Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 210] [Entire Act] State of Rajasthan - Subsection Section 210(i) in Rajasthan Land Revenue (Land Records) Rules, 1957 (i)Maintenance of accounts and establishment records of the Land Record staff as laid down in the Rajasthan Service Rules and G.F. & A.R.;
