Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 232] [Entire Act]

Union of India - Subsection

Section 232(iii) in The Navy (Pay And Allowances) Regulations, 1966

(iii)if the deceased officer was unmarried with dependants and total assets worth more than Rs. 15,000; or