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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(5)(b) in The U.P. Antarim Zila Parishad Act, 1958

(b)is a member of the Parliament or of the Legislature or Adhyaksha or a . Nagarpalika ; or