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State of Odisha - Section

Section 225 in Grama Panchayats Rules, 1968

225.

Every Grama Panchayat shall meet at least once in every month and the date of such meeting shall be held at a fixed date decided by it in a meeting :Provided that when for any reason it is not possible to hold a meeting on the date of fixed, it shall be held on a day within fifteen days from the date fixed as will be decided by the Sarpanch.