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Uttarakhand High Court

WPSB/90/2024 on 14 March, 2024

Author: Pankaj Purohit

Bench: Manoj Kumar Tiwari, Pankaj Purohit

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                       COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      WPSB No.90 of 2024
                                      Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. S.S. Yadav, learned counsel for the petitioner.

2. Mr. Puran Singh Bisht, learned Additional C.S.C. for the State.

3. According to petitioner, he was wrongly given promotion to the post of Chief Agriculture Officer in 2010 while he was not eligible for such promotion.

4. Learned counsel for the petitioner fairly submits that petitioner became eligible for promotion to the said post on 01.06.2016, therefore, petitioner is willing to give up promotion and all benefits, which was given to him consequent to such promotion.

5. Learned State Counsel shall get necessary instructions in the matter and apprise the Court about the course of action to be adopted by the competent authority.

6. List on 21.03.2024 as fresh.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 14.03.2024 AK