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Jammu & Kashmir High Court

Waheed Ur Rehman Para vs National Investigation Agency Jammu ... on 10 February, 2023

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                            Sr. No. 99


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                                         CRM(M) No. 115/2023
                                                         CrlM No. 194/2023

Waheed Ur Rehman Para                                .....Appellant(s)/Petitioner(s)
                        Through: Mr. P. N. Raina, Sr. Advocate with
q
                                 Mr. J. A. Hamal, Advocate
                   vs
National Investigation Agency Jammu and                         ..... Respondent(s)
others
                        Through:


Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                     ORDER

Issue notice to respondent No. 1 only in the first instance. Mr. Vishal Sharma, learned DSGI accepts notice on behalf of respondent No. 1.

Xerox copy of the trial court record be summoned. List on 18.03.2023.

(SANJAY DHAR) JUDGE Jammu 10.02.2023 Neha