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State of Punjab - Section

Section 16 in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953

16. Maintenance of register.

(1)The agent of a factory for the purposes of which an area has been assigned shall maintain a register in the prescribed form and manner.
(2)The Government may prescribe the procedure for -
(a)the correction of entries in, and the addition of new entries to, such register;
(b)the payment of costs in connection with such correction or addition, and the manner in which such costs shall be realized; and
(c)the supply, on payment, of copies of entries in the register.