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Allahabad High Court

Avinash Chandra Bajpai And Anr. ... vs The State Of U.P And Anr. on 4 April, 2013

Author: Ajai Lamba

Bench: Ajai Lamba





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 912 of 2013
 

 
Petitioner :- Avinash Chandra Bajpai And Anr. (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Manjive Shukla,Dileep Kumar Pathak
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.
 

Counter affidavit has been filed in court and taken on record.

List on 17.4.2013.

Interim direction to continue till the next date of hearing.

Sri O.P. Tiwari, Advocate would be appearing for the respondent no.2.

Let his name be shown in the list.

Order Date :- 4.4.2013 A.Nigam