Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(5) in First Statutes of the Rai University

(5)The Registrar shall be the Member Secretary of the Governing Body, Board of Management, the Academic Council and other bodies as may be constituted by or under the Act or the Statutes or the Rules but shall not have right to vote.