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Supreme Court - Daily Orders

D.G. Rajanna vs Rohini on 29 April, 2025

     ITEM NO.12                       REGISTRAR COURT             SECTION II-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MS. SUJATA SINGH

     Criminal Appeal                 No(s).   5088/2024

     D.G. RAJANNA                                                        Appellant(s)

                                                     VERSUS

     ROHINI & ORS.                                                       Respondent(s)



     Date : 29-04-2025 This appeal was called on for hearing today.


     For Appellant(s) :
                                       Mr. Preetam Shah, Adv.
                                       Mr. Dhananjay Kumar, Adv.
                                        Mr. Ramnesh Kumar Sahu, Adv.
                                       Mr. K. Krishna Kumar, AOR


     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on respondent Nos.1 to 3 but none has entered appearance.

Scanned soft copies of original records from High Court and Trial Court are still awaited. Let a D.O. letter be issued.

List again on 25.07.2025.

SUJATA SINGH rd Signature Not Verified Registrar Digitally signed by RUPAM DHAMIJA Date: 2025.04.29 17:05:52 IST Reason: