Bombay High Court
Shri. Ahmed Ibrahim Parwani vs The Pune Municipal Corporation And Ors on 14 February, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5849 OF 2014
Shri. Ahmed Ibrahim Parwani ....Petitioner
V/S
The Pune Municipal Corporation And Ors ....Respondent
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 14th February, 2019 P.C. :
Due to paucity of time the matter is adjourned for 01/04/2019. Ad-interim relief if any to continue till then.
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