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State of Kerala - Section

Section 6 in The Kerala Paper Lotteries (Regulation) Rules, 2005

6. Duties and Responsibilities of Lottery Agent.

- An agent may sell lottery Tickets through any number of sub-agents, retailers and sellers appointed by him. He shall be responsible for the proper compliance of the Act and Rules by the persons working under him. The agent shall also be liable to keep and produce on demand all particulars of sub-agents, retailers and sellers under him for certification to the Director or the District Lottery Officer or to any authorized Officer.