Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 415(40)] [Section 415] [Entire Act] State of Maharashtra - Subsection Section 415(40)(f) in The City of Nagpur Corporation Act, 1948 (f)the level and width of the foundation, the level of the lowest floor or plinth and the stability of the structure;