Bombay High Court
Jiten Agro Land And Farm Pvt. Ltd And Ors vs The Ministry Of Environment And Forest, ... on 10 June, 2019
Author: N.M. Jamdar
Bench: Pradeep Nandrajog, N.M. Jamdar
1 14. WP 4496.14.doc
JPP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4496 OF 2014
Jiten Agro Land & Farm Pvt. Ltd. & Ors. ... Petitioners.
V/s.
The Ministry of Environment & Forest,
Union of India and Ors. ... Respondents.
with
WRIT PETITION NO. 4764 OF 2016
Jiten Agro Land & Farm Pvt. Ltd. & Ors. ... Petitioners.
V/s.
Union of India and Ors. ... Respondents.
Mr. Pradeep Sancheti a/w. Ms. Ekta Pandav I/b. Jhangiani Narula &
Associates for the Petitioners.
Mr. M.M. Pabale, AGP for the State.
Mr. T.J. Pandian for Respondent Nos. 2,5 and 8.
Mr. A.M. Shetna a/w. N.R. Prajapati and D.A. Singh for Respondent
No.1- Union of India.
CORAM : PRADEEP NANDRAJOG,C.J. &
N.M. JAMDAR, J.
DATE : 10 JUNE 2019. ::: Uploaded on - 11/06/2019 ::: Downloaded on - 12/06/2019 00:40:13 :::
2 14. WP 4496.14.doc P.C. :-
At joint request list on 26 August 2019. Interim orders to continue.
N.M. JAMDAR, J. CHIEF JUSTICE ::: Uploaded on - 11/06/2019 ::: Downloaded on - 12/06/2019 00:40:13 :::