Gujarat High Court
New India Assuarnce Co Ltd vs Nasimbanu W/O Mohmmed Salim Mohmmad ... on 26 June, 2002
Author: M.C.Patel
Bench: M.C.Patel
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No 1204 of 2002
to
FIRST APPEALNo 1206 of 2002
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NEW INDIA ASSUARNCE CO LTD.
Versus
NASIMBANU W/O MOHMMED SALIM MOHMMAD SIDDIQ SHAIKH
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Appearance:
MR RAJNI H MEHTA for Petitioner No. 1
MR DEVANAND DEVNANI for Respondent No. 1
MISS KALPANA R SHAH for Respondent No. 1
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CORAM : MR.JUSTICE R.K.ABICHANDANI
and
MR.JUSTICE M.C.PATEL
Date of Order: 26/06/2002
ORAL ORDER
(Per : MR.JUSTICE R.K.ABICHANDANI) All the appeals are admitted. Ms. K.R.Shah waives service of notice in all these appeals. JUNE 26, 2002 [R.K.ABICHANDANI, J.] [M.C.PATEL, J.] parmar*