam District.
52'-
12.M Govinda Rao, S/o Ramamurthy aged 58 years, Occ Vocational
Training Instructor, Z P H S Makivalasa Narsannapeta, Srikakulam
District.
13.S. Govardhan Rao, S/o Suryanarayaa aged 59 years, Occ Vocational
Training Instmctor, Z P H School Makivalasa Srikakulam District.
14.S Sankara Rao, S/o. Sanyasi Naidu aged 58 years, Occ Vocational
Training Instmctor, Z P H Sc Singupuram Srikakulam District.
15.M Jagannayakulu, S/o Peddaappadu aged 68 years, Occ Retired
Vocational Training Instructor, ZPHS Chinnabadam Srikakulam
District, r/o M J Press Road Srinivasa Nagar, Kasibugga Srikakulam
District.
16.R. Bhagavan Rao, S/o Ramakrishna aged 65 years Occ Retired
Vocational Training Instructor ZPHS Chinnabadam Kasibugga Post
Srikakulam District, r/o 9391 Chinna Brahmam Street, Kasibugga
Srikakulam District.
17.E. Leelavathi, D/o. Subba Rao, aged 64 years, Occ Retired Vocational
Training Instructor, ZPH School Sompeta Sompeta, Srikakulam District.
18.P Krishna Rao, S/o. Mankoji aged 62 years, Occ Retired Vocational
Training Instructor, ZPH girls High School Sompeta Srikakulam District.
19.Ch. Sujatha Kumari, D/o. Narasimha Muithy Reddy Aged 61 years, Occ
Retired Vocational Training Instructor, Z P High School Sompeta,
Srikakulam District.
20.M Balarama Das, S/o Appala Ramaiah aged 63 years, Occ Retired
Vocational Training Instructor, ZPH School Kothapeta Sarubujji,
Srikakulam District.
21.T. Uma Kumari, d/o Madhava Rao aged 63 years Occ Retired
Vocational Training Instructor, ZPGH School Rajam village Post,
Srikakulam District.
22.P. Sri Ramamurthy, S/o Late Basava Raju aged 64 years, Occ Retd
Vocational Training Instructor, Govt Girls High School Srikakulam
District.
23.P. Koteswar Rao, S/o Suryanarayana aed 62 years, Occ Retired
Vocational Training Instructor, ZPH School Burja Srikakulam District.
24. N Harihara Rao, S/o Late Hanumantha Rao aged 62 years Occ
Retired Vocational Training Instructor, ZPHS Patha Tekkali Srikakulam
District
25.N. Narayana Rao, S/o Bhasker Rao aged 65 years Occ Retd
Vocational Training Instructor, ZPHS Peddaseedhi Srikakulam
District, r/o 9252 Main Road Pathapatnam, Srikakulam District.
26.Ch. Tejeswara Rao, S/o Raja Rao aged 46 years, Occ Vocational
Training Instructor, ZPHS Srimukhaligam Jalumuru, Srikakulam
District.
27.Durga Prasad Padhi, S/o Krishnachandra Padhi aged 54 years, Occ
Vocational Training Instmctor, ZPH School Srimukhalingam Jalumuru,
Srikakulam District.
28.K MadhavaRao, S/o Late Vishwanadham aged 53 years Occ
Vocational Training Instructor, ZPH School Srimukhalingam Julumuru
Srikakulam District.
29.S. Chandrashekar, S/o Tata Tao aged 48 years Occ Vocational
Training Instructor, GHS School Seethampeta Srikakulam District.
30.D. Maheswar Rao, S/o Appalaswamy aged 54 years, Occ Vocational
Training Instructor, ZPH School Burja Srikakulam District.
31.M Ravi, S/o Ramamurthy aged 58 years Occ Vocational Training
Instructor, ZPH School Lolugu Srikakulam District.
32.M V Seetaramaraju, S/o Appalaraju aged 53 years, Occ Vocational
Training Instructor, ZPHS Kothakota Sambujji, Srikakulam District.
33.Ch. Abhimanya Raju, S/o Late Satyanarayana aged 57 years Occ
Vocational Training Instructor, Govt. Girls High School Srikakulam
District.
34.A. B. Veera Anjaneyulu, S/o Late Venkateswara Rao Aged 60 years,
Occ Vocational Training Instructor, Govt Girls High School Srikakulam
District.
^0-
35.P Sarala, D/o. Gummurthy aged 60 years. Occ Vocational Training
Instructor, Govt Girls High School Srikakulam District.
36.K Vijayalaxmi, D/o. Lakhmu Naidu aged 59 years Occ Vocational
Training Instructor, Govt Girls High School Srikakulam District.
37.N. Shanmukh Rao, S/o late Dharma Rao, aged 57 years Occ
Vocational Training Instructor Govt Girls High School Srikakulam
District.
38.D. Narasimha Murthy, S/o Hata Kesam, aged 56 years, Occ Vocational
Training Instructor, ZPH School Makivalasa Narasannapeta Srikakulam
District.
39.S. Ramamurthy, S/o Suryanarayana, aged 60 years, Occ Vocational
Training Instructor, ZPHS Singupuram Srikakulam Srikakulam District
40.B Narasinga Rao, S/o Nagabhushan Rao, aged 67 years, Occ Retd
Vocational Training Instructor, ZPHS Singupuram Srikakulam District,
R/o. H. No. 8248 Chowk Bazar Srikakulam District
41.V. D. Bhavani, D/o. S. Vishwanadham aged 62 years Occ Retired
Vocational Training Instructor, ZPHS Sompeta village and Mandal
Srikakulam District.
...Petitioners/Respondents Nos. 1 to 41
AND
1. The State of Andhra Pradesh, rep by its Principal Secretary School
Education Department Secretariat Velagapudi Guntur District
2. The Commissioner of School Education, State of Andhra Pradesh
Ibrahimpatnam Krishna District.
...Respondents/Appellants
3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
Department Secretariat Velagapudi Guntur District,
(The respondent no.42 is not necessary to this petition)
...Respondent/Respondent No.42
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
#
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.No. 257 of 2024.
Counsel for the Petitioners: GP FOR SERVICES III
Counsel for the Respondent Nos.1 to 41 : SRI SAREDDY SRINIVASA
REDDY
Counsel for the Respondent No.42 : GP FOR SERVICES I
The Court made the following Common Judgment:
APHC0101fl3282024
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3526]
(Special Original Jurisdiction)
SATURDAY, THE THIRTIETH DAY OF AUGUST
TWO THOUSAND AND TWENTY FIVE
PRESENT
THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO
WRIT APPEAL Nos.29. 256. 159, 162, 188. 189. 194.195. 196. 218,
233. 235 and 257 OF 2024
WRIT APPEAL No.29 of 2024
Writ Appeal under clause 15 of the Letters Patent be pleased to
set aside the orders dt.11/05/2023 made in WP No.9381/20231.
Between:
1.THE STATE OF ANDHRA PRADESH,, REP BY ITS PRINCIPAL
SECRETAIY SCHOOL EDUCATION DEPARTMENT
SECRETARIAT VELAGAPUDI GUNTUR DISTRICT
2.THE COMMISSIONER OF SCHOOL EDUCATION, STATE OF
ANDHRA PRADESH IBRAHIMPATNAM KRISHNA DISTRIC
...APPELLANT(S)
AND
1.MALLA SEETHANNA, S/0 SURAIAH AGED ABOUT 60 YEARS
OCC VOCATIONAL TRAINING INSTRUCTOR Z P H S SCHOOL
GUNNALAXMIPURAM VIZIANAGARAM DISTRICT
2.A SUBBA RAMI REDDY, S/0 AGED 62 YEARS OCC
VOCATIONAL TRAINING INSTRUCTOR RETD Z P H S
IRUPAKULANU ADONI KURNOOL DISTRICT
3.MADDURI SUBRAHMANYAM, S/0 BALAIAH AGED 61 YEARS
OCC VOCATIONAL TRAINING INSTRUCTOR RETD KADAPA
MUNICIPAL CORPORATION SCHOOL KADAPA
4.A MADHUSUDHAN RAO, S/O LAXMINARASIMHA RAO AGED
ABOUT 61 OCC
YEARS VOCATIONAL TRAINING
INSTRUCTOR RETD Z P H S SCHOOL BADWEL KADAPA
DISTRICT.
9
5.B JOSEF, S/O IJAIAH AGED ABOUT 61 YEARS OCC
VOCATIONAL TRAINING INSTRUCTOR RETD Z P H S
KONDAPURAM KADAPA DISTRICT.
6.S SARALA KUMARI, W/0 VAKAPALLI B K V S SHASTRY AGED
54 YEAS OCC VOCATIONAL TRAINING INSTRUCTOR B R M
C HIGH SCHOOL CHURCH SQUARE KAKINADA E G
DISTRICT.
7.THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL
SECRETARY FINANCE DEPARTMENT SECRETARIAT
VELAGAPUDI GUNTUR DISTRICT, (THE RESPONDENT NO 7
IS NOT NECESSARY TO THIS PETITION)
...RESPONDENT(S):
Counsel for the Appellant(S):
1.GPFOR SERVICES III (AP)
Counsel for the Respondent(S):
1.SAREDDY SRINIVASASA REDDY
2.GP FOR SERVICES I
The Court made the following:
THE HON'BLE SRI JUSTICE NINALA JAYASURYA
AND
THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO
Vm»T APPEAL Nos.29. 256. 159. 162 188, 189. 194. 195. 19fi 71R
233. 235 and 257 OF 2074 ^
COMMON JUDGMENT:
{Per Hon'ble Sri Justice Tariada Rajasekhar Rao) W.A.No.29 of 2024 Is taken as lead appeal for disposal of the present batch of Writ Appeals.
Heard the learned Government Pleader for Services-I, for the appellants and also heard Sri M.Srikanth, learned counsel appearing for the respondents-writ petitioners.
2. A batch of Writ Petitions were filed before a learned Single Judge of this Court seeking a declaration that the respondents' action in denying relief comparable to that of similarly situated employees in G.O.Ms.No.179. School Education (Prog.l) Department, dated 18.11.2022, is unlawful, capricious, and discriminatory, violative of Articles 14, 16, and 300A of the Constitution of India and consequentially to direct the respondents to treat the past services rendered prior to their regularisation for the purpose of pension and pensionary benefits.
3. Precisely, the Writ Petitions were filed to direct the respondents to grant the same relief, i.e. to extend pension-related benefits retrospectively on par with other employees. A learned Single Judge of this Court, taking note of the orders of the Tribunal in O.A.No.2889 of 2015 dated 27.04.2017, and the order of the Hon'ble Supreme Court dismissing SLP (Civil Appeal) No. 7474 of 2020, dated 08.02.2021 preferred against W.P.No.1425 of 2019, held that the petitioners herein 2 are also entitled to the same relief, on par with the persons covered under G.O.Ms.No.179, dated 18.11.2022.
4. Background of the case is that a good number of vocational instructors were appointed through a regular selection process on part time basis during the period 1985-1991 in different dates and through employment exchange in various districts and they have put up their services of about 25 to 30 years. During their tenure a$ Vocational Instructors, the Government sanctioned around 1,030 posts for this role. However, the requests from the applicants seeking accommodation in those posts were not considered by the Government, Consequently, the applicants approached the Andhra Pradesh Administrative Tribunal under Section 19 of the A.P. Administrative Tribunal Act, filing several original applications (O.A.s), including O.A. No. 2889 of 2015. The Tribunal ultimately granted relief, ordering the respondents to regularise the services of the applicants who approached the Tribunal. Accordingly, the Government, vide G.O.Ms.No.31 dated 13.02.2009, regularised the services of 1030 Vocational Instructors with effect from 13.02.2009 and the writ petitioners are also among them.
5. While the matter stood thus, some other applicants who are nearing to retirement having put up sufficient part time service have submitted representations to the respondents to recognise their services rendered temporarily for the purpose of pension and pension related benefits. Due to the respondents' failure to consider this, those applicants have filed O.A.No.8904 of 2011 with the Administrative Tribunal, seeking a directive for the recognition of their prior service in relation to pension benefits.
36. The Government/State has filed counter and stated that the employees cannot be accorded notional seniority and further the orders of regularisation were issued on 13.02.2009, as such, they are entitled for counting of their services from the date of G.O., but not from the earlier date. The Tribunal after considering the judgments of the Apex Court and the orders of the erstwhile High Court of Andhra Pradesh has allowed all the O.As. filed by the employees vide orders dated 27.04.2017 and held that the employees are entitled for counting their services rendered prior to their regularisation for the purpose of pension. Out of the several O.As., the State has filed Writ Petition in W.P.No.1425 of 2019 against O.A.No.2889 of 2015 and the same was dismissed by a Coordinate Bench of this Court, vide orders dated 15.10.2019.
• 7. Subsequently, the government issued G.O.Ms.No.179 from the School Education (Prog.l) Department on November 18, 2022, recognizing past service for the purposes of pension and related benefits.
8. Subsequent to the allowing of the batch of O.As in O.A.No.2889 of 2015., the writ petitioners in W.P.No.9381 of 2023 and batch filed O.A.'No.2909 of 2017 seeking the similar relief granted in O.A.No.2889 of 2017 to regularise their service. The said O.A. was allowed vide orders dated 30.10.2017.
9. The present writ petitioners have filed W.P.No.9381 of 2023 and batch. On repetition, this Court has allowed the said batch of Writ Petitions, vide orders dated 11.05.2023, directing the respondents to 4 consider the claim of the petitioners in pursuance of the orders of this Court as well as G.O.Ms.No.179 dated 18.11.2022 and to treat the past service rendered prior to their regularisation for the purpose of pension related benefits. Assailing the same, the present batch of Writ Appeals are filed.
10. It is pertinent to state that Original Applications filed by the writ petitioners were allowed on 30.10.2017 by the Andhra Pradesh Administrative Tribunal following the earlier order of the same Tribunal dated 27.04.2017 in O.A. No.2889 of 2015 and batch.
11. Aggrieved by the orders in the batch of O.A.No.2889 of 2015 the State has preferred Writ Petitions before the High Court of A.P., in W.P.No.1425of 2019. A Co-ordinate Bench of this Court has dismissed the Writ Petitions, vide order dated 15.10.2019, placing reliance on the judgments of the Apex Court in State of Tamilnadu Vs. T.N.Registration Department Ministerial Services Association reported in (2001) 10 SCC 473 and (2) State of Andhra Pradesh Vs. M.Raja Rao (order dated 17.03.2016 in W.P.No.8201 of 2016) and the order of Karnataka High Court in B.H.Mahadevappa Vs. Karnataka Power Transmission Corporation Limited reported in Manu/K.A./8167/2006. The Division Bench has framed the an issue as to whether the past.services of the applicants in O.As. i.e., prior to their regularisation can be taken into • consideration for the purpose of pensions? And answered the query in the following.
"In view of the Judgments of the Apex court and other high courts referred above, we are of the view that the past services of the applicants who is the respondent herein, prior 5 to his regularisation has to be considered for the purpose of pensionary benefits."
12. It is also pertinent to be note here that once the orders of the Tribunal are not challenged and have become final, there is no other option for the authorities except to implement the same.
13. ' The order dated 15.10.2019 in W.P.No.1425 of 2019 was challenged by the State in SPECIAL LEAVE PETITION (CIVIL) Diary No(s) 7474 / 2020. The Apex Court was not inclined to interfere with the order of the High Court and the Special Leave Petition was dismissed vide order dated 08.02.2021.
14. Some of the employees (recognised teachers) have filed W.P.Nos.973 & 975 of 2020 and batch seeking a prayer to direct the respondents to implement the common orders passed by the APAT in batch of Original Applications under Section 19 of the Administrative Tribunals Act, 1995. A Coordinate Bench of this High Court, vide order dated 20.01.2020 has directed the respondents to implement the orders ofthb APAT in O.A.Nos.2889 of 2025 and batch.
15. The learned Government Pleader argues that the writ petitioners cannot maintain the present Writ Petitions on two grounds: (1) that the writ petitioners have approached this Court belatedly and laches apply and (2) while disposing the i.A. 2 of 2024 filed for suspension of the order of the learned single Judge, this Court vide order dated 28.10.2024 directed the writ petitioners to make a representation to 6 authorities, the authorities were asked to consider the same in accordance with law and the said representation was rejected by the respondents authorities, since they rejected the representation, this provides a new or fresh cause of action, hence pleaded to direct the writ petitioners to initiate appropriate legal proceedings against the rejection order.
16. It is the grief or grievance of the writ petitioners that based on the said G.O.Ms.No.179 other employees or vocational teachers were regularized from the date of their appointment with retrospective effect for the purpose of pension and related benefits. However, the same treatment was not extended to the writ petitioners, even though their ' services were regularized on par with other employees as per G.O.Ms.No.31 dated 13.02.2009.
17. The Hon'ble Apex Court has also dismissed the SLP (CIVIL) Diary No(s) 7474 / 2020 vide order dated 08.02.2021 filed against the order in W.P.No.1425 of 2019. Following the order in the said Writ Petition, a Coordinate Bench of this Court in W.P.Nos.973, 1036 of 2020 and batch dated 20.01.2020, granted the same similar relief, i.e., to consider past service for the purpose of pensionary benefits.
18. This Court refers to the decision of the Hon'ble Supreme Court reported in State of Uttar Pradesh v. Arvind Kumar Srivastava [2015(1) see 347]. Paragraph 23 of the said decision reads thus:-
(1) Normal rule is that when a particular set of employees is given relief by the Court, all other identically situated persons need to be treated alike by extending that benefit. Not doing so would amount to discrimination and would be violative of Article 14 of the Constitution of India. This principle needs to be applied in service matters more emphatically as the service jurisprudence evolved by this Court form time to time postulates that all similarly situated persons should be treated similarly. Therefore, the normal rule would be merely because I other similarly situated persons did not approach the Court earlier, they are not to be treated differently. (2) however, this principle is subject to well recognized exceptions in the form of laches and delays as well as acquiescence.
19. In the judgment of the Apex Court the employee therein or the affected persoris have approached the Court after 9 years and in the present the case the writ petitioners are not able to approach the curt as the tribunal have abolished and the writ petitioners are in uncertainty about invoking of the jurisdiction. And it is also to be understood that the Administrative Tribunal has granted the relief now the writ petitions are seeking implement the orders of the Tribunal on par with other employees. The tribunal has granted the order of regularisation on par with other employees. With such a pronouncement, the obligation is cast upon the authorities to itself extend the benefit thereof to ail similarly situated persons.
20. Later, the Tribunal was abolished, and the respondents implemented its orders in the case of other employees by granting them pension and regularizing their services from the date of their initial appointment (i.e., retrospectively) and the present writ petitions have 8 been filed to implement the G.O.Ms. No.179 dated 18.11.2022 which was implemented to other same/similarly situated persons.
21. The Hon'ble Supreme Court in The State of Gujarat & Ors., Vs. Talsibhai Dhanjibhai Patelin (SLP(C).No. 1109/2022) dated 18.02.2022, opined as follows:
"It is unfortunate that the State continued to take the services of the respondent as an ad-hoc for 30 years and thereafter now to contend that as the services rendered by the Respondents are ad-hoc, he is not entitled to pension/pensionary benefit. The State cannot be permitted to take the benefit of its own wrong. To take the Services continuously for 30 years and thereafter to contend that an employee who has rendered 30 years continues service shall not be eligible for pension is nothing but unreasonable. As a welfare State, the State as such ought not to have taken such a stand."
22. When the writ appeal is listed before another Division Bench while considering the interlocutory application seeking suspension of the order of the learned Single Judge in I.A.No.2 of 2024, the Bench has directed the writ petitioners to submit a representation to the authorities to examine in the line with Supreme Court judgments in the case of Lima Devi and Manjulabashini. It is important to note that this does not constitute a final order for the application of the merger theory to assail ' the rejection order of the authority.
923. In Dr. A.R. Sircar Vs. State of U.P. & Ors., (1993) Supp. 2 SCC 734, the dispute arose regarding the seniority of direct recruits and promotees on the post of Professor of Medicine in a medical college. The appellant therein faced the selection process for direct appointment along with the respondents who had been working on the said post on ad hoc basis. The appellant was duly selected, however, the private respondents could not succeed. The respondents filed the writ petition before the High Court and precluded the appointment of appellant pursuant to his selection, by obtaining the interim order and on the other hand they got their ad hoc promotion to the post regularized under the rules. The appellant could succeed in obtaining the appointment only . after dismissal of the writ petition against him after several years of his selection. The Apex Court held that in addition to the relief under the statutory provisions the appellant was entitled in equity to get the seniority over the respondents as they succeeded in precluding his appointment to the post by obtaining an interim order in a case having no merits whatsoever.
24. • If the order of the Hon'ble Apex Court is understood in proper perspective, the direction to dispose of the representation and rejection of the representation preclude the relief claimed by the writ petitioners and the rejection order by the respondents having no bearing to disposal of the appeal on merits.
■ 25.
On analysing the judgment of the Apex Court and considering the proceedings, we found no reasons or flaw in the order of the learned Single Judge. The learned ' Single Judge after considering the judgments rendered by the Coordinate Bench of this Court and I- ■ :
10dismissal of SLP (Civil Appeal) No.7474 of 2020, has allowed the Writ • Petitions. The petitioners are also entitled for the same relief on par with the other similar employees listed in G.O.Ms.No.179 dated 18.11.2022.
26. Accordingly, all the Writ Appeals are dismissed. No costs. As a sequel, interlocutory applications pending, if any, in these cases shall stand closed.
Sd/- M RAMESH BABU //TRUE COPY// deputy REGISTRAR SECTION OFFICER To,
1. Two CCs to GP for Services III, High Court of Andhra Pradesh [OUT]
2. .One CC to Sri P. S. P. Suresh Kumar, Advocate [OPUC]
3. One ec tb*Sn Sareddy Srinivasa Reddy, Advocate [OPUC]
4. One CC to Sri S.V.S.S. Siva Ram, Advocate [OPUC]
5. Two CCs to GP for Services I, High Court of Andhra Pradesh [OUT]
6. Two CD Copies Cnr HIGH COURT Cnr DATED:30/08/2025 COMMON JUDGMENT WANos. :256, 29,159, 162,188,189,194,195, 196, 218, 233, 235 AND 257 OF 2024 DISMISSING THE WRIT APPEALS WITHOUT COSTS