Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 310(4)] [Section 310] [Entire Act]

State of West Bengal - Subsection

Section 310(4)(c) in The West Bengal Motor Vehicles Rules, 1989

(c)to any trailer used solely for carrying water for the purposes of the drawing vehicle when used singly and not in a train with other trailers;