Supreme Court - Daily Orders
D.G. Rajanna vs Rohini on 29 April, 2025
ITEM NO.12 REGISTRAR COURT SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Criminal Appeal No(s). 5088/2024
D.G. RAJANNA Appellant(s)
VERSUS
ROHINI & ORS. Respondent(s)
Date : 29-04-2025 This appeal was called on for hearing today.
For Appellant(s) :
Mr. Preetam Shah, Adv.
Mr. Dhananjay Kumar, Adv.
Mr. Ramnesh Kumar Sahu, Adv.
Mr. K. Krishna Kumar, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent Nos.1 to 3 but none has entered appearance.
Scanned soft copies of original records from High Court and Trial Court are still awaited. Let a D.O. letter be issued.
List again on 25.07.2025.
SUJATA SINGH rd Signature Not Verified Registrar Digitally signed by RUPAM DHAMIJA Date: 2025.04.29 17:05:52 IST Reason: