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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(c) in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

(c)shooting between sunset and sunrise at carnivora from a mechanically propelled vehicle or from within 100 yards from a mechanically propelled vehicle which has brought him to the vicinity of the animal;