Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 15 in The West Bengal Lifts And Escalators Act, 1955

15. License, inspection, etc., for escalator.

- The provisions of the Explanation to section 3 and of sections 4 to 13 (both inclusive) and sections 16 to 22 (both inclusive) shall apply mutatis mutandis to escalators, as they apply to lifts.