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Supreme Court - Daily Orders

Iqbal Qureshi vs State Govt. (Nct Of Delhi) on 15 October, 2025

     ITEM NO.1701                              COURT NO.17                SECTION II-D

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 23713/2022

     IQBAL QURESHI                                                      Petitioner(s)

                                                    VERSUS

     STATE GOVT. (NCT OF DELHI)                                         Respondent(s)

     ONLY APPLICATION FOR EXEMPTION FROM SURRENDERING TO BE LISTED.
     IA No. 252649/2025 - EXEMPTION FROM SURRENDERING WITHIN TIME

     Date : 15-10-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R. MAHADEVAN
                                               [IN CHAMBER]



     For Petitioner(s) :Mr. Sanjay Sharma, AOR


     For Respondent(s) :

               UPON hearing the counsel the Court made the following
                                  O R D E R

I.A. No. 252649/2025

1. Having heard learned counsel for the petitioner, the prayer sought for in the application seeking exemption from surrendering is granted till the first date of listing before the Court.

2. Accordingly, the Interlocutory Application stands disposed of.

3. Registry to process the matter for listing before the Court.

     (LOKESH ARORA)                                                  (MANOJ KUMAR)
     SENIOR PERSONAL ASSISTANT                                     COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
LOKESH ARORA
Date: 2025.10.16
15:42:19 IST
Reason: