Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 151 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 151. [ When notice of demand issued. [Section 151 was deleted by Maharashtra 10 of 2010, Section 97, (w.e.f. 1-6-2010).] - [Deleted by Maharashtra 10 of 2010]
