Uttarakhand High Court
WPSB/90/2024 on 14 March, 2024
Author: Pankaj Purohit
Bench: Manoj Kumar Tiwari, Pankaj Purohit
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
WPSB No.90 of 2024
Hon'ble Manoj Kumar Tiwari, J.
Hon'ble Pankaj Purohit, J.
Mr. S.S. Yadav, learned counsel for the petitioner.
2. Mr. Puran Singh Bisht, learned Additional C.S.C. for the State.
3. According to petitioner, he was wrongly given promotion to the post of Chief Agriculture Officer in 2010 while he was not eligible for such promotion.
4. Learned counsel for the petitioner fairly submits that petitioner became eligible for promotion to the said post on 01.06.2016, therefore, petitioner is willing to give up promotion and all benefits, which was given to him consequent to such promotion.
5. Learned State Counsel shall get necessary instructions in the matter and apprise the Court about the course of action to be adopted by the competent authority.
6. List on 21.03.2024 as fresh.
(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 14.03.2024 AK