Supreme Court - Daily Orders
Iqbal Qureshi vs State Govt. (Nct Of Delhi) on 15 October, 2025
ITEM NO.1701 COURT NO.17 SECTION II-D
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 23713/2022
IQBAL QURESHI Petitioner(s)
VERSUS
STATE GOVT. (NCT OF DELHI) Respondent(s)
ONLY APPLICATION FOR EXEMPTION FROM SURRENDERING TO BE LISTED.
IA No. 252649/2025 - EXEMPTION FROM SURRENDERING WITHIN TIME
Date : 15-10-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R. MAHADEVAN
[IN CHAMBER]
For Petitioner(s) :Mr. Sanjay Sharma, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 252649/2025
1. Having heard learned counsel for the petitioner, the prayer sought for in the application seeking exemption from surrendering is granted till the first date of listing before the Court.
2. Accordingly, the Interlocutory Application stands disposed of.
3. Registry to process the matter for listing before the Court.
(LOKESH ARORA) (MANOJ KUMAR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
LOKESH ARORA
Date: 2025.10.16
15:42:19 IST
Reason: