Jammu & Kashmir High Court
Waheed Ur Rehman Para vs National Investigation Agency Jammu ... on 10 February, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
Sr. No. 99
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No. 115/2023
CrlM No. 194/2023
Waheed Ur Rehman Para .....Appellant(s)/Petitioner(s)
Through: Mr. P. N. Raina, Sr. Advocate with
q
Mr. J. A. Hamal, Advocate
vs
National Investigation Agency Jammu and ..... Respondent(s)
others
Through:
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
Issue notice to respondent No. 1 only in the first instance. Mr. Vishal Sharma, learned DSGI accepts notice on behalf of respondent No. 1.
Xerox copy of the trial court record be summoned. List on 18.03.2023.
(SANJAY DHAR) JUDGE Jammu 10.02.2023 Neha