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Bombay High Court

Shri. Ahmed Ibrahim Parwani vs The Pune Municipal Corporation And Ors on 14 February, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5849 OF 2014

 Shri. Ahmed Ibrahim Parwani                               ....Petitioner
            V/S
 The Pune Municipal Corporation And Ors                 ....Respondent

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 14th February, 2019 P.C. :

Due to paucity of time the matter is adjourned for 01/04/2019. Ad-interim relief if any to continue till then.
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