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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 91(2)(m) in The Andaman and Nicobar Islands Excise Regulation, 2012

(m)the quantity of the liquor to be sold, transported, possessed or bought by the manufacturer and the value thereof under clause (j) of sub-section (1) of section 34;