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Bombay High Court

Parle Agro Private Limited vs (Baf) Balaji Agro Foods And 4 Ors on 25 October, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                   17-IAL-19393-2021 IN COMIPL-19385-2021.DOC




                      Arun



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION
                             INTERIM APPLICATION (L) NO. 19393 OF 2021
                                                      IN
                             COMMERCIAL IP SUIT (L) NO. 19385 OF 2021


                      Parle Agro Pvt Ltd                                         ...Plaintiff
                            Versus
                      (BAF) Balaji Agro Foods & Ors                          ...Defendants


                      Mr Hiren Kamod, with A Vyas, R Gajria & Co, for the Plaintiff.
                      Mr Rashmin Khandekar, with Mr Chetan, for the Defendants.
                      Mr SK Dhekale, OSD, Court Receiver's Office present.


                                           CORAM: G.S. PATEL, J
                                           DATED: 25th October 2021
                      PC:-


                      1.

There is a extremely disturbing Report from the Additional Special Receiver about the conduct of the 2nd Defendant in particular. He is in Agra. He will be physically present in Court along with Defendants Nos. 3, 4 and 5 on 27th October 2021 at 10.30 am.

ARUN RAMCHNDRA SANKPAL Digitally signed by

2. These Defendants are not permitted to be present online but ARUN RAMCHNDRA SANKPAL Date: 2021.10.26 10:46:49 +0530 must be physically present in Court.

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25th October 2021 17-IAL-19393-2021 IN COMIPL-19385-2021.DOC

3. Previous orders, if any, to continue until next date.

4. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 2 of 2 25th October 2021