Section 20(3)(a) in The Patent Rules, 2003

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Union of India - Subsection

Section 20(3)(a) in The Patent Rules, 2003

(a)pay the prescribed national fee and other fees to the patent office in the manner prescribed under these rules and under the regulations made under the Treaty;

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Union of India - Subsection

Section 20(3)(a) in The Patent Rules, 2003