Madras High Court
T.D. Samson Dhanaraj vs Union Of India
WP.No. 31298 of 2012
IN THE HIGH COURT OF JUDICATURE AT MADRAS
22.01.2024
CORAM:
THE HONOURABLE MR. JUSTICE N. SENTHILKUMAR
W.P.No. 31298 of 2012
and
M.P.Nos.1&2 of 2012
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1.T.D. Samson Dhanaraj
2. B. Devendhiran
3.D. Thandapani .. Petitioners
Versus
1. Union of India,
Represented by the Secretary to Government
Ministry of Labour
Shram Shakthi Bhavan
New Delhi.
2. The Under Secretary to Government
Puducherry Union Territory Administration
Ministry of Home Affairs
New Delhi.
3. The Under Secretary to Government
Department of Industrial Development
(Industries and Commerce)
Government of Union Territory of Puducherry.
Puducherry.
https://www.mhc.tn.gov.in/judis
WP.No. 31298 of 2012
4. The Chief Inspector of Factories and Boilers
Puducherry.
5. The Anglo French Textiles - A Unit,
Pondicherry Textile Corporation Ltd.,
Represented by its Managing Director
Cuddalore Road, Mudaliarpet
Puducherry-605 004. .. Respondents
Writ Petition is filed under Article 226 of the Constitution of India, prays
for issuance of Writ of Certiorari calling for records relating to the impugned
G.O.Ms.No. 11 /A12/Las/ of 2012 Ind.B. dated 17.09.2012 of the 3rd
respondent, the impugned orders of the fourth respondent dated 12.06.2012
bearing Ref: PY-6/CIF&B/A1/2012 and 28/08/2012 bearing Ref: No. PY-6/CIF
& B/A1/2012 and quash the same.
For Petitioner : No Appearance
For RR 1&2 : No Appearance
For RR 3&4 : Mr.G. Djearang
For R5 : Ms.G.Sudha
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ORDER
Today, when the case came up for hearing, the learned counsel for the 3rd and 4th respondents submitted that all the units of the Mill was declared closure compensation was settled to all the employees of the Mill. The petitioners in the above writ petition also received the same. He has also produced a letter in Ref: PTC/2023-24/21, dated 09.01.2024. https://www.mhc.tn.gov.in/judis WP.No. 31298 of 2012
2. In view of the above submission made by the learned counsel for the respondents 3&4, the Writ Petition is closed. No costs. Consequently, connected Miscellaneous Petitions are closed.
22.01.2024 Index:Yes:No Speaking order : Yes:No Neutral Citation : Yes:No MSM To
1. Union of India, Represented by the Secretary to Government Ministry of Labour Shram Shakthi Bhavan New Delhi.
2. The Under Secretary to Government Puducherry Union Territory Administration Ministry of Home Affairs New Delhi.
3. The Under Secretary to Government Department of Industrial Development (Industries and Commerce) Government of Union Territory of Puducherry. Puducherry.
https://www.mhc.tn.gov.in/judis WP.No. 31298 of 2012
4. The Chief Inspector of Factories and Boilers Puducherry.
5. The Anglo French Textiles - A Unit, Pondicherry Textile Corporation Ltd., Represented by its Managing Director Cuddalore Road.
Mudaliarpet Puducherry-605 004.
https://www.mhc.tn.gov.in/judis WP.No. 31298 of 2012 N. SENTHILKUMAR, J MSM W.P.No. 31298 of 2012 https://www.mhc.tn.gov.in/judis WP.No. 31298 of 2012 22.01.2024 https://www.mhc.tn.gov.in/judis