Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(2)(a) in The Kerala Local Fund Audit Act, 1994 (a)the manner and the form in which the accounts of a local authority whose accounts are subject to audit under this Act, shall be kept and presented: