Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Arunachal Pradesh - Subsection Section 2(1)(c) in Arunachal Pradesh Municipal Election Rules, 2011 (c)The name of the ward to which Municipal committee and the member of the ward to which the electoral roll relates ;