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[Cites 0, Cited by 0] [Section 14(3A)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3A)(iv) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(iv)to make proposals to the Faculty Council for post-graduate and undergraduate studies for approval of the constitution and reconstitution of the .respective teaching Departments;