Section 75 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
75. Uniformity in treads and riser in staircase [Sections 8(2) and 25(2)(f)].
- Treads and riser of each flight of a staircase or of several flights in the same staircase in a public or a warehouse and industrial or a residential building shall be of uniform width and height except where prior dispensation is specifically obtained from the Director of architectural effect.
