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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(a) in Tamil Nadu Sandalwood Transit Rules, 1967

(a)Every application for the registration of property made in respect of sandalwood other than that extracted from private lands shall be accompanied by fascimiles of the mark proposed.