Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 306] [Entire Act] Union of India - Subsection Section 306(2) in The Companies Act, 1956 (2)The register or registers aforesaid shall be open to inspection by any member of the public at any time during office hours, on payment of the prescribed fee.Register of Directors' shareholdings