Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Electricity Regulatory Commission (Annual Statement of Accounts) Rules, 2006

(2)Words and expressions used and not defined in these rules, but defined in the Act, will have the same meanings as respectively assigned to them in the Act.