Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 8 in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994 8. Type or Cyclostyled copies of forms. - Until printed copies of the forms are available, typed or cyclostyled copies thereof may be used.
