Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(d) in The Bengal Agricultural Debtors Act, 1936

(d)the office establishment of a Board, the pay, allowances and conditions of service of such establishment;