Delhi High Court - Orders
Zee Entertainment Enterprises Ltd vs Saregama India Ltd & Ors on 25 April, 2022
Author: Vipin Sanghi
Bench: Navin Chawla, Vipin Sanghi
$~92
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 294/2019
ZEE ENTERTAINMENT ENTERPRISES LTD
..... Appellant
Through: Mr.Mohit Bangmal & Ms.Astha
Pandey, Advs.
versus
SAREGAMA INDIA LTD & ORS
..... Respondents
Through: Mr.Parag P. Tripathi, Sr. Adv. With
Mr.Ankur Sangal, Ms.Sucheta Roy &
Mr.Shashwat Rakshit, Advs. for R-1.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 25.04.2022 We find that the respondent nos. 2 and 3 have yet not been served. Issue fresh notice to the respondent nos. 2 and 3 by all permitted modes, including electronically, returnable on 23rd November, 2022.
VIPIN SANGHI, ACJ NAVIN CHAWLA, J APRIL 25, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:26.04.2022 12:43:13