Allahabad High Court
Avinash Chandra Bajpai And Anr. ... vs The State Of U.P And Anr. on 4 April, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 912 of 2013 Petitioner :- Avinash Chandra Bajpai And Anr. (Complaint Case) Respondent :- The State Of U.P And Anr. Petitioner Counsel :- Manjive Shukla,Dileep Kumar Pathak Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Counter affidavit has been filed in court and taken on record.
List on 17.4.2013.
Interim direction to continue till the next date of hearing.
Sri O.P. Tiwari, Advocate would be appearing for the respondent no.2.
Let his name be shown in the list.
Order Date :- 4.4.2013 A.Nigam