Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64O] [Entire Act] Union of India - Subsection Section 64O(i) in The Companies (Indian Accounting Standards) Rules, 2015 (i)the amounts recognized as of the acquisition date for each major class of assets acquired and liabilities assumed.