Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of West Bengal - Section Section 10 in The West Bengal Criminal Law Amendment (Special Courts) Act, 1949. 10. Application of Act II of 1947 to trials under this Act. The provisions of the Prevention of Corruption Act, 1947, shall apply to trials under this Act.
