Madras High Court
K.Parthiban vs The District Collector on 22 August, 2025
Author: P.T.Asha
Bench: P.T. Asha
W.P.No.9194 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 22.08.2025
CORAM
THE HONOURABLE MS. JUSTICE P.T. ASHA
W.P.No.9194 of 2024
K.Parthiban ...Petitioner
Vs.
1. The District Collector
Thiruvannamalai
Thiruvannamalai District
2. The Additional Collector
Project Director, District Rural Development
and Panchayat Raj,
District Collectorate Office,
Thiruvannamalai 606 604.
3. The Rural Development Assistant Director of Panchayats,
Cheiyar Taluk,
Thiruvannamalai District 604 407.
4. The Block Development Officer,
Peranamallur Panchayat Union
Thiruvannamalai District.
5. Mr.M.Shankar
The President
Peranamallur Panchayat Union
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W.P.No.9194 of 2024
Ariyapadi Village, Vandavasi Taluk,
Peranamallur Post,
Thiruvannamalai District - 604503. ...Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of India to
issue a Writ of Mandamus, directing the 4th respondent to reinstate the
petitioner as OHT Operator at Peranamallur Panchayat Union, Ariyapadi
Taluk, Thiruvannamalai District based on the order passed by the 1st
respondent in his proceedings No.Na.Ka.No.880/2023/A3/U.E (U)SE.Ko.
dated 15.09.2023 and to pay the arrears of salary from 01.03.2023 to till date
due to the petitioner within a stipulated time.
For Petitioner : M/s.N.Uma Maheswari
for M/s.T.Nithya
For R1 to R3 : Mr.R.V.Dinesh Rajkumar,
Additional Government Pleader
For R4 : Mr.C.Selvraj
Additional Government Pleader
For R5 : No Appearance
ORDER
When the case was taken up for hearing, the learned counsel for the petitioner sought permission of this Court to withdraw the Writ Petition and also made an endorsement to that effect.
2. Considering the request and endorsement made by the learned 2/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/09/2025 03:29:45 pm ) W.P.No.9194 of 2024 counsel for the petitioner, this Writ Petition is dismissed as withdrawn. There shall be no order as to costs.
22.08.2025
Shl
Index : Yes/No
Internet : Yes/No
Speaking Order/Non-Speaking Order Neutral Citation Case : Yes/No To
1. The District Collector Thiruvannamalai Thiruvannamalai District
2. The Additional Collector Project Director, District Rural Development and Panchayat Raj, District Collectorate Office, Thiruvannamalai 606 604.
3. The Rural Development Assistant Director of Panchayats, Cheiyar Taluk, Thiruvannamalai District 604 407.
4. The Block Development Officer, Peranamallur Panchayat Union Thiruvannamalai District.
5. Mr.M.Shankar The President Peranamallur Panchayat Union Ariyapadi Village, Vandavasi Taluk, Peranamallur Post, Thiruvannamalai District - 604503.
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