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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Heera Singh vs . Raj Rani & Ors. on 13 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Heera Singh Vs. Raj Rani & Ors.

.

CMPMO No. 567 of 2019 13.06.2022 Present: Ms. Amita Chandel, Advocate, vice Ms. Anainda Kuthiala, Advocate, for the petitioner.

Mr. Karan Singh Kanwar, Advocate, for respondent No.2.

As per report of the Registry, steps have not been taken for the service of respondents No.1, 3 to 7.

Be that as it may, the case is ordered to be listed for the purpose of admission after two weeks keeping in view the fact that proceedings in the main suit have been stayed for almost last four years.

(Ajay Mohan Goel) Judge June 13, 2022 (vinod) ::: Downloaded on - 13/06/2022 20:03:31 :::CIS