Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 16 in First Statutes of the National Institute of Design, Ahmedabad

16. Student fees.

- The deposits or the fees to be charged from the students including fees for the admission tests, tuition fees, examination fees, hostel fees and other fees for the certificate, diploma, graduate, postgraduate, doctoral, research or other programmes offered under various Faculty streams or Disciplines of the Institute shall be determined by the Governing Council, either on its own or on the recommendations of the Senate.