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Karnataka High Court

Kandaiah Setty V M Since Dead By Lrs vs K N Mahadevaswamy S/O Sri P N Nanjappa on 8 March, 2011

Bench: N.K.Patil, H.G.Ramesh

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cnn One week's time is granted for furnishing PF &CA to issue notice to respondent, failing which, the appeal filed by the appellant stands dismissed for non-prosecution without any further Orders.

Sd/ JUDGE Sd?

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