Bombay High Court
Parle Agro Private Limited vs (Baf) Balaji Agro Foods And 4 Ors on 25 October, 2021
Author: G.S. Patel
Bench: G.S. Patel
17-IAL-19393-2021 IN COMIPL-19385-2021.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 19393 OF 2021
IN
COMMERCIAL IP SUIT (L) NO. 19385 OF 2021
Parle Agro Pvt Ltd ...Plaintiff
Versus
(BAF) Balaji Agro Foods & Ors ...Defendants
Mr Hiren Kamod, with A Vyas, R Gajria & Co, for the Plaintiff.
Mr Rashmin Khandekar, with Mr Chetan, for the Defendants.
Mr SK Dhekale, OSD, Court Receiver's Office present.
CORAM: G.S. PATEL, J
DATED: 25th October 2021
PC:-
1.There is a extremely disturbing Report from the Additional Special Receiver about the conduct of the 2nd Defendant in particular. He is in Agra. He will be physically present in Court along with Defendants Nos. 3, 4 and 5 on 27th October 2021 at 10.30 am.
ARUN RAMCHNDRA SANKPAL Digitally signed by
2. These Defendants are not permitted to be present online but ARUN RAMCHNDRA SANKPAL Date: 2021.10.26 10:46:49 +0530 must be physically present in Court.
Page 1 of 225th October 2021 17-IAL-19393-2021 IN COMIPL-19385-2021.DOC
3. Previous orders, if any, to continue until next date.
4. All concerned will act on production of a digitally signed copy of this order.
(G. S. PATEL, J) Page 2 of 2 25th October 2021