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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Legal Metrology (General) Rules, 2011

(1)Save as otherwise provided in these rules, every weight used or intended to be used -
(a)in any transaction, or
(b)for protection,
shall conform, as regards physical characteristics, configuration, constructional details, materials, performance, tolerances and such other details, to the corresponding specifications laid down for such weight in Fifth Schedule.